High Courts18 May 1982
Santosh Kumar Vs Pawan Kumar and Others
Punjab And Haryana At Chandigarh · AIR 1983 P&H 205 : (1982) 1 RCR(Rent) 726
Transfer of Property Act, 1882 — Section 106
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,127 of 4,611
High Courts17 May 1982Dismissed
Delhi Automobiles Vs Smt. Trishla Jain and others
Punjab And Haryana At Chandigarh · (1982) 05 P&H CK 0038
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2)
High Courts17 May 1982
Jagdish Rai Monga and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 1983 P&H 33 : (1983) 1 ILR (P&H) 215
Punjab Town Improvement Act, 1922 — Section 72
High Courts15 May 1982
Vidaya Parkash Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) 1 RCR(Criminal) 34
High Courts13 May 1982
Sampuran Singh Vs The General Manager, Northern Railway, Baroda House, Delhi and others
Punjab And Haryana At Chandigarh · (1982) 05 P&H CK 0037
High Courts12 May 1982
Bagicha Singh Vs Suba Singh and Others
Punjab And Haryana At Chandigarh · AIR 1983 P&H 174
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32Limitation Act, 1963 — Section 15(1)
High Courts12 May 1982
M/s Metro Tyres Pvt. Ltd 503, Industrial Area Ludhiana Vs The State Trading Corporation of India Ltd. and others
Punjab And Haryana At Chandigarh · (1982) 05 P&H CK 0006
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts11 May 1982
Sadhu Ram and others Vs Jagdish
Punjab And Haryana At Chandigarh · (1982) CurLJ 515 : (1982) PLJ 371 : (1984) RRR 508
High Courts11 May 1982
Chhote Vs Raj Pal
Punjab And Haryana At Chandigarh · (1983) AICLR 98 : (1983) 1 RCR(Criminal) 600
High Courts07 May 1982
Rajinder Kumar Vs Dr. Jaswant Rai Sood
Punjab And Haryana At Chandigarh · (1982) 05 P&H CK 0036
Limitation Act, 1963 — Section 5
High Courts07 May 1982
Commissioner of Income Tax Vs Ved Parkash
Punjab And Haryana At Chandigarh · (1982) 136 ITR 238
Income Tax Act, 1961 — Section 72(1)
High Courts07 May 1982Allowed
Pepsu Road Transport Corporation, Patiala Vs Kirat Mohinder Singh
Punjab And Haryana At Chandigarh · (1982) 05 P&H CK 0024
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 1
High Courts07 May 1982
Commissioner of Wealth-tax Vs Smt. Rupinder Kumari
Punjab And Haryana At Chandigarh · (1983) 143 ITR 945
Wealth Tax Act, 1957 — Section 5(1)
High Courts06 May 1982
Babu Singh and others. Vs Ram Partap and others .
Punjab And Haryana At Chandigarh · (1982) PLJ 396 : (1986) RRR 449
High Courts05 May 1982
Amar Nath and Others Vs Jhandhu Lal and Others
Punjab And Haryana At Chandigarh · AIR 1983 P&H 291 : (1983) 2 ILR (P&H) 117
Civil Procedure Code, 1908 (CPC) — Section 2, 3Partition Act, 1893 — Section 2, 6, 8
High Courts04 May 1982Allowed
Sh. Onkar Nath and others Vs Bawa Muni Lal and others
Punjab And Haryana At Chandigarh · (1982) 05 P&H CK 0029
High Courts04 May 1982
Shanti Devi and Others Vs Dharma Pal and Others
Punjab And Haryana At Chandigarh · AIR 1983 P&H 294 : (1983) 2 ILR (P&H) 129
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1, 60 , 61
High Courts04 May 1982Dismissed
Punjab State and Others Vs Ram Lubaya
Punjab And Haryana At Chandigarh · (1983) 2 ILR (P&H) 135 : (1983) 2 ILR (P&H) 123
Punjab Civil Services (Punishment and Appeal) Rules, 1952 — Rule 8Punjab Civil Services (Punishment and Appeal) Rules, 1970 — Rule 10, 5, 8, 9
High Courts04 May 1982Dismissed
Chandu and others Vs Gurcharan Singh and others
Punjab And Haryana At Chandigarh · (1982) 05 P&H CK 0002
Punjab Pre-emption Act, 1913 — Section 4
High Courts03 May 1982Dismissed
Unique Industries Vs Superintendent (Prevention), Central Excise Collectorate and Others
Punjab And Haryana At Chandigarh · (1982) 10 ELT 349
Central Excise Rules, 1944 — Rule 174Central Excises and Salt Act, 1944 — Section 6Constitution of India, 1950 — Article 226, 227