High Courts14 Jan 1980Allowed
Man Mohan Nath and another Vs Smt. Kesra Devi and others
Punjab And Haryana At Chandigarh · (1980) 01 P&H CK 0003
East Punjab Urban Rent Restriction Act, 1949 — Section 2
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,174 of 4,611
High Courts11 Jan 1980Allowed
Union of India (UOI) Vs Burma Nand
Punjab And Haryana At Chandigarh · (1980) 2 ILR (P&H) 211
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts11 Jan 1980
Kundan Lal and Another Vs Mehtab Ram and Another
Punjab And Haryana At Chandigarh · AIR 1980 P&H 182 : (1980) 2 ILR (P&H) 216
Arbitration Act, 1940 — Section 20, 23
High Courts11 Jan 1980Dismissed
Electronics Limited Vs Superintendent of Central Excise, Range III and Others
Punjab And Haryana At Chandigarh · (1980) CENCUS 175 : (1980) 6 ELT 350
Constitution of India, 1950 — Article 226, 227
High Courts11 Jan 1980Dismissed
Hardhan Singh Vs Mangal and others
Punjab And Haryana At Chandigarh · (1980) 01 P&H CK 0015
Limitation Act, 1963 — Section 5
High Courts10 Jan 1980
Jaswant Singh Vs Chuni Lal and Others
Punjab And Haryana At Chandigarh · AIR 1980 P&H 137 : (1980) 1 RCR(Rent) 710 : (1980) 1 RCR(Rent) 558
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13, 13(2), 4, 4(1)
High Courts10 Jan 1980Allowed
Mul Chand and others Vs Saiya Narain and others
Punjab And Haryana At Chandigarh · (1980) 01 P&H CK 0009
High Courts08 Jan 1980Dismissed
Smt. Kallo Bai and others Vs Gopal Dey and others
Punjab And Haryana At Chandigarh · (1980) 01 P&H CK 0090
High Courts08 Jan 1980
Balwant Singh Gill and Others Vs Gurdev Singh Brar and Others
Punjab And Haryana At Chandigarh · AIR 1980 P&H 139 : (1980) 2 ILR (P&H) 208
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 3
High Courts07 Jan 1980
Commissioner of Income Tax Vs Eclat Auto Agency
Punjab And Haryana At Chandigarh · (1981) 131 ITR 21
Income Tax Act, 1961 — Section 185Partnership Act, 1932 — Section 33, 43
High Courts07 Jan 1980
Leader Engineering Works Industrial Town Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1980) 3 TAXMAN 477
Income Tax Act, 1961 — Section 155(5), 34(3)(a)
High Courts01 Jan 1980
Commissioner of Income Tax Vs Gurinder Singh Karion
Punjab And Haryana At Chandigarh · (1982) 133 ITR 300
Income Tax Act, 1961 — Section 37(1)Income Tax Rules, 1962 — Rule 5
High Courts01 Jan 1980
Gupta Steel Industries and Others Vs Balbir Kumar and Others
Punjab And Haryana At Chandigarh · AIR 1980 P&H 215 : (1981) 1 ILR (P&H) 103
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 11, Order 26 Rule 12, 151Partnership Act, 1932 — Section 46, 47, 48
High Courts01 Jan 1980
Sarup Chand Vs Nagar Palika, Sangrur and Others
Punjab And Haryana At Chandigarh · AIR 1980 P&H 114
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 10(2), 115
High Courts01 Jan 1980
Renuka Batra Vs Grindlays Bank Ltd. and Others
Punjab And Haryana At Chandigarh · AIR 1980 P&H 146
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 46, Order 21 Rule 48, Order 21 Rule 52, Order 21 Rule 58, 2(17)
High Courts01 Jan 1980
Santosh Kumari Vs Mohan Lal
Punjab And Haryana At Chandigarh · AIR 1980 P&H 325 : (1981) 1 ILR (P&H) 236
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32, Order 21 Rule 32(1), Order 21 Rule 32(2), Order 21 Rule 32(3)Hindu Marriage (Amendment) Act, 1984 — Section 13(1A), 18, 23, 23(1)Hindu Marriage Act, 1955 — Section 13, 13(1), 9
High Courts01 Jan 1980
Des Raj Vs Sham Lal
Punjab And Haryana At Chandigarh · AIR 1980 P&H 229 : (1980) 2 ILR (P&H) 278
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2), 2
High Courts01 Jan 1980
Om Parkash Vs Municipality, Bhatinda and Another
Punjab And Haryana At Chandigarh · AIR 1980 P&H 254 : (1980) 2 ILR (P&H) 293
Constitution of India, 1950 — Article 14, 19(1), 31, 31(5)Government of India Act, 1935 — Section 299Punjab Municipal Act, 1911 — Section 169, 171, 172, 173, 174
High Courts01 Jan 1980
Atlas Cycle Industries Ltd. Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1981) 21 CTR 123 : (1982) 133 ITR 231
Income Tax (Appellate Tribunal) Rules, 1963 — Rule 11, 29Income Tax Act, 1961 — Section 254
High Courts01 Jan 1980
Commissioner of Income Tax (Central) Vs Sanitary Improvement and Tiles Manufacturing Co.
Punjab And Haryana At Chandigarh · (1982) 133 ITR 334
Income Tax Act, 1961 — Section 271(1)