High Courts06 May 1980

Union of India Vs P. Govinda Rao and Others

Punjab And Haryana At Chandigarh · AIR 1980 P&H 323

Public Premises (Eviction of Unauthorised Occupants) Act, 1958 — Section 4, 7Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 19