High Courts15 Apr 1980Allowed
Gurjinder Singh Arora and another Vs Jagjit Lal alias Jagjit Rai
Punjab And Haryana At Chandigarh · (1980) 1 RCR(Rent) 724
East Punjab Urban Rent Restriction Act, 1949 — Section 13
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,169 of 4,611
High Courts15 Apr 1980Dismissed
Hans Raj Vs Gaurt Shankar alias Tota
Punjab And Haryana At Chandigarh · (1980) 04 P&H CK 0006
East Punjab Urban Rent Restriction Act, 1949 — Section 13(3)(a)
High Courts15 Apr 1980Dismissed
Harnam Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1980) 04 P&H CK 0004
Punjab Co-operative Societies Act, 1961 — Section 13(9)
High Courts15 Apr 1980
Commissioner of Income Tax Vs P.B. Nanda
Punjab And Haryana At Chandigarh · (1980) 4 TAXMAN 237
Income Tax Act, 1961 — Section 140A, 192, 193, 194, 194A
High Courts15 Apr 1980
Commissioner of Income Tax Vs Raghubir Singh and Sons
Punjab And Haryana At Chandigarh · (1981) 5 TAXMAN 84
Income Tax Act, 1961 — Section 139, 139(1), 139(8), 143, 144
High Courts11 Apr 1980Allowed
Karnail Singh Vs Vidya Devi alias Bedo
Punjab And Haryana At Chandigarh · (1981) 1 ILR (P&H) 153 : (1980) 82 PLR 613 : (1980) 1 RCR(Rent) 592
East Punjab Urban Rent Restriction Act, 1949 — Section 13(3)(a)(i)
High Courts11 Apr 1980
Ashok Kumar Vs The Union Territory of Chandigarh and Another
Punjab And Haryana At Chandigarh · AIR 1980 P&H 205 : (1981) 1 ILR (P&H) 223
Civil Procedure Code, 1908 (CPC) — Section 113, 115, 151
High Courts10 Apr 1980
Ajaib Singh Vs Sh. Krishan Saroop, Dy. Registrar Co-operative Societies and Others
Punjab And Haryana At Chandigarh · (1981) 3 ILR (P&H) 215
Constitution of India, 1950 — Article 226, 227
High Courts09 Apr 1980Allowed
Parduman Singh and Others Vs The Collector-cum-S.D.O. and Others
Punjab And Haryana At Chandigarh · (1981) 3 ILR (P&H) 283
High Courts08 Apr 1980Allowed
Joginder Singh Vs Dalbir Kaur alias Balbir Kaur
Punjab And Haryana At Chandigarh · (1980) 04 P&H CK 0033
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts03 Apr 1980
Amrit Sagar Kashyap Vs Chief Commissioner U.T. Chandigarh, and others
Punjab And Haryana At Chandigarh · (1981) 1 ILR (P&H) 107
Constitution of India, 1950 — Article 226, 227
High Courts03 Apr 1980Allowed
Amrit Sagar Kashyap Vs Chief Commissioner, Union Territory and Another
Punjab And Haryana At Chandigarh · (1981) 1 ILR (P&H) 107
Capital of Punjab (Development and Regulation) Act, 1952 — Section 3, 3(1), 8A, 9Chandigarh (Sales of Sites and Buildings) Rules, 1960 — Rule 8Constitution of India, 1950 — Article 226, 227
High Courts03 Apr 1980Dismissed
Tara Rani Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1980) 4 TAXMAN 550
Income Tax Act, 1961 — Section 182, 183, 189, 281, 281(1)
High Courts02 Apr 1980Dismissed
Dharam Pal Vs Income Tax Officer
Punjab And Haryana At Chandigarh · (1980) 4 TAXMAN 349
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 143(1), 143(3), 144B, 144B(4), 147
High Courts31 Mar 1980Allowed
Pritam Singh Vs The Collector (B.D.P.O) Patiala and another
Punjab And Haryana At Chandigarh · (1980) 03 P&H CK 0020
High Courts31 Mar 1980Allowed
Ram Lal Sunda and others Vs Santosh Kumari Sood
Punjab And Haryana At Chandigarh · (1980) 2 RCR(Rent) 127
Transfer of Property Act, 1882 — Section 106
High Courts21 Mar 1980
Smt. Narinder Kaur Vs The State of Punjab and others
Punjab And Haryana At Chandigarh · (1980) 03 P&H CK 0021
Land Acquisition Act, 1894 — Section 4
High Courts21 Mar 1980Dismissed
Shrimati Daya Wati Vs Duli Chand and another
Punjab And Haryana At Chandigarh · (1980) 03 P&H CK 0007
High Courts21 Mar 1980Allowed
Shri Guru Dutt Sharma Vs Shri Dharam Paul Mohindru
Punjab And Haryana At Chandigarh · (1980) 03 P&H CK 0004
High Courts19 Mar 1980Allowed
Piare Lal Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1980) 03 P&H CK 0029
Prevention of Food Adulteration Act, 1954 — Section 16(1)(a)