High Courts10 Dec 1982Allowed
Shri Tara Singh (deceased) Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1982) 12 P&H CK 0011
Land Acquisition Act, 1894 — Section 4
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,110 of 4,611
High Courts10 Dec 1982Dismissed
Faridabad Complex Administration Vs Mor Lal and Another
Punjab And Haryana At Chandigarh · (1983) 2 ILR (P&H) 244
Industrial Disputes Act, 1947 — Section 10, 33, 33(1), 33(2), 33(A)
High Courts09 Dec 1982
Amar Singh Vs Raghbir Singh
Punjab And Haryana At Chandigarh · (1983) PLJ 338 : (1986) RRR 471
High Courts09 Dec 1982Dismissed
Hakumat Rai and others Vs Shri Vidya Sagar and another
Punjab And Haryana At Chandigarh · (1982) 12 P&H CK 0039
East Punjab Urban Rent Restriction Act, 1949 — Section 3
High Courts09 Dec 1982
Ranbir Kumar Arora and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · AIR 1983 P&H 431
Punjab Town Improvement Act, 1922 — Section 36
High Courts08 Dec 1982Allowed
Amarjit Singh Vs Surinder Kaur
Punjab And Haryana At Chandigarh · (1983) 2 ILR (P&H) 235
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 12, Order 5 Rule 13, Order 5 Rule 14, Order 5 Rule 15, Order 5 Rule 16Hindu Marriage Act, 1955 — Section 13
High Courts08 Dec 1982
Ajit Singh and Another Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1983) 2 ILR (P&H) 232
Hindu Succession Act, 1956 — Section 15, 15(1), 16, 8Penal Code, 1860 (IPC) — Section 406, 408
High Courts08 Dec 1982
Randhir Singh Vs V.S.Chaudhari, Labour Commissioner Haryana and ors.
Punjab And Haryana At Chandigarh · (1983) 1 RCR(Criminal) 306
High Courts08 Dec 1982
State Bank of India Vs Quality Bread Factory and Others
Punjab And Haryana At Chandigarh · AIR 1983 P&H 244 : (1983) 2 ILR (P&H) 406
Civil Procedure Code, 1908 (CPC) — Section 34Contract Act, 1872 — Section 151
High Courts08 Dec 1982
Satya Vs Siri Ram
Punjab And Haryana At Chandigarh · AIR 1983 P&H 252
Divorce Reforms Act, 1969 — Section 2(1)Hindu Marriage Act, 1955 — Section 10, 13
High Courts08 Dec 1982
Kashmira Singh Vs Financial Commissioner
Punjab And Haryana At Chandigarh · (1983) ILR (P&H) 362 : (1983) PLJ 142 : (1986) RRR 463
High Courts08 Dec 1982Dismissed
Amin Chand Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1983) 2 ILR (P&H) 240
High Courts08 Dec 1982Dismissed
Amin Chand Vs The State of Haryana and others
Punjab And Haryana At Chandigarh · (1983) 2 ILR (P&H) 240
High Courts07 Dec 1982
Waryam Singh and Sons and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 1983 P&H 287
East Punjab Control of Bricks Supplies Act, 1949 — Section 3
High Courts07 Dec 1982
Jai Gopal Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) 1 RCR(Criminal) 213
High Courts06 Dec 1982Dismissed
The Assistant Excise and Taxation Commissioner (Inspection) and Another Vs Laxmi Electric Company
Punjab And Haryana At Chandigarh · (1983) 2 ILR (P&H) 227 : (1983) 53 STC 346
Punjab General Sales Tax Act, 1948 — Section 21, 4, 5, 6
High Courts06 Dec 1982
Baltar Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) 1 RCR(Criminal) 8
High Courts06 Dec 1982
Joginder Pal Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) 1 RCR(Criminal) 17
High Courts06 Dec 1982
Kuldip Singh alias Pappi Singh alias Pappa Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) 2 RCR(Criminal) 161
High Courts06 Dec 1982Allowed
Iqbal Singh Vs The State of Punjab and others
Punjab And Haryana At Chandigarh · (1982) 12 P&H CK 0006