High Courts22 Sept 1982
Mateshwar Dayal Vs Amar Singh
Punjab And Haryana At Chandigarh · AIR 1983 P&H 197
Negotiable Instruments Act, 1881 (NI) — Section 64, 69
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,118 of 4,611
High Courts21 Sept 1982Dismissed
Indu Pal Kaur Vs The Union Territory of Chandigarh and Another
Punjab And Haryana At Chandigarh · (1983) 2 ILR (P&H) 19
Constitution of India, 1950 — Article 14
High Courts21 Sept 1982Allowed
Hari Dev Kaushal Vs Gaje Singh
Punjab And Haryana At Chandigarh · (1982) 09 P&H CK 0008
High Courts17 Sept 1982Dismissed
State of Punjab Vs Jai Gopal
Punjab And Haryana At Chandigarh · (1982) 09 P&H CK 0042
Prevention of Food Adulteration Act, 1954 — Section 16(1)(a)(i)
High Courts16 Sept 1982
Bir Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1983) PLJ 16 : (1985) RRR 390
High Courts16 Sept 1982Dismissed
Col. Sir Harinder Singh Vs Bihari Lal and others
Punjab And Haryana At Chandigarh · (1982) 09 P&H CK 0004
Punjab Security of Land Tenures Act, 1953 — Section 18
High Courts15 Sept 1982Allowed
Niranjan Singh Vs Gurdev Kaur
Punjab And Haryana At Chandigarh · (1982) 09 P&H CK 0040
Hindu Marriage Act, 1955 — Section 13(1)(ib)
High Courts15 Sept 1982
Kabul Singh Vs Sarmukh Singh (deceased) Represented by L.Rs.
Punjab And Haryana At Chandigarh · (1983) PLJ 514 : (1984) RRR 621
High Courts15 Sept 1982Allowed
Kanahya Lal Krishan Baldev Vs The Assessing Authority and Another
Punjab And Haryana At Chandigarh · (1983) 52 STC 387
Constitution of India, 1950 — Article 226, 227
High Courts14 Sept 1982Dismissed
Singh Raj and others Vs Smt. Gargi Devi and others
Punjab And Haryana At Chandigarh · (1982) 09 P&H CK 0052
Transfer of Property Act, 1882 — Section 53A
High Courts14 Sept 1982Dismissed
Charan Dass Vs Om Parkash and others
Punjab And Haryana At Chandigarh · (1982) 09 P&H CK 0051
High Courts14 Sept 1982Allowed
Nand Lal and Sons Vs The Excise and Taxation Commissioner and Another
Punjab And Haryana At Chandigarh · (1983) 52 STC 249
High Courts14 Sept 1982
Surjit Kaur and others. Vs Collector, Agrarian, Bhatinda and others .
Punjab And Haryana At Chandigarh · (1983) ILR (P&H) 119 : (1982) PLJ 483 : (1984) RRR 631
High Courts14 Sept 1982
Dharam Pal and others Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (1982) PLJ 369 : (1984) RRR 510
High Courts14 Sept 1982
Ajay Kumar Vs Chandigarh Administration Union Territory, Chandigarh and Others
Punjab And Haryana At Chandigarh · AIR 1983 P&H 8 : (1983) 2 ILR (P&H) 297
Constitution of India, 1950 — Article 14, 15, 16, 226
High Courts09 Sept 1982Dismissed
Jagdish Singh and others Vs Dalip Singh and others
Punjab And Haryana At Chandigarh · (1982) 09 P&H CK 0053
High Courts09 Sept 1982
Gurpreet Singh Sidhu and Others Vs Punjab University, Chandigarh and Others
Punjab And Haryana At Chandigarh · AIR 1983 P&H 70 : (1983) 1 ILR (P&H) 64
Constitution (First Amendment) Act, 1951 — Article 15Constitution of India, 1950 — Article 12, 13, 14, 15, 16Indian Medical Council Act, 1956 — Section 10, 16, 17, 18, 19
High Courts09 Sept 1982
Sham Lal Vs State of Haryana
Punjab And Haryana At Chandigarh · (1983) ILR (P&H) 401 : (1983) PLJ 313 : (1984) RRR 426
High Courts08 Sept 1982
Birdi Chand Vs State of Haryana
Punjab And Haryana At Chandigarh · (1983) ILR (P&H) 164 : (1983) PLJ 107 : (1985) RRR 398
High Courts07 Sept 1982
Avtar Singh Vs Ramesh Kumar and Another
Punjab And Haryana At Chandigarh · AIR 1983 P&H 259
Civil Procedure Code, 1908 (CPC) — Section 151