High Courts02 Jun 1982
Prag Vanaspati Depot Vs The State of Haryana
Punjab And Haryana At Chandigarh · (1982) 51 STC 378
Punjab General Sales Tax Act, 1948 — Section 21, 22, 5
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,126 of 4,611
High Courts01 Jun 1982
Harbans Kaur Vs U.P. State Bridge Corporation
Punjab And Haryana At Chandigarh · (1983) ACJ 358 : (1983) 2 LLJ 307
Employees Compensation Act, 1923 — Section 2
High Courts01 Jun 1982
Commissioner of Wealth-tax Vs Suraj Parkash Modi
Punjab And Haryana At Chandigarh · (1983) 144 ITR 259
Wealth Tax Act, 1957 — Section 18(1)
High Courts01 Jun 1982Dismissed
Oswal Woollen Mills (Export Wing) Ltd. Vs The Assistant Collector, Central Excise and Another
Punjab And Haryana At Chandigarh · (1983) 1 ILR (P&H) 309
Constitution of India, 1950 — Article 14Customs Act, 1962 — Section 58, 58(2)General Clauses Act, 1897 — Section 14(1)
High Courts31 May 1982Allowed
Satish Kumar Mittal and another Vs Shri Nand Kumar Khosla
Punjab And Haryana At Chandigarh · (1982) 2 RCR(Rent) 46
East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts29 May 1982
Ramesh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1982) 05 P&H CK 0017
High Courts28 May 1982
Baldev Raj Kabaria Vs State of Punjab
Punjab And Haryana At Chandigarh · (1982) 50 STC 337
Punjab General Sales Tax Act, 1948 — Section 11, 14, 15, 21B, 22
High Courts28 May 1982
Bhagat Ram Vs State of Punjab and ors.
Punjab And Haryana At Chandigarh · (1982) 05 P&H CK 0005
High Courts27 May 1982
Himmat Ram Vs Jamna Bai and Others
Punjab And Haryana At Chandigarh · AIR 1983 P&H 152 : (1982) 2 RCR(Rent) 92
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13(3A)
High Courts25 May 1982
Mohinder Singh Vs Narain and Others
Punjab And Haryana At Chandigarh · AIR 1982 P&H 542
Easements Act, 1882 — Section 53Evidence Act, 1872 — Section 116Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13
High Courts24 May 1982
Dalbir Singh Vs Jagjit Singh and Others
Punjab And Haryana At Chandigarh · AIR 1983 P&H 154 : (1982) 2 RCR(Rent) 185
Civil Procedure Code, 1908 (CPC) — Order 10 Rule 1, Order 10 Rule 2, Order 10 Rule 4(2), Order 3 Rule 1, 115
High Courts22 May 1982
Kahan Chand Vs State of Punjab
Punjab And Haryana At Chandigarh · (1982) 05 P&H CK 0014
High Courts21 May 1982Allowed
Smt. Sumitra Devi Vs Smt. Paritam Kaur
Punjab And Haryana At Chandigarh · (1982) 05 P&H CK 0023
High Courts21 May 1982
Punjab Wake Board Vs Banarsi Dass and another
Punjab And Haryana At Chandigarh · (1982) PLJ 382 : (1984) RRR 523
High Courts21 May 1982
Harbhajan Singh Dhatt Vs Sub Divisional Magistrate, Dastya
Punjab And Haryana At Chandigarh · (1983) AICLR 91 : (1983) 1 RCR(Criminal) 431
High Courts19 May 1982
The Union of India and Others Vs Amin Chand
Punjab And Haryana At Chandigarh · AIR 1982 P&H 419
Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 14, 24, 33, 36East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 36
High Courts19 May 1982
Pardeep Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1982) 05 P&H CK 0018
High Courts19 May 1982Dismissed
Atul Glass Industries Vs The Assessing Authority
Punjab And Haryana At Chandigarh · (1983) 53 STC 144
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 147Punjab General Sales Tax Act, 1948 — Section 11, 7
High Courts18 May 1982
Gurcharan Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) CriLJ 722
Constitution of India, 1950 — Article 221, 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 224, 413, 418, 419, 426Penal Code, 1860 (IPC) — Section 120B, 224, 466, 471, 53
High Courts18 May 1982
Amar Singh and ors. Vs Naranjan Lal
Punjab And Haryana At Chandigarh · (1982) 05 P&H CK 0013