High Courts05 Jan 1983
Satnam Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) AICLR 209 : (1983) CurLJ 232 : (1983) 1 RCR(Criminal) 144
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,109 of 4,611
High Courts05 Jan 1983
Pritam Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) 1 RCR(Criminal) 146
High Courts04 Jan 1983
Ram Piara Comrade Vs High Court of Punjab and Haryana
Punjab And Haryana At Chandigarh · (1984) CriLJ 1311
Constitution of India, 1950 — Article 129, 215, 302Contempt of Courts Act, 1971 — Section 1, 10, 11, 12, 13Criminal Procedure Code, 1973 (CrPC) — Section 71
High Courts04 Jan 1983Allowed
Nirmal Singh and Another Vs Gurcharan Kaur and Others
Punjab And Haryana At Chandigarh · (1983) ACJ 744
High Courts04 Jan 1983
State of Punjab Vs L.D.Grover
Punjab And Haryana At Chandigarh · (1983) CurLJ 166 : (1983) 1 RCR(Criminal) 91
High Courts04 Jan 1983
Pradip Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) 1 RCR(Criminal) 88
High Courts03 Jan 1983
Gulshan Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) 1 RCR(Criminal) 61
High Courts03 Jan 1983
Surat Singh and ors. Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) 1 RCR(Criminal) 118
High Courts03 Jan 1983
BACHITTAR SINGH Vs COMMISSIONER OF INCOME TAX.
Punjab And Haryana At Chandigarh · (1984) 39 CTR 312
Income Tax Act, 1961 — Section 256(1)
High Courts24 Dec 1982
Rajinder Kumar Sood Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1983) CriLJ 1338 : (1983) 2 ILR (P&H) 318
Criminal Procedure Code, 1973 (CrPC) — Section 107, 151, 161, 173, 197Penal Code, 1860 (IPC) — Section 323
High Courts21 Dec 1982
Baldev Raj Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) 2 RCR(Criminal) 32
High Courts21 Dec 1982
Gurcharan Singh and Another Vs Union of India and Another
Punjab And Haryana At Chandigarh · AIR 1983 P&H 277 : (1983) 2 ILR (P&H) 264
Constitution of India, 1950 — Article 14, 31Requisitioning and Acquisition of Immovable Property Act, 1952 — Section 7, 8(1), 8(3)
High Courts20 Dec 1982
Achhar Singh Vs Dy. Collector of Customs and Central Excise and Others
Punjab And Haryana At Chandigarh · (1983) 12 ELT 671
High Courts20 Dec 1982Allowed
Ram Avtar Vs Anand Sarup Mangla
Punjab And Haryana At Chandigarh · (1983) 1 RCR(Rent) 580
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 8
High Courts15 Dec 1982
Chuni Lal Gulati Vs Krishana Rani
Punjab And Haryana At Chandigarh · AIR 1983 P&H 241
Hindu Marriage Act, 1955 — Section 24, 25, 26, 26(2), 28(2)
High Courts15 Dec 1982Allowed
Balwant Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1983) 2 ILR (P&H) 259
Hindu Succession Act, 1956 — Section 14(1), 15, 15(1), 15(2), 16
High Courts14 Dec 1982Dismissed
Oriental Fire and Genl. Ins. Company Ltd. Vs Bhagwanti and Others
Punjab And Haryana At Chandigarh · (1983) ACJ 349
Motor Vehicles Act, 1939 — Section 103A, 110
High Courts14 Dec 1982Dismissed
Oriental Fire and General Insurance Company Ltd. Vs Thakur Dass and Others
Punjab And Haryana At Chandigarh · (1983) 2 ILR (P&H) 251
Motor Vehicles Act, 1939 — Section 103(A)
High Courts14 Dec 1982Dismissed
Vardhman Spinning and General Mills Limited Vs The State
Punjab And Haryana At Chandigarh · (1983) 53 STC 335
Punjab General Sales Tax Act, 1948 — Section 10, 22
High Courts10 Dec 1982
Karnail Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) AICLR 4 : (1983) 1 RCR(Criminal) 18