High Courts03 Aug 1982Allowed
Pushpa Devi Vs Sawan Singh and others
Punjab And Haryana At Chandigarh · (1982) 08 P&H CK 0007
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 10
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,123 of 4,611
High Courts02 Aug 1982
State of Punjab Vs Kuldip Singh and Another
Punjab And Haryana At Chandigarh · (1982) 2 ILR (P&H) 544 : (1983) 1 LLJ 309
Constitution of India, 1950 — Article 246, 310, 311Industrial Disputes Act, 1947 — Section 2, 3
High Courts02 Aug 1982
Jagdish Rai and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 1983 P&H 87 : (1983) 1 ILR (P&H) 416
Punjab Municipal Act, 1911 — Section 238
High Courts02 Aug 1982
Bachna Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (1982) ILR (P&H) 458 : (1982) PLJ 377 : (1984) RRR 517
High Courts02 Aug 1982
Kaur Singh Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1983) 144 ITR 756
Income Tax Act, 1961 — Section 139(1), 246
High Courts02 Aug 1982
Pawan Kumar Vs Ruldu Ram and Another
Punjab And Haryana At Chandigarh · (1983) CriLJ 180
Criminal Procedure Code, 1973 (CrPC) — Section 197Penal Code, 1860 (IPC) — Section 383, 384, 500, 504
High Courts02 Aug 1982Dismissed
Harphul Chand Died and represented by his legal representatives Vs Pran Nath (Died) and represented by his legal representative and others
Punjab And Haryana At Chandigarh · (1982) 08 P&H CK 0012
Partnership Act, 1932 — Section 69
High Courts30 Jul 1982
Haryana Urban Development Authority, Chandigarh etc. Vs Sh. D.S. Verma, Arbitrator, Superintending Engineer, etc.
Punjab And Haryana At Chandigarh · (1982) 07 P&H CK 0043
Arbitration Act, 1940 — Section 14, 17
High Courts30 Jul 1982
Rai Singh and others Vs Director Panchayats and others
Punjab And Haryana At Chandigarh · (1982) PLJ 476 : (1984) RRR 623
High Courts30 Jul 1982
Raj Singh : Vs J.S.Verma, Deputy Registrar, Cooperative Societies, Rohtak and others
Punjab And Haryana At Chandigarh · (1982) CurLJ 706 : (1982) ILR (P&H) 417 : (1982) PLJ 379 : (1984) RRR 519
High Courts29 Jul 1982Dismissed
New India Assurance Co. Ltd. Vs Col. Gurcharan Singh and Others
Punjab And Haryana At Chandigarh · (1986) 59 CompCas 15
Motor Vehicles Act, 1939 — Section 103A, 95, 95(2)
High Courts29 Jul 1982
Gobinda (deceased) Rep. By L.Rs. and others. Vs State of Punjab and others .
Punjab And Haryana At Chandigarh · (1982) CurLJ 727 : (1982) PLJ 402 : (1984) RRR 542
High Courts28 Jul 1982
Mit Singh and Kehar Singh Vs Amarpreet Kaur and Kartar Kaur
Punjab And Haryana At Chandigarh · (1983) PLJ 104 : (1986) RRR 462
High Courts28 Jul 1982
Smt. Savitri Kapur and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (1983) CriLJ 1135 : (1983) 2 RCR(Criminal) 178
Criminal Procedure Code, 1973 (CrPC) — Section 452, 482Essential Commodities Act, 1955 — Section 3, 6A, 7
High Courts28 Jul 1982Allowed
The State of Haryana and Another Vs Jagdish Singh and Others
Punjab And Haryana At Chandigarh · (1982) 07 P&H CK 0003
High Courts27 Jul 1982Allowed
Smt. Ram Devi Vs Shri Krishan Lal and others
Punjab And Haryana At Chandigarh · (1982) 2 RCR(Rent) 684
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13
High Courts27 Jul 1982
Mewa Singh Vs Union Territory
Punjab And Haryana At Chandigarh · (1982) CriLJ 2134
Prevention of Food Adulteration Act, 1954 — Section 16
High Courts27 Jul 1982
Gopal Dutt Vs State of Haryana
Punjab And Haryana At Chandigarh · (1983) CriLJ 303 : (1983) 1 ILR (P&H) 411
Prevention of Food Adulteration Act, 1954 — Section 11, 16, 7
High Courts27 Jul 1982Allowed
Neelam Prints Vs Deputy Supdt., Central Excise and Others
Punjab And Haryana At Chandigarh · (1982) 10 ELT 895
Central Excise Rules, 1944 — Rule 10, 8(1)
High Courts26 Jul 1982
Amrik Singh Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1983) CriLJ 709 : (1983) 1 ILR (P&H) 402
Criminal Procedure Code, 1973 (CrPC) — Section 293Prevention of Food Adulteration Act, 1954 — Section 16, 2