High Courts27 Aug 1982
Devinder Singh Vs Bakhtawar Singh
Punjab And Haryana At Chandigarh · (1983) PLJ 299 : (1986) RRR 469
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,120 of 4,611
High Courts27 Aug 1982
Krishan Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) PLJ 311 : (1984) RRR 143
High Courts27 Aug 1982
Sumer Singh Vs Financial Commissioner, Revenue, Haryana, Chandigrah and Others
Punjab And Haryana At Chandigarh · AIR 1983 P&H 282 : (1983) 1 ILR (P&H) 483
Punjab Security of Land Tenures Act, 1953 — Section 10(2), 10(3), 14Punjab Tenancy Act, 1887 — Section 77
High Courts27 Aug 1982
Agya Ram Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · AIR 1983 P&H 147
Constitution of India, 1950 — Article 31Land Acquisition Act, 1894 — Section 11, 36, 48, 6, 9
High Courts27 Aug 1982
Chet Ram and Another Vs Amin Lal and Others
Punjab And Haryana At Chandigarh · AIR 1983 P&H 50 : (1983) 1 ILR (P&H) 163
Punjab Security of Land Tenures Act, 1953 — Section 19Transfer of Property Act, 1882 — Section 58
High Courts27 Aug 1982
Municipal Committe, Sonepat and others Vs Khushi Ram and others
Punjab And Haryana At Chandigarh · (1982) 08 P&H CK 0015
Motor Vehicles Act, 1988 — Section 2(19)
High Courts26 Aug 1982Dismissed
Bachan Singh alias Gurbachan Singh and Others Vs Dharam Pal and Others
Punjab And Haryana At Chandigarh · (1983) ACJ 686
Motor Vehicles Act, 1988 — Section 110A
High Courts26 Aug 1982
Hakam Singh Vs Tehsildar Nakodar and another
Punjab And Haryana At Chandigarh · (1982) PLJ 454 : (1984) RRR 598
High Courts26 Aug 1982
Raj Kumar Jain Vs State of Punjab
Punjab And Haryana At Chandigarh · (1982) 08 P&H CK 0042
High Courts26 Aug 1982
Inder Singh and Others Vs Ujagar Singh
Punjab And Haryana At Chandigarh · AIR 1983 P&H 83
Limitation Act, 1963 — Article 65
High Courts26 Aug 1982Dismissed
Bachan Singh and another Vs Dharam Pal and others
Punjab And Haryana At Chandigarh · (1983) ACJ 686
Motor Vehicles Act, 1988 — Section 110A
High Courts25 Aug 1982
Sohan Lal Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) CriLJ 175
Criminal Procedure Code, 1973 (CrPC) — Section 362, 482Penal Code, 1860 (IPC) — Section 420
High Courts25 Aug 1982
Kartar Singh Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (1983) PLJ 282 : (1984) RRR 119
High Courts25 Aug 1982
Jit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) 1 RCR(Criminal) 359
High Courts24 Aug 1982Dismissed
Bali Ram Vs Harinderpal Singh and others
Punjab And Haryana At Chandigarh · (1982) 08 P&H CK 0081
High Courts24 Aug 1982Dismissed
Ram Kumar and another Vs Raj Pal and others
Punjab And Haryana At Chandigarh · (1982) 08 P&H CK 0078
Punjab Pre-emption Act, 1913 — Section 3(3)
High Courts24 Aug 1982Dismissed
Union of India (UOI) Vs Darshan Singh and Others
Punjab And Haryana At Chandigarh · (1983) ACJ 568
Central Motor Vehicles Rules, 1989 — Regulation 4
High Courts24 Aug 1982Dismissed
Smt. Kanta Rani Vs Shri Darshan Lal
Punjab And Haryana At Chandigarh · (1982) 08 P&H CK 0003
High Courts23 Aug 1982Dismissed
Ram Chander Arjan Dass, Cotton Merchants Vs National Textile Corporation Ltd.
Punjab And Haryana At Chandigarh · (1983) 1 ILR (P&H) 479
Arbitration Act, 1940 — Section 20 , 41Civil Procedure Code, 1908 (CPC) — Order 41 Rule 21, 151Industrial Disputes (Appellate Tribunal) Act, 1950 — Section 10, 9, 9(1)
High Courts23 Aug 1982Allowed
Kaley and others Vs Haryana State
Punjab And Haryana At Chandigarh · (1982) 08 P&H CK 0071
Civil Procedure Code, 1908 (CPC) — Section 152