High Courts16 Jul 1982

Assa Nand Vs Harish Kumar and Others

Punjab And Haryana At Chandigarh · AIR 1983 P&H 23 : (1983) 1 ILR (P&H) 391

Civil Procedure Code Amendment Act, 1976 — Section 115Civil Procedure Code, 1908 (CPC) — Order 20 Rule 6A, Order 37 Rule 2(2), 115(2), 35B