COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments

92,207 judgments · page 4,107 of 4,611

High Courts18 Jan 1983Allowed

The General Manager, Northern Railway, New Delhi Vs The Presiding Officer, Central Government, Labour Court, Jullundur and another

Punjab And Haryana At Chandigarh · (1983) 01 P&H CK 0077

Industrial Disputes Act, 1947 — Section 33C(2)

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High Courts18 Jan 1983

Madan Lal Vs Santosh Kumari and Another

Punjab And Haryana At Chandigarh · (1983) 2 ILR (P&H) 440

Hindu Marriage Act, 1955 — Section 13, 24, 28

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High Courts18 Jan 1983Allowed

Smt. Ram Rakhi Devi and others Vs Sh. Kumar Kohli and others

Punjab And Haryana At Chandigarh · (1983) 01 P&H CK 0002

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High Courts17 Jan 1983Allowed

Jagir Singh and others Vs The State of Punjab

Punjab And Haryana At Chandigarh · (1983) 01 P&H CK 0070

Land Acquisition Act, 1894 — Section 4

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High Courts17 Jan 1983Dismissed

Ashok Kumar Sharma Vs Smt. Kanta alias Sham Wati

Punjab And Haryana At Chandigarh · (1983) 01 P&H CK 0061

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High Courts17 Jan 1983

Shingara Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (1983) 1 RCR(Criminal) 214

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High Courts17 Jan 1983

Pushpinder Kumar Vs State of Punjab

Punjab And Haryana At Chandigarh · (1983) AICLR 19 : (1983) 1 RCR(Criminal) 331

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High Courts16 Jan 1983

State of Punjab Vs Gurnam Kaur and another

Punjab And Haryana At Chandigarh · (1984) PLJ 389 : (1984) RRR 12

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High Courts14 Jan 1983Allowed

Joban Singh Vs Thakar Singh and others

Punjab And Haryana At Chandigarh · (1983) 01 P&H CK 0071

East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 44

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High Courts14 Jan 1983

Sada Nand Vs State of Punjab

Punjab And Haryana At Chandigarh · (1983) 1 RCR(Criminal) 167

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High Courts13 Jan 1983Dismissed

Sh. Baru Ram Vs The Labour Officer acting as Commissioner under the Workmen's Compensation Act, Sonepat and others

Punjab And Haryana At Chandigarh · (1983) 01 P&H CK 0078

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High Courts13 Jan 1983Dismissed

Baru Ram Vs Labour Officer and Others

Punjab And Haryana At Chandigarh · (1983) 01 P&H CK 0066

Workmens Compensation Act, 1923 — Section 10A, 10A(1), 30, 4A, 4A(3)

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High Courts13 Jan 1983

Ramesh Chander Vs State of Punjab

Punjab And Haryana At Chandigarh · (1983) AICLR 14 : (1983) 1 RCR(Criminal) 208

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High Courts13 Jan 1983

Shiv Narain and others Vs State of Haryana

Punjab And Haryana At Chandigarh · (1983) ILR (P&H) 424 : (1983) PLJ 314 : (1984) RRR 432

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High Courts13 Jan 1983

Gurdial Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · AIR 1971 P&H 317 : (1983) 1 RCR(Criminal) 121

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High Courts13 Jan 1983Dismissed

Major Singh and others Vs Niranjan Singh and others

Punjab And Haryana At Chandigarh · (1983) 01 P&H CK 0007

Civil Procedure Code, 1908 (CPC) — Section 115

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High Courts13 Jan 1983

Bajinder Singh and another Vs The Assistant Collector Ist Grade, Guhla, Distt. Kurukshetra and others

Punjab And Haryana At Chandigarh · (1983) 2 ILR (P&H) 333

Punjab Village Common Lands (Regulation) Act, 1961 — Section 13

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High Courts13 Jan 1983Allowed

Gopi Nath and Sons Vs Shri H.B. Gandhi, Excise and Taxation Officer-Cum-Assessing Authority and Others

Punjab And Haryana At Chandigarh · (1983) 54 STC 211

Haryana General Sales Tax Act, 1973 — Section 28(2)

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High Courts12 Jan 1983Dismissed

Smt. Pushpa Wati Vs Sh. Kundan Lal and others

Punjab And Haryana At Chandigarh · (1983) 01 P&H CK 0063

Civil Procedure Code, 1908 (CPC) — Section 151

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High Courts12 Jan 1983

Hazura Singh Vs Munsha Singh

Punjab And Haryana At Chandigarh · (1983) ILR (P&H) 118 : (1983) PLJ 138 : (1985) RRR 399

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