High Courts14 Apr 1982
Rajinder Kumar Sood Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1982) CriLJ 1718 : (1983) 1 ILR (P&H) 185
Criminal Procedure Code, 1973 (CrPC) — Section 197, 5
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,129 of 4,611
High Courts12 Apr 1982
Jetha Nand Vs State of Haryana
Punjab And Haryana At Chandigarh · (1983) CriLJ 305 : (1983) 2 ILR (P&H) 110
Criminal Procedure Code, 1973 (CrPC) — Section 173, 2, 239, 377, 378Penal Code, 1860 (IPC) — Section 419, 420, 461, 467, 468
High Courts12 Apr 1982
Ram Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (1982) PLJ 324 : (1984) RRR 473
High Courts09 Apr 1982
Jagdish Rai Gupta Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · AIR 1983 P&H 382
Punjab Passengers and Goods Taxation Act, 1952 — Section 15, 18, 22
High Courts09 Apr 1982
Kartar Singh Sarpanch Panchayat Hem Rajpura Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (1982) PLJ 241 : (1985) RRR 432
High Courts07 Apr 1982Dismissed
Inderjit Kaushik Vs The Punjab Public Service Commission and Another
Punjab And Haryana At Chandigarh · (1983) 1 ILR (P&H) 175
Air Force Act, 1950 — Section 22, 23Air Force Rules, 1969 — Rule 13, 14, 15, 15(2), 15(2)Constitution of India, 1950 — Article 352
High Courts07 Apr 1982
Punjab Khandsari Udyog and Others Vs The Additional Excise and Taxation Officer and Assessing Authority and Others
Punjab And Haryana At Chandigarh · (1983) 52 STC 409
Punjab General Sales Tax Act, 1948 — Section 5
High Courts01 Apr 1982
State Bank of India Vs The Sonepat Central Co-operative Bank Ltd. and Another
Punjab And Haryana At Chandigarh · AIR 1982 P&H 427 : (1983) 1 ILR (P&H) 293
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 90, Order 43 Rule 1, 104
High Courts31 Mar 1982
State of Punjab Vs Mohinder Singh and Others
Punjab And Haryana At Chandigarh · (1983) CriLJ 466
Criminal Procedure Code, 1973 (CrPC) — Section 107, 151, 24, 378, 401Penal Code, 1860 (IPC) — Section 302, 304, 307, 34
High Courts31 Mar 1982
Nand Lal Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (1982) ILR (P&H) 265 : (1982) PLJ 219 : (1985) RRR 427
High Courts30 Mar 1982
Kartar Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 1982 P&H 362 : (1983) 1 ILR (P&H) 148
Constitution of India, 1950 — Article 320(3)
High Courts30 Mar 1982
Vinod Kumar Sethi and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · AIR 1982 P&H 372 : (1982) 2 ILR (P&H) 339
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 154, 156, 157, 173, 482Dowry Prohibition Act, 1961 — Section 2
High Courts29 Mar 1982
Dharam Paul Singla Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (1983) 2 LLJ 319
High Courts29 Mar 1982
S. Daljit Singh Vs Commissioner of Wealth Tax
Punjab And Haryana At Chandigarh · (1983) 142 ITR 534 : (1982) 10 TAXMAN 225
Wealth Tax Act, 1957 — Section 18(2A), 18B
High Courts29 Mar 1982
Ominder Hari Darshan Singh Vs Punjab State and others
Punjab And Haryana At Chandigarh · (1982) ILR (P&H) 410 : (1982) PLJ 272 : (1986) RRR 443
High Courts26 Mar 1982Allowed
Ram Kishan Kapoor and Co. Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1983) 53 STC 148
Punjab General Sales Tax Act, 1948 — Section 10
High Courts25 Mar 1982Allowed
Siri Kant Harnam Dass Attar Chand Co. Vs The Assessing Authority, and Others
Punjab And Haryana At Chandigarh · (1982) 50 STC 391
Punjab General Sales Tax Act, 1948 — Section 10, 5
High Courts25 Mar 1982Allowed
Satnam Kaur and others Vs Punjab Agro Industries Corporation Limited
Punjab And Haryana At Chandigarh · (1982) 03 P&H CK 0007
Motor Vehicles Act, 1939 — Section 110AA
High Courts24 Mar 1982
Bhajan Singh Vs Chief Engineer Irrigation, Punjab
Punjab And Haryana At Chandigarh · (1983) ILR (P&H) 347 : (1983) PLJ 224 : (1985) RRR 289
High Courts24 Mar 1982Dismissed
Hind Iron Stores Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1983) 53 STC 337
Central Sales Tax Act, 1956 — Section 14Constitution of India, 1950 — Article 226, 227Punjab General Sales Tax Act, 1948 — Section 2, 4, 4B, 5