High Courts02 May 1980Dismissed
Skhchain Singh Vs Brar Transport Co.
Punjab And Haryana At Chandigarh · (1980) 05 P&H CK 0020
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,168 of 4,611
High Courts02 May 1980Dismissed
Ashwani Kumar and Others Vs Ram Rattan of and Others
Punjab And Haryana At Chandigarh · (1981) 3 ILR (P&H) 14
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts02 May 1980Dismissed
Ashwani Kumar Kaushik and Another Vs Ram Rattan and Others
Punjab And Haryana At Chandigarh · (1981) 1 ILR (P&H) 388
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts30 Apr 1980Dismissed
Niranjan Singh and Others Vs Edward Ganj Public Welfare Association and Others
Punjab And Haryana At Chandigarh · (1980) 04 P&H CK 0013
Companies Act, 1956 — Section 171, 257, 629A
High Courts29 Apr 1980
Jaimal Singh Vs Shiromani Gurdwara Parbandhak Committee, Amritsar and Another
Punjab And Haryana At Chandigarh · AIR 1980 P&H 299 : (1980) 2 ILR (P&H) 443
Sikh Gurdwaras Act, 1925 — Section 142, 87, 87(1), 88, 88(3)
High Courts29 Apr 1980Dismissed
Smt. Sudha Rani Vs Life Insurance Corporation of India
Punjab And Haryana At Chandigarh · (1980) 04 P&H CK 0009
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts28 Apr 1980Dismissed
Prem Pal Vs Shrimati Raksha Chohan
Punjab And Haryana At Chandigarh · (1981) 1 ILR (P&H) 381 : (1980) 82 PLR 536
Hindu Marriage Act, 1955 — Section 9
High Courts28 Apr 1980
Commissioner of Income Tax Vs Sham Lal
Punjab And Haryana At Chandigarh · (1980) 18 CTR 89 : (1981) 127 ITR 816
High Courts28 Apr 1980
Sita Ram Vs R.D. Gupta and Others
Punjab And Haryana At Chandigarh · AIR 1981 P&H 83
Succession Act, 1925 — Section 63
High Courts28 Apr 1980
Prem Pal Vs Raksha Chohan
Punjab And Haryana At Chandigarh · (1981) 1 ILR (P&H) 381 : (1980) 82 PLR 536
Civil Procedure Code, 1908 (CPC) — Section 24Divorce Act, 1869 — Section 8Hindu Marriage Act, 1955 — Section 10, 13, 13(1), 13(2), 13A
High Courts27 Apr 1980
Sat Pal Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) 2 RCR(Criminal) 100
High Courts25 Apr 1980
Sewal Singh Ajit Singh Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1981) 5 TAXMAN 53
High Courts25 Apr 1980
Balwant Sigh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) AICLR 197 : (1983) 1 RCR(Criminal) 470
High Courts24 Apr 1980
Girdhari Lal Jain Vs Sushil Rani
Punjab And Haryana At Chandigarh · AIR 1980 P&H 348 : (1980) 2 RCR(Rent) 117
High Courts23 Apr 1980
Bhagwan Dass Vijay Kumar Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1980) 4 TAXMAN 233
Income Tax Act, 1961 — Section 271, 271(1), 271(1)(c)
High Courts23 Apr 1980
Bhagwan Dass Vijay Kumar Mandi Dabwali Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1983) 139 ITR 164
Income Tax Act, 1961 — Section 271(1)
High Courts23 Apr 1980
Commissioner of Income Tax Vs Chawla Trunk House
Punjab And Haryana At Chandigarh · (1980) 18 CTR 84 : (1983) 139 ITR 182
Income Tax Act, 1961 — Section 143(2), 143(3), 263(1)
High Courts21 Apr 1980Allowed
Arjan Dass Vs Market Committee, Hissar
Punjab And Haryana At Chandigarh · (1980) 04 P&H CK 0002
Punjab Agricultural Produce Markets Act, 1961 — Section 31
High Courts15 Apr 1980
Commissioner of Income Tax Vs Ram Narain and Others
Punjab And Haryana At Chandigarh · (1980) 18 CTR 221 : (1980) 126 ITR 267
Income Tax Act, 1961 — Section 171
High Courts15 Apr 1980Dismissed
The State of Punjab Vs Manoharlal and others
Punjab And Haryana At Chandigarh · (1980) 04 P&H CK 0010
Essential Commodities Act, 1955 — Section 7Fertiliser (Control) Order, 1957 — Clause 13(l)(a)(vi)