High Courts12 Feb 1980
Commissioner of Income Tax (Central) Vs Smt. Bimla Vati
Punjab And Haryana At Chandigarh · (1980) 18 CTR 94 : (1980) 124 ITR 891
Income Tax Act, 1961 — Section 147
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,172 of 4,611
High Courts12 Feb 1980Dismissed
Mst. Sadiqan and others Vs Mst. Jubedian and others
Punjab And Haryana At Chandigarh · (1980) 02 P&H CK 0018
East Punjab Urban Rent Restriction Act, 1949 — Section 13(3)(a)(i)
High Courts11 Feb 1980Dismissed
Jagan Nath Aggarwal Vs Smt. Neelam Rani
Punjab And Haryana At Chandigarh · (1980) 1 RCR(Rent) 610
Transfer of Property Act, 1882 — Section 106
High Courts11 Feb 1980Allowed
Nikka Singh and others Vs Nachhattar Singh and others
Punjab And Haryana At Chandigarh · (1980) 02 P&H CK 0035
Evidence Act, 1872 — Section 50
High Courts11 Feb 1980
Salig Ram Kanhaya Lal Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1982) 133 ITR 915
Income Tax Act, 1961 — Section 145
High Courts11 Feb 1980Dismissed
Bharat Textile Mills Vs Punjab State and Others
Punjab And Haryana At Chandigarh · (1981) 1 ILR (P&H) 421
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 10, 10(1), 12(5), 2A, 39
High Courts11 Feb 1980Dismissed
Shri Mati Durga Devi Vs Ram Lok
Punjab And Haryana At Chandigarh · (1980) 02 P&H CK 0004
East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts11 Feb 1980Dismissed
Inder Singh Vs Smt. Sudarshan Sood and others
Punjab And Haryana At Chandigarh · (1980) 1 RCR(Rent) 560
East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts07 Feb 1980Allowed
Bawa Singh Vs Sudagar Singh
Punjab And Haryana At Chandigarh · (1981) 3 ILR (P&H) 501
Northern India Canal and Drainage Act, 1873 — Section 28, 68
High Courts07 Feb 1980Dismissed
Bihari Lal Vs The Dy Registrar Co-operative Socities and Others
Punjab And Haryana At Chandigarh · (1981) 3 ILR (P&H) 211
Constitution of India, 1950 — Article 14, 226, 227
High Courts07 Feb 1980
Lehri and Others Vs Arjan Dass and Others
Punjab And Haryana At Chandigarh · (1981) 3 ILR (P&H) 252
Punjab Village Common Lands (Regulation) Act, 1961 — Section 13, 13B, 2
High Courts07 Feb 1980Dismissed
Commonwealth Assurance Company Ltd. now merged in New India Assurance Co. Ltd. Vs Vishan Devi and Others
Punjab And Haryana At Chandigarh · (1981) ACJ 7
High Courts06 Feb 1980Dismissed
Bal Kaur and others Vs Additional Director, Consolidation of Holdings, Punjab, Ullundur and others
Punjab And Haryana At Chandigarh · (1980) 02 P&H CK 0034
East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 42
High Courts06 Feb 1980
Messrs East Punjab Traders Vs Shri Gurpiara(sic) Lal Saggar
Punjab And Haryana At Chandigarh · (1980) 02 P&H CK 0028
East Punjab Urban Rent Restriction Act, 1949 — Section 13(3)(a)
High Courts06 Feb 1980Dismissed
M/s Kasturba Sewa Mandir Rajpuka Township Vs Mst. Bachan Kaur and others
Punjab And Haryana At Chandigarh · (1980) 02 P&H CK 0003
Motor Vehicles Act, 1988 — Section 110
High Courts05 Feb 1980
Trading Engineering Vs Nirmala Devi and Another
Punjab And Haryana At Chandigarh · (1980) ACJ 230 : AIR 1980 P&H 115 : (1980) 2 ILR (P&H) 385
Constitution of India, 1950 — Article 227Limitation Act, 1963 — Section 5Motor Vehicles Act, 1939 — Section 110
High Courts05 Feb 1980Dismissed
Tara Singh and Co. Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1980) 4 TAXMAN 99
Income Tax Act, 1961 — Section 144, 145, 145(1)
High Courts05 Feb 1980Allowed
Ram Piari Vs V. Banwari Lal and Others
Punjab And Haryana At Chandigarh · (1981) ACJ 18
High Courts02 Feb 1980
Narinder Nath Sharma and anr. Vs Union of India
Punjab And Haryana At Chandigarh · (1989) 1 CurLJ 581 : (1989) PLJ 698 : (1990) 1 RRR 439
High Courts01 Feb 1980Dismissed
The State of Punjab Vs Massa Singh
Punjab And Haryana At Chandigarh · (1981) 3 ILR (P&H) 200
Civil Procedure Code, 1908 (CPC) — Section 80East Punjab Utilization of Lands Act, 1949 — Section 12, 14, 14(2), 3