High Courts26 Feb 1979Dismissed
Kalyan Dass Chela Sukhram Dass Vs The State of Haryana
Punjab And Haryana At Chandigarh · (1979) 02 P&H CK 0006
Land Acquisition Act, 1894 — Section 4
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,194 of 4,611
High Courts22 Feb 1979
Darbara Singh Vs Karminder Singh and Others
Punjab And Haryana At Chandigarh · AIR 1979 P&H 215
Transfer of Property Act, 1882 — Section 53
High Courts21 Feb 1979Allowed
Lori Chand Vs The Financial Commissioner, Haryana and others
Punjab And Haryana At Chandigarh · (1979) 02 P&H CK 0030
Punjab Security of Land Tenures Act, 1953 — Section 10A(b)
High Courts20 Feb 1979
Commissioner of Income Tax Vs Kartar Singh Gill
Punjab And Haryana At Chandigarh · (1979) 117 ITR 618
Income Tax Act, 1961 — Section 145(1)
High Courts19 Feb 1979Allowed
Des Raj Juneja and Others Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (1979) 1 ILR (P&H) 388 : (1979) 2 RCR(Rent) 210
Capital of Punjab (Development and Regulation) (Amendment) Act, 1957 — Section 2Capital of Punjab (Development and Regulation) Act, 1952 — Section 2(1), 27, 7, 7A, 7A(1)Central Sales Tax Act, 1956 — Section 8(2)
High Courts19 Feb 1979Dismissed
The State of Haryana Vs Rajinder Singh
Punjab And Haryana At Chandigarh · (1979) 02 P&H CK 0026
Land Acquisition Act, 1894 — Section 18
High Courts16 Feb 1979
M.L. Nohria Vs General Insurance Corporation and Others
Punjab And Haryana At Chandigarh · (1979) 1 LLJ 414
Banking Companies (Acquisition and Transfer of Undertakings) Act, 1970 — Section 2, 3Constitution of India, 1950 — Article 12, 16, 226General Insurance (Emergency Provisions) Act, 1971 — Section 3
High Courts15 Feb 1979
Tej Pal Oswal Vs Income Tax Officer and Others
Punjab And Haryana At Chandigarh · (1979) 118 ITR 21
Criminal Procedure Code, 1973 (CrPC) — Section 102, 457
High Courts15 Feb 1979
Brij Mohan Singh and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 1979 P&H 203 : (1979) 2 ILR (P&H) 423
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 6Motor Vehicles Act, 1939 — Section 110
High Courts15 Feb 1979Dismissed
Bhagwan Dass Vs Shmt. Nirmal Kumari and Others
Punjab And Haryana At Chandigarh · (1979) 02 P&H CK 0008
Limitation Act, 1963 — Section 5
High Courts15 Feb 1979Dismissed
Virender Mohan Vs The State of Punjab and others
Punjab And Haryana At Chandigarh · (1979) 02 P&H CK 0002
Punjab Gram Panchayat Act, 1952 — Section 102
High Courts13 Feb 1979
Narain Motors Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1979) 120 ITR 106
Income Tax Act, 1961 — Section 256(2), 40A(2)
High Courts13 Feb 1979Allowed
Jagmal Singh Vs The State of Haryana
Punjab And Haryana At Chandigarh · (1979) 02 P&H CK 0021
Penal Code, 1860 (IPC) — Section 323, 325
High Courts13 Feb 1979
State of Punjab and Others Vs Ram Singh
Punjab And Haryana At Chandigarh · AIR 1980 P&H 18 : (1980) 1 ILR (P&H) 1
Constitution of India, 1950 — Article 14Pepsu Tenancy and Agricultural Lands Act, 1955 — Section 5Punjab Security of Land Tenures Act, 1953 — Section 13, 14, 18, 19, 31, 31
High Courts13 Feb 1979
Commissioner of Income Tax Vs National Rice and General Mills
Punjab And Haryana At Chandigarh · (1979) 120 ITR 39
Income Tax Act, 1961 — Section 147, 256(2)
High Courts12 Feb 1979
State of Punjab Vs Ajit Singh and Others
Punjab And Haryana At Chandigarh · AIR 1979 P&H 179 : (1979) 2 ILR (P&H) 77
Civil Procedure Code, 1908 (CPC) — Section 34
High Courts08 Feb 1979
Amarjit Singh and Others Vs Darshan Singh Mahoon and Others
Punjab And Haryana At Chandigarh · AIR 1979 P&H 208
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8
High Courts08 Feb 1979Dismissed
Sharam Singh and others Vs Union of India and others
Punjab And Haryana At Chandigarh · (1979) 02 P&H CK 0003
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts05 Feb 1979
Jagan Nath and Sons and Others Vs Union of India and Others
Punjab And Haryana At Chandigarh · AIR 1979 P&H 205
Constitution of India, 1950 — Article 19, 358
High Courts02 Feb 1979Allowed
Union of India (UOI) Vs Asha Rani and Others
Punjab And Haryana At Chandigarh · (1980) ACJ 134