High Courts23 Mar 1982
Bachan Singh Vs Superintending Engineer, Punjab Tubewell Circle and others
Punjab And Haryana At Chandigarh · (1982) PLJ 370 : (1985) RRR 316
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,130 of 4,611
High Courts23 Mar 1982
Hari Singh Vs Sawan Singh and others
Punjab And Haryana At Chandigarh · (1982) ILR (P&H) 390 : (1982) PLJ 287 : (1985) RRR 439
High Courts22 Mar 1982
Jagdish Rai Vs The States of Haryana and Others
Punjab And Haryana At Chandigarh · AIR 1982 P&H 342
Haryana Municipal Act, 1973 — Section 57Land Acquisition Act, 1894 — Section 16, 4, 50, 6Punjab Municipal Act, 1911 — Section 5
High Courts22 Mar 1982
Kartar Singh Vs Superintending Canal Officer and others .
Punjab And Haryana At Chandigarh · (1982) PLJ 486 : (1984) RRR 635
High Courts22 Mar 1982Dismissed
Des Raj Chiranji Lal Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (1983) 12 ELT 423
Central Excise Rules, 1944 — Rule 8(1), 9A(1)Constitution of India, 1950 — Article 14
High Courts22 Mar 1982
Dr. (Miss) Subhash Kaushal Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1982) 2 LLJ 215
High Courts19 Mar 1982
Sita Ram and Others Vs Tax Recovery Officer and Others
Punjab And Haryana At Chandigarh · (1983) 142 ITR 356
Constitution of India, 1950 — Article 226, 227
High Courts19 Mar 1982
Ram Rakhi Vs Amar Nath and Others
Punjab And Haryana At Chandigarh · AIR 1983 P&H 156
Hindu Succession Act, 1956 — Section 14(1)
High Courts19 Mar 1982
Sukhi Ram Vs State of Haryana
Punjab And Haryana At Chandigarh · (1982) 2 ILR (P&H) 328
Constitution of India, 1950 — Article 311
High Courts18 Mar 1982
Surakshat Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 1982 P&H 356
Punjab Land Reforms Act, 1972 — Section 26, 26(1), 4, 4(2)Punjab Land Reforms Rules, 1973 — Rule 10, 8, 9
High Courts17 Mar 1982
Ram Rattan and another Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) 1 RCR(Criminal) 223
High Courts16 Mar 1982
Kaka Singh Vs Hazura Singh and Others
Punjab And Haryana At Chandigarh · AIR 1983 P&H 68
Redemption of Mortgages (Punjab) Act, 1913 — Section 4
High Courts16 Mar 1982
Jullundur Improvement Trust, Jullundur Vs Northern Carriers Private Ltd.and others
Punjab And Haryana At Chandigarh · (1983) ILR (P&H) 82 : (1982) PLJ 505 : (1984) RRR 665
High Courts16 Mar 1982
Kartar Singh Vs Superintending Canal Officer
Punjab And Haryana At Chandigarh · (1982) PLJ 229 : (1985) RRR 304
High Courts16 Mar 1982
Vasandha Ram and another Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (1982) ILR (P&H) 373 : (1982) PLJ 452 : (1984) RRR 596
High Courts15 Mar 1982Allowed
Meters and Instruments Private Ltd. Vs Dev Dayal Sharma and Another
Punjab And Haryana At Chandigarh · (1983) 2 ILR (P&H) 103
Industrial Disputes Act, 1947 — Section 33(2)
High Courts15 Mar 1982
Ajaib Singh Vs Additional Director, Consolidation of Holdings, Punjab
Punjab And Haryana At Chandigarh · (1984) PLJ 342 : (1984) RRR 173
High Courts15 Mar 1982Allowed
Hem Raj Goel Vs The Punjab State Agricultural Marketing Board and Another
Punjab And Haryana At Chandigarh · (1983) 1 ILR (P&H) 143
Constitution of India, 1950 — Article 226, 227Punjab Agricultural Produce Markets Act, 1961 — Section 33(4), 42Punjab Municipal Act, 1911 — Section 236
High Courts15 Mar 1982
Jagir Singh Mohinder Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 1983 P&H 315
Punjab Municipal Act, 1911 — Section 121(1), 121(3), 61, 62
High Courts12 Mar 1982
Gram Sabha Salina Vs Nahar Singh and others
Punjab And Haryana At Chandigarh · (1982) ILR (P&H) 446 : (1982) PLJ 261 : (1986) RRR 440