High Courts04 Mar 1980Allowed
Smt. Ram Piari Vs M/s Delhi Fruit Company and others
Punjab And Haryana At Chandigarh · (1980) 1 RCR(Rent) 512
East Punjab Urban Rent Restriction Act, 1949 — Section 2(c)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,171 of 4,611
High Courts04 Mar 1980
Atlas Cycle Industries Ltd. Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1980) 4 TAXMAN 186
Income Tax Act, 1961 — Section 37(1)
High Courts03 Mar 1980
Commissioner of Income Tax Vs Vidya Sagar and Anand Sagar
Punjab And Haryana At Chandigarh · (1980) 4 TAXMAN 37
Income Tax Act, 1961 — Section 271(1)(iii), 274(2)
High Courts03 Mar 1980Dismissed
Oriental Fire and General Insurance Co. Ltd. and another Vs Dhanwant Singh and another
Punjab And Haryana At Chandigarh · (1980) 03 P&H CK 0030
Penal Code, 1860 (IPC) — Section 279, 427
High Courts03 Mar 1980
Commissioner of Income Tax Vs Vidya Sagar and Another
Punjab And Haryana At Chandigarh · (1980) 125 ITR 636
Income Tax Act, 1961 — Section 271(1)
High Courts29 Feb 1980Allowed
Lekh Raj Vs The State
Punjab And Haryana At Chandigarh · (1980) 02 P&H CK 0026
Criminal Procedure Code, 1973 (CrPC) — Section 313
High Courts28 Feb 1980Dismissed
Kamal Arora Vs Amar Singh and Another
Punjab And Haryana At Chandigarh · (1980) 2 ILR (P&H) 416 : (1980) 1 RCR(Rent) 530
Capital of Punjab (Development and Regulation) Act, 1952 — Section 10(1), 11, 13(2), 18, 19Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Contract Act, 1872 — Section 23
High Courts27 Feb 1980
Ram Saroop Pawan Kumar Vs Income Tax Officer
Punjab And Haryana At Chandigarh · (1980) 18 CTR 101 : (1980) 125 ITR 603
Income Tax Act, 1961 — Section 131, 131(1), 131(3), 133A(4)
High Courts27 Feb 1980Allowed
The State of Punjab Vs Smt. Lila Wati
Punjab And Haryana At Chandigarh · (1980) 02 P&H CK 0014
Punjab Requisitioning and Acquisition of Immovable Property Act, 1952 — Section 8(4)(a)
High Courts26 Feb 1980
Mahipal Vs State of Haryana
Punjab And Haryana At Chandigarh · (1980) CriLJ 772 : (1980) 2 ILR (P&H) 412
Prevention of Food Adulteration Act, 1954 — Section 16
High Courts25 Feb 1980
Sampuran Singh and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (1980) CriLJ 951
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 300, 302, 304, 34
High Courts22 Feb 1980Dismissed
Jagir Singh Vs Smt. Resham kaur and others
Punjab And Haryana At Chandigarh · (1980) 02 P&H CK 0033
Transfer of Property Act, 1882 — Section 14(1)
High Courts20 Feb 1980Allowed
Firm M/s Talwar Spinners, Kashmir Road, Amritsar and others Vs Smt. Veena Tandon
Punjab And Haryana At Chandigarh · (1980) 02 P&H CK 0019
High Courts20 Feb 1980Dismissed
Ramesh Chand Vs Radha Kishan and others
Punjab And Haryana At Chandigarh · (1980) 02 P&H CK 0008
High Courts19 Feb 1980
Mohinder Singh Vs Union of India and Another
Punjab And Haryana At Chandigarh · AIR 1980 P&H 282 : (1980) 2 ILR (P&H) 243
Capital of Punjab (Development and Regulation) Act, 1952 — Section 8Constitution of India, 1950 — Article 14Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 5
High Courts19 Feb 1980
Brij Mohan Vs The Chief Administrator, Union Territory, Chandigarh and Others
Punjab And Haryana At Chandigarh · AIR 1980 P&H 236 : (1980) 2 ILR (P&H) 231
Capital of Punjab (Development and Regulation) Act, 1952 — Section 8Chandigarh (Sales of Sites and Buildings) Rules, 1960 — Rule 8Constitution of India, 1950 — Article 226(3)
High Courts19 Feb 1980Allowed
Dhani Ram Vs Ganesh Dass
Punjab And Haryana At Chandigarh · (1980) 02 P&H CK 0005
Transfer of Property Act, 1882 — Section 106
High Courts18 Feb 1980
Sada Singh Vs The State of Punjab and Another
Punjab And Haryana At Chandigarh · AIR 1980 P&H 222
Constitution of India, 1950 — Article 19, 20, 20(1)Punjab New Capital (Periphery) Control Act, 1952 — Section 12(1), 12(2), 5, 6, 6(6)
High Courts15 Feb 1980Dismissed
Fateh Singh Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1981) 3 ILR (P&H) 222
Constitution of India, 1950 — Article 13, 14, 19, 31, 31A
High Courts13 Feb 1980
Ranbir Engineering Mills Store Vs Income Tax Officer
Punjab And Haryana At Chandigarh · (1980) 126 ITR 512
Income Tax Act, 1961 — Section 147, 148