High Courts13 Aug 1982Dismissed
Lal Chand Chopra Vs M/s Oswal Scientific Store
Punjab And Haryana At Chandigarh · (1982) 08 P&H CK 0005
East Punjab Urban Rent Restriction Act, 1949 — Section 15
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,122 of 4,611
High Courts11 Aug 1982
Mohinder Singh and others Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (1982) PLJ 492 : (1984) RRR 648
High Courts11 Aug 1982
Rattan Kaur and Another Vs Ranjit Singh and Others
Punjab And Haryana At Chandigarh · (1983) ACJ 717 : AIR 1983 P&H 260 : (1983) 1 ILR (P&H) 475
Penal Code, 1860 (IPC) — Section 304
High Courts10 Aug 1982
Mohan Lal Vs Rameshwar Dass and Another
Punjab And Haryana At Chandigarh · AIR 1983 P&H 380 : (1983) 1 ILR (P&H) 471
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 41 Rule 20(2), 141 , 153
High Courts10 Aug 1982
Rattan Singh and another Vs Kanta Devi
Punjab And Haryana At Chandigarh · (1992) 3 AICLR 343 : (1993) 1 BC 105 : (1992) 3 Crimes 699 : (1992) 2 RCR(Criminal) 685
High Courts10 Aug 1982
Devinder Pal Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 1982 P&H 533
Constitution of India, 1950 — Article 226, 227
High Courts10 Aug 1982
Hardial Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1982) PLJ 440 : (1986) RRR 452
High Courts10 Aug 1982Allowed
Om Parkash Vs Dodewala Co-op Agricultural Service Society
Punjab And Haryana At Chandigarh · (1982) 08 P&H CK 0008
Punjab Co-operative Societies Act, 1961 — Section 67A
High Courts09 Aug 1982Dismissed
Jog Dhian Vinod Kumar Vs The State of Haryana and Another
Punjab And Haryana At Chandigarh · (1983) 1 ILR (P&H) 61 : (1983) 52 STC 66
Constitution of India, 1950 — Article 19
High Courts09 Aug 1982
Harchand Singh Vs Khiala Kalan Agricultural Co-operative Service Society Ltd. and Others
Punjab And Haryana At Chandigarh · AIR 1983 P&H 19 : (1983) 1 ILR (P&H) 463
Arbitration Act, 1940 — Section 33, 46
High Courts09 Aug 1982
Sat Pal Vs State of Punjab and others .
Punjab And Haryana At Chandigarh · (1982) ILR (P&H) 460 : (1982) PLJ 462 : (1984) RRR 605
High Courts09 Aug 1982
Amolak Singh Vs Pathankot Improvement Trust and others
Punjab And Haryana At Chandigarh · (1982) ILR (P&H) 452 : (1982) PLJ 428 : (1984) RRR 574
High Courts06 Aug 1982Allowed
Rajinder Kumar Vs Dr. Rajwant Rai Sood
Punjab And Haryana At Chandigarh · (1982) 2 RCR(Rent) 681
East Punjab Urban Rent Restriction Act, 1949 — Section 19
High Courts06 Aug 1982
State of Punjab Vs Harbans Lal
Punjab And Haryana At Chandigarh · (1983) CriLJ 13 : (1983) 1 ILR (P&H) 444
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 18, 313, 357, 360, 361Penal Code, 1860 (IPC) — Section 337
High Courts05 Aug 1982Dismissed
B.D. Bali Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1983) 1 ILR (P&H) 438
Constitution of India, 1950 — Article 14Punjab Service of Engineers (Class II) Public Works Department (Irrigation Branch) Rules, 1941 — Rule 9
High Courts05 Aug 1982Allowed
Smt. Lachhmi and others Vs Nirmal Singh and others
Punjab And Haryana At Chandigarh · (1982) 08 P&H CK 0017
Civil Procedure Code, 1908 (CPC) — Section 35B
High Courts04 Aug 1982
Radhey Sham Gupta and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · AIR 1982 P&H 519 : (1983) 1 ILR (P&H) 34
Land Acquisition Act, 1894 — Section 3, 4, 4(1), 6, 9
High Courts03 Aug 1982
United India Insurance Co. Ltd. Vs Joginder Singh and Others
Punjab And Haryana At Chandigarh · (1986) 59 CompCas 216
Motor Vehicles Act, 1939 — Section 95, 96
High Courts03 Aug 1982
Sant Lal Vs Additional District Judge Sonepat and others
Punjab And Haryana At Chandigarh · (1982) ILR (P&H) 395 : (1982) PLJ 504 : (1984) RRR 662
High Courts03 Aug 1982
Dalip Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) PLJ 461 : (1984) RRR 567