High Courts23 Aug 1982Allowed
Joginder Singh and others Vs Major Singh
Punjab And Haryana At Chandigarh · (1982) 08 P&H CK 0056
Court Fees Act, 1870 — Section 7(iv)(c)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,121 of 4,611
High Courts23 Aug 1982Dismissed
Surinderjit Singh Vs Kuldip Rai Thapar and others
Punjab And Haryana At Chandigarh · (1982) 08 P&H CK 0054
High Courts23 Aug 1982
Gurmit Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) ILR (P&H) 420 : (1983) PLJ 323 : (1984) RRR 430
High Courts23 Aug 1982Dismissed
Surinderjit Singh Vs Kuldip Rai Thapar and Others
Punjab And Haryana At Chandigarh · (1982) 08 P&H CK 0002
High Courts20 Aug 1982
The Jullundur Central Cooperative Bank Ltd., Jullundur Vs Registrar Cooperative Societies, Punjab Chandigarh and others
Punjab And Haryana At Chandigarh · (1982) 08 P&H CK 0077
Punjab Co-operative Societies Act, 1961 — Section 8
High Courts20 Aug 1982Dismissed
Ashok Kumar Mittal and others Vs The State of Punjab and others
Punjab And Haryana At Chandigarh · (1982) 08 P&H CK 0062
Punjab Municipal Act, 1911 — Section 13(2)
High Courts20 Aug 1982
Kanshi Ram Vs Haryana State and ors.
Punjab And Haryana At Chandigarh · (1982) 08 P&H CK 0037
High Courts20 Aug 1982Allowed
Shri Dhanwantry Education Society (Registered) Vs Dr. Jawahar Lal
Punjab And Haryana At Chandigarh · (1982) 08 P&H CK 0010
Societies Registration Act, 1860 — Section 6
High Courts19 Aug 1982
Mahesh Pal and Another Vs Desh Raj Singh and Others
Punjab And Haryana At Chandigarh · AIR 1983 P&H 435
High Courts18 Aug 1982Allowed
The Chief Commissioner, Union Territory and Others Vs Sushil Flour, Dal and Oil Mills
Punjab And Haryana At Chandigarh · (1983) 2 ILR (P&H) 1 : (1983) 52 STC 72
Constitution of India, 1950 — Article 166, 239, 239B, 240, 246General Clauses Act, 1897 — Section 3Punjab General Sales Tax Act, 1948 — Section 5
High Courts17 Aug 1982Dismissed
Sher Singh alias Shera and Another Vs Mukand Lal and Others
Punjab And Haryana At Chandigarh · (1984) ACJ 148
Motor Vehicles Act, 1988 — Section 110A
High Courts17 Aug 1982Allowed
Haryana Roadways Vs Smt. Shakuntla Devi and another
Punjab And Haryana At Chandigarh · (1983) ACJ 66
Motor Vehicles Act, 1988 — Section 110A
High Courts17 Aug 1982
Khushal Singh Vs Devinder Nath and Others
Punjab And Haryana At Chandigarh · AIR 1983 P&H 151
Civil Procedure Code, 1908 (CPC) — Section 35Registration Act, 1908 — Section 17(2)
High Courts17 Aug 1982
Commissioner of Income Tax Vs Behari Lal Pyare Lal
Punjab And Haryana At Chandigarh · (1983) 141 ITR 32
Income Tax Act, 1961 — Section 271(1)
High Courts16 Aug 1982Dismissed
Bhagwan Singh (deceased) represented by Ranjit Singh and others Vs Nawab Mohammad Iftikhar Ali Khan, Nawab Malerkotla and others
Punjab And Haryana At Chandigarh · (1982) 08 P&H CK 0079
Evidence Act, 1872 — Section 91, 92
High Courts16 Aug 1982
Bishamber Dayal Vs Kishan Chand and Another
Punjab And Haryana At Chandigarh · AIR 1983 P&H 445
Evidence Act, 1872 — Section 20
High Courts16 Aug 1982
Jit Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) CriLJ 178
Opium Act, 1878 — Section 9
High Courts16 Aug 1982
HARYANA IRON and STEEL ROLLING MILLS Vs COMMISSIONER OF INCOME TAX.
Punjab And Haryana At Chandigarh · (1983) 35 CTR 168 : (1983) 14 TAXMAN 121
Income Tax Act, 1961 — Section 256(2)
High Courts13 Aug 1982Allowed
Sadhu Singh Vs Bhog Singh and Others
Punjab And Haryana At Chandigarh · (1982) 08 P&H CK 0076
High Courts13 Aug 1982
Sukhbir Parshad Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1983) 33 CTR 83 : (1983) 144 ITR 437
Income Tax Act, 1961 — Section 256(1)