High Courts24 Mar 1979
COMMISSIONER OF Income Tax, PATIALA-I Vs OSWAL WOOLLEN MILLS LTD.
Punjab And Haryana At Chandigarh · (1981) 14 CTR 126 : (1981) 132 ITR 197
COMPANIES ACT, 1956 — Section 215, 217, 284, 291, 85Income Tax Act, 1961 — Section 34
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,193 of 4,611
High Courts23 Mar 1979
Smt. Jiwan Lata Vs Krishan Kumar
Punjab And Haryana At Chandigarh · (1979) 03 P&H CK 0015
Hindu Marriage Act, 1955 — Section 25
High Courts23 Mar 1979Dismissed
Ram Singh Vs Fertilizer Corporation of India Ltd.
Punjab And Haryana At Chandigarh · (1979) 03 P&H CK 0013
Constitution of India, 1950 — Article 226
High Courts23 Mar 1979Dismissed
Narain Datt Vs Kidar Nath and others
Punjab And Haryana At Chandigarh · (1979) 03 P&H CK 0011
High Courts21 Mar 1979Allowed
Surjit Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1980) 1 ILR (P&H) 11
Arms Act, 1959 — Section 25, 27Constitution of India, 1950 — Article 162Criminal Procedure Code, 1973 (CrPC) — Section 197, 401
High Courts21 Mar 1979Dismissed
Nika Singh Vs Gajja Singh
Punjab And Haryana At Chandigarh · (1979) 03 P&H CK 0014
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts21 Mar 1979Allowed
Abhe Ram (Deceased) Represented by Ram Pal Singh and others Vs The Financial Commissioner Haryana and others
Punjab And Haryana At Chandigarh · (1979) 03 P&H CK 0001
High Courts20 Mar 1979Dismissed
Shree Ganesh Oil and Rice Mills and Others Vs The State of Haryana and Another
Punjab And Haryana At Chandigarh · (1979) 2 ILR (P&H) 466 : (1979) 44 STC 303
Constitution of India, 1950 — Article 19
High Courts20 Mar 1979
Lajwant Kaur and Another Vs Abnashi Singh and Others
Punjab And Haryana At Chandigarh · AIR 1979 P&H 268
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Limitation Act, 1963 — Article 110 , 113, 127 , 144
High Courts19 Mar 1979Dismissed
The State of Punjab Vs Sarup Singh
Punjab And Haryana At Chandigarh · (1979) 03 P&H CK 0029
Prevention of Corruption Act, 1988 — Section 5(2)
High Courts16 Mar 1979Dismissed
Hindustan Wire Products Ltd. Vs Punjab Government and Others
Punjab And Haryana At Chandigarh · (1979) 2 ILR (P&H) 454
Haryana Municipal Act, 1973 — Section 4(1)Punjab Municipal Act, 1911 — Section 4(2), 5, 5(1), 5(2), 5(3)
High Courts16 Mar 1979Dismissed
The Hindustan wire Products Ltd. Patiala Vs The Punjab Government and others
Punjab And Haryana At Chandigarh · (1979) 2 ILR (P&H) 454
Punjab Municipal Act, 1911 — Section 5(1)
High Courts13 Mar 1979Dismissed
Bhagwat Parshad and another Vs Smt. Parmeshwari and another
Punjab And Haryana At Chandigarh · (1979) 03 P&H CK 0012
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)(ii)
High Courts08 Mar 1979Allowed
Amar Singh and others Vs Gram Panchayat Mundhal Khurd
Punjab And Haryana At Chandigarh · (1979) 03 P&H CK 0030
Punjab Village Common Lands (Regulation) Act, 1961 — Section 2(3)
High Courts08 Mar 1979Dismissed
Amritsar Improvement Trust Vs Ishri Devi
Punjab And Haryana At Chandigarh · (1979) 2 ILR (P&H) 220
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 3A, 115
High Courts02 Mar 1979Dismissed
Har Gobind Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (1979) 03 P&H CK 0009
Punjab Security of Land Tenures Act, 1953 — Section 2(3)
High Courts01 Mar 1979Dismissed
Hans Raj and others Vs Sunder Lal Aggarwal and others
Punjab And Haryana At Chandigarh · (1979) 03 P&H CK 0027
High Courts01 Mar 1979Allowed
Ajmer Singh and another Vs The Superintending Canal Officer, Hissar and others
Punjab And Haryana At Chandigarh · (1979) 03 P&H CK 0010
Constitution of India, 1950 — Article 226
High Courts28 Feb 1979Allowed
Smt. Urmila Vs Kulwinder Kumar Sharma
Punjab And Haryana At Chandigarh · (1979) 02 P&H CK 0031
Hindu Marriage Act, 1955 — Section 9
High Courts26 Feb 1979
M.L. Nohria Vs The General Insurance Corporation of India, Bombay and Others
Punjab And Haryana At Chandigarh · AIR 1979 P&H 183
Banking Companies (Acquisition and Transfer of Undertakings) Act, 1970 — Section 2, 3(1), 3(4)Companies Act, 1956 — Section 16, 16(1), 16(2), 19(1), 3Constitution of India, 1950 — Article 12, 16, 226