High Courts03 May 1982
Industrial Finance Corporation of India and another Vs Sehgal Papers Limited and others
Punjab And Haryana At Chandigarh · (1982) 05 P&H CK 0031
Constitution of India, 1950 — Article 14, 19
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,128 of 4,611
High Courts30 Apr 1982Allowed
Shmt. Maan Kaur and others Vs Santa Singh and another
Punjab And Haryana At Chandigarh · (1982) 04 P&H CK 0028
High Courts30 Apr 1982
Commissioner of Wealth-tax Vs Smt. Savitri Devi and Another (L/R of Nemi Chand Jain)
Punjab And Haryana At Chandigarh · (1982) 29 CTR 255 : (1983) 144 ITR 345
Wealth Tax Act, 1957 — Section 17(1)
High Courts29 Apr 1982
Savita Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · AIR 1983 P&H 262
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1Constitution of India, 1950 — Article 14, 15, 15(4), 225, 226
High Courts28 Apr 1982
Radha Ram Vs Municipal Committee
Punjab And Haryana At Chandigarh · (1982) 2 ILR (P&H) 451 : (1983) 1 LLJ 163
Punjab Municipal Act, 1911 — Section 41
High Courts28 Apr 1982
Battan Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 1983 P&H 297
Land Acquisition Act, 1894 — Section 4, 4(1), 4(2), 5
High Courts27 Apr 1982
Avtar Singh Ranjit Singh Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1983) 52 STC 44
Punjab General Sales Tax Act, 1948 — Section 11, 22, 5
High Courts27 Apr 1982
Dalmia Biscuits (P) Ltd. Vs Inspector of Central Excise and Others
Punjab And Haryana At Chandigarh · (1992) 38 ECC 173 : (1982) 10 ELT 350
Constitution of India, 1950 — Article 226
High Courts27 Apr 1982Allowed
Dewan Modern Breweries Ltd. Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1983) 1 ILR (P&H) 206
Constitution of India, 1950 — Article 19(1), 265, 301, 304, 305Punjab Excise Act, 1914 — Section 3, 3(6), 31, 32Punjab Excise Fiscal Order, 1932 — Order 1A
High Courts26 Apr 1982
Kulraj Singh Paul Vs Ranjit Kaur and Another
Punjab And Haryana At Chandigarh · AIR 1983 P&H 299 : (1982) 1 RCR(Rent) 606
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 151, 47, 47(2)
High Courts26 Apr 1982
Surinder Cycle Store Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1983) 52 STC 33
Punjab General Sales Tax Act, 1948 — Section 11, 21A, 22
High Courts23 Apr 1982
Commissioner of Income Tax Vs O.P. Khanna and Sons
Punjab And Haryana At Chandigarh · (1983) 1 ILR (P&H) 201 : (1983) 140 ITR 558
Income Tax Act, 1961 — Section 32
High Courts23 Apr 1982Dismissed
Frick India Ltd. Vs AC CE and Others
Punjab And Haryana At Chandigarh · (1992) 39 ECR 329
Constitution of India, 1950 — Article 226, 227
High Courts22 Apr 1982Dismissed
Sushil Kumar Vs The State of Haryana
Punjab And Haryana At Chandigarh · (1982) 04 P&H CK 0027
Criminal Procedure Code, 1973 (CrPC) — Section 361
High Courts22 Apr 1982
Vinod Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) CriLJ 177
Prevention of Food Adulteration Act, 1954 — Section 10, 12, 7, 9
High Courts22 Apr 1982Dismissed
Siri Ram Vs Smt Shila Rani
Punjab And Haryana At Chandigarh · (1982) 04 P&H CK 0004
High Courts19 Apr 1982
Pawittar Singh Walia Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1984) 1 LLJ 408
Constitution of India, 1950 — Article 310, 311Penal Code, 1860 (IPC) — Section 120B, 193, 467, 474
High Courts19 Apr 1982
Harbilas Vs Roshan Lal
Punjab And Haryana At Chandigarh · AIR 1983 P&H 256 : (1982) 2 RCR(Rent) 144
High Courts19 Apr 1982
Ujagar Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1982) 04 P&H CK 0007
High Courts14 Apr 1982Allowed
Angrez Kaur Vs Baldev Singh
Punjab And Haryana At Chandigarh · AIR 1982 P&H 339 : (1983) 1 ILR (P&H) 194
Hindu Marriage Act, 1955 — Section 10, 13, 13, 9