High Courts19 Mar 1980
COMMISSIONER OF INCOME TAX Vs SAT PARKASH.
Punjab And Haryana At Chandigarh · (1980) 18 CTR 255
Income Tax Act, 1961 — Section 271, 41
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,170 of 4,611
High Courts11 Mar 1980Dismissed
Prakash Vs Jaswant Kaur
Punjab And Haryana At Chandigarh · (1981) 1 ILR (P&H) 221
Criminal Procedure Code, 1898 (CrPC) — Section 488Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(1), 482
High Courts11 Mar 1980Allowed
Sant Ram and another Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1980) 03 P&H CK 0024
Prevention of Food Adulteration Act, 1954 — Section 16(1)(a)(ii)
High Courts11 Mar 1980
Om Prakash Saini Vs Daljit Singh
Punjab And Haryana At Chandigarh · AIR 1980 P&H 185 : (1981) 1 ILR (P&H) 118
Air Force Act, 1950 — Section 32Contempt of Courts Act, 1971 — Section 3Criminal Procedure Code, 1973 (CrPC) — Section 479
High Courts11 Mar 1980
Tara Rani Vs Commissioner of Income Tax and Another
Punjab And Haryana At Chandigarh · (1980) 18 CTR 102 : (1982) 137 ITR 266
Income Tax Act, 1961 — Section 182, 281, 281(1)
High Courts11 Mar 1980Allowed
Ram Kishan Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1981) 3 ILR (P&H) 275
Constitution of India, 1950 — Article 226Punjab New Mandi Townships (Development and Regulation) Act, 1960 — Section 13
High Courts11 Mar 1980Dismissed
B.S. Danewalia Vs The Union of India (UOI) and Another
Punjab And Haryana At Chandigarh · (1981) 1 ILR (P&H) 48
High Courts11 Mar 1980Dismissed
Narinder Singh and Another Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1981) 2 ILR (P&H) 84
Criminal Procedure Code, 1973 (CrPC) — Section 145, 145(1), 537
High Courts11 Mar 1980
Commissioner of Income Tax Vs Saligram Premnath
Punjab And Haryana At Chandigarh · (1984) 148 ITR 302
Income Tax Act, 1961 — Section 145, 256(2)
High Courts11 Mar 1980Allowed
Kesar Dass (deceased) represented by his L. Rs. and Others Vs Bachittar Singh and Others
Punjab And Haryana At Chandigarh · (1981) 3 ILR (P&H) 249
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10Punjab Tenancy Act, 1887 — Section 77, 77(3)(1)
High Courts10 Mar 1980Dismissed
Brij Lal Vs Hem Raj and another
Punjab And Haryana At Chandigarh · (1980) 03 P&H CK 0028
High Courts07 Mar 1980Allowed
Harnam Singh Vs The Financial Commissioner, Punjab Chandigarh and others
Punjab And Haryana At Chandigarh · (1980) 03 P&H CK 0022
Punjab Security of Land Tenures Act, 1953 — Section 14A(ii)
High Courts07 Mar 1980Dismissed
Labhu Ram and others Vs The Chief Settlement Commissioner, Punjab, Jullun Dur and others
Punjab And Haryana At Chandigarh · (1980) 03 P&H CK 0019
Constitution of India, 1950 — Article 226Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 12(2)
High Courts07 Mar 1980Dismissed
Om Parkash Vs The State of Haryana
Punjab And Haryana At Chandigarh · (1980) 03 P&H CK 0009
Essential Commodities Act, 1955 — Section 7
High Courts07 Mar 1980
Behari Lal Chawla Vs Lt. Col. Gurbaksh singh prar and others
Punjab And Haryana At Chandigarh · (1980) 03 P&H CK 0005
Motor Vehicles Act, 1988 — Section 110A
High Courts06 Mar 1980Allowed
Hazari Lal Vs The Financial Commissioner, Punjab and others
Punjab And Haryana At Chandigarh · (1980) 03 P&H CK 0025
Punjab Security of Land Tenures Act, 1953 — Section 14A(i)
High Courts06 Mar 1980Dismissed
Smt. Rukman Vs The Financial Commissioner, Revenue Punjab and Another
Punjab And Haryana At Chandigarh · (1981) 3 ILR (P&H) 197
Punjab Security of Land Tenures Act, 1953 — Section 10A, 18, 6, 9
High Courts06 Mar 1980Dismissed
Oriental Fire And General Insurance Company Ltd., and others Vs Smt. Manjit kaur and others
Punjab And Haryana At Chandigarh · (1980) 03 P&H CK 0006
Penal Code, 1860 (IPC) — Section 304A
High Courts05 Mar 1980Allowed
Jodha Vs The Financial Commissioner Revenue and Others
Punjab And Haryana At Chandigarh · (1981) 3 ILR (P&H) 331
Punjab Security of Land Tenures Act, 1953 — Section 19F, 5B
High Courts05 Mar 1980Allowed
M/s Harnarain Dass Ghadsi Ram, Moga Mandi Vs M/S Lal Chand Balwant Rai, Moga Mandi and others
Punjab And Haryana At Chandigarh · (1980) 03 P&H CK 0001
Evidence Act, 1872 — Section 35