High Courts24 Nov 1982
Harbans Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) 1 RCR(Criminal) 15
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,112 of 4,611
High Courts24 Nov 1982Dismissed
Faqiria and others Vs Kartar Singh and others
Punjab And Haryana At Chandigarh · (1982) 11 P&H CK 0008
East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 30
High Courts23 Nov 1982Dismissed
Simla Talkies, Ferozepore City Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (1982) 11 P&H CK 0060
Constitution of India, 1950 — Article 226, 227
High Courts23 Nov 1982
Man Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1984) ILR (P&H) 318 : (1984) PLJ 98 : (1984) RRR 311
High Courts23 Nov 1982
Suba Singh Vs Deputy Commissioner, Jullundur
Punjab And Haryana At Chandigarh · (1983) ILR (P&H) 281 : (1983) PLJ 199 : (1986) RRR 466
High Courts23 Nov 1982
Bhagat Singh and Sohan Singh Vs Om Sharma and Others
Punjab And Haryana At Chandigarh · AIR 1983 P&H 94 : (1984) 56 CompCas 236 : (1983) 1 ILR (P&H) 257
Motor Vehicles Act, 1939 — Section 110
High Courts23 Nov 1982
Bhupinder Pal Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) 2 RCR(Criminal) 41
High Courts23 Nov 1982Allowed
Monohar Lal Gupta Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (1983) 2 ILR (P&H) 220
Constitution of India, 1950 — Article 311Prevention of Corruption Act, 1988 — Section 5(2)Punjab Civil Services (Premature Retirement) Rules, 1975 — Rule 244(2), 56
High Courts23 Nov 1982
AUTO and METAL ENGINEERS Vs UNION OF INDIA and Others
Punjab And Haryana At Chandigarh · (1983) 34 CTR 281
Constitution of India, 1950 — Article 226, 227
High Courts23 Nov 1982Dismissed
Auto and Metal Engineers Vs Union of India
Punjab And Haryana At Chandigarh · (1983) 15 TAXMAN 140
Constitution of India, 1950 — Article 226, 227
High Courts22 Nov 1982Dismissed
Malwa Bus Service (P), Ltd. Vs The Cantonment Board, Ferozepur Cantt and others
Punjab And Haryana At Chandigarh · (1982) 11 P&H CK 0054
Constitution of India, 1950 — Article 226
High Courts22 Nov 1982Allowed
The Jullundur Improvement Trust, Jullundur Vs Inder Singh
Punjab And Haryana At Chandigarh · (1982) 11 P&H CK 0052
Land Acquisition Act, 1894 — Section 18
High Courts22 Nov 1982
Jagdish Chander Vs State of Haryana
Punjab And Haryana At Chandigarh · (1982) 11 P&H CK 0023
High Courts22 Nov 1982
Satya Pal Soni, Advocate Vs Union Territory, Chandigarh, through the Secretary to U.T.Home Department, Chandigarh
Punjab And Haryana At Chandigarh · (1984) AICLR 90 : (1983) 1 RCR(Criminal) 207
High Courts19 Nov 1982
Bal Kishan Vs Singh Ram alias Bucha
Punjab And Haryana At Chandigarh · (1983) PLJ 5 : (1986) RRR 455
High Courts19 Nov 1982
Jagjit Singh and others Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) ILR (P&H) 404 : (1983) PLJ 319 : (1984) RRR 427
High Courts19 Nov 1982Allowed
Balbir Singh Vs The State of Haryana
Punjab And Haryana At Chandigarh · (1982) 11 P&H CK 0009
Land Acquisition Act, 1894 — Section 18
High Courts18 Nov 1982Allowed
Gurtej Singh Vs Jagrup Singh and Another
Punjab And Haryana At Chandigarh · (1983) 2 ILR (P&H) 205
Criminal Procedure Code, 1973 (CrPC) — Section 161, 173, 173(2), 209, 230Evidence Act, 1872 — Section 145, 157Penal Code, 1860 (IPC) — Section 307, 34
High Courts18 Nov 1982Allowed
Gurtej Singh Vs Jagrup Singh and another
Punjab And Haryana At Chandigarh · (1983) 2 ILR (P&H) 205 : (1983) 1 RCR(Criminal) 621
Criminal Procedure Code, 1973 (CrPC) — Section 319
High Courts17 Nov 1982
Shri Gita Ram Kalsy, Advocate, Ludhiana Vs Shri Bhagwan Dass
Punjab And Haryana At Chandigarh · (1983) 2 RCR(Rent) 249
Contempt of Courts Act, 1971 — Section 12