High Courts06 Dec 1982
Gurdit Singh Vs Ram Devi
Punjab And Haryana At Chandigarh · (1983) PLJ 316 : (1984) RRR 439
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,111 of 4,611
High Courts04 Dec 1982
Ranjit Kaur and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · AIR 1983 P&H 332
Land Acquisition Act, 1894 — Section 11, 4, 6, 9
High Courts04 Dec 1982
The Cantonment Board, Ambala Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · AIR 1983 P&H 234
Cantonments Act, 1924 — Section 99(2)
High Courts04 Dec 1982Allowed
Goodyear India Limited Vs The State of Haryana and Another
Punjab And Haryana At Chandigarh · (1983) 53 STC 163
Central Sales Tax Act, 1956 — Section 5
High Courts04 Dec 1982
Ishwar Singh and another Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (1982) 12 P&H CK 0002
Criminal Procedure Code, 1973 (CrPC) — Section 321
High Courts03 Dec 1982
Surinder Singh Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (1983) 1 RCR(Criminal) 3
High Courts03 Dec 1982
Ajit Singh and another Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) 1 RCR(Criminal) 581
High Courts01 Dec 1982
Manjit Singh Vs Savita Kiran
Punjab And Haryana At Chandigarh · AIR 1983 P&H 281 : (1983) 2 ILR (P&H) 224
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 25, 9Parsi Marriage and Divorce Act, 1936 — Section 40
High Courts30 Nov 1982
Jaswant Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) 1 RCR(Criminal) 571
High Courts29 Nov 1982
Sunheri Devi (died) and others Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (1983) ILR (P&H) 464 : (1983) PLJ 356 : (1984) RRR 459
High Courts29 Nov 1982
Mohinder Pal Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) 1 RCR(Criminal) 255
High Courts29 Nov 1982
Mrs. Supriti Dean and Others Vs Pratap Steel Rolling Mills Pvt. Ltd. and Others
Punjab And Haryana At Chandigarh · (1986) 59 CompCas 31
Motor Vehicles Act, 1939 — Section 110A
High Courts29 Nov 1982
Sardari Lal and Co. Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1983) CriLJ 732 : (1983) 2 ILR (P&H) 212
Criminal Procedure Code, 1973 (CrPC) — Section 319, 482Prevention of Food Adulteration Act, 1954 — Section 14, 14A, 16, 20, 20A
High Courts26 Nov 1982
Mohinder Singh Vs Jargari Cooperative Agricultural Service Society Ltd., Jargari
Punjab And Haryana At Chandigarh · (1983) ILR (P&H) 485 : (1983) PLJ 322 : (1984) RRR 429
High Courts25 Nov 1982
Commissioner of Income Tax Vs Smt. Parvati Devi and Others (L/Heirs of late R.B. Kishore Chand Maheswari)
Punjab And Haryana At Chandigarh · (1983) 33 CTR 256 : (1983) 141 ITR 738 : (1983) 13 TAXMAN 142
Income Tax Act, 1961 — Section 212(3A), 273
High Courts25 Nov 1982
Commissioner of Income Tax Vs Ajay Textiles
Punjab And Haryana At Chandigarh · (1983) 144 ITR 55 : (1983) 13 TAXMAN 143 : (1983) 13 TAXMAN 141
Income Tax Act, 1961 — Section 186(2), 256(1), 256(2)
High Courts25 Nov 1982
Commissioner of Income Tax Vs Suresh Kumar Naresh Kumar
Punjab And Haryana At Chandigarh · (1984) 147 ITR 572
Income Tax Act, 1922 — Section 10(1), 10(2)Income Tax Act, 1961 — Section 271(1)
High Courts25 Nov 1982
Dharam Pal Vs State of Haryana
Punjab And Haryana At Chandigarh · (1983) PLJ 304 : (1984) RRR 137
High Courts25 Nov 1982
Dhan Kaur and others Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (1983) ILR (P&H) 442 : (1983) PLJ 284 : (1984) RRR 121
High Courts25 Nov 1982
Surta Singh Vs Pritam Singh
Punjab And Haryana At Chandigarh · AIR 1983 P&H 114 : (1983) 1 ILR (P&H) 344
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 7Contract Act, 1872 — Section 2Guardians and Wards Act, 1890 — Section 29