High Courts13 Mar 1984Allowed
Girdhari Lal Vs Siri Krishan and Others
Punjab And Haryana At Chandigarh · (1984) 03 P&H CK 0009
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,053 of 4,611
High Courts12 Mar 1984
Jagat Singh and Others Vs Joginder Singh Amrik Singh and Others
Punjab And Haryana At Chandigarh · (1984) 2 ACC 146
High Courts12 Mar 1984
Charno and Others Vs Shamsher Singh and Another
Punjab And Haryana At Chandigarh · (1984) 2 ACC 113
High Courts12 Mar 1984
Commissioner of Income Tax Vs Manohar Lal Khanna
Punjab And Haryana At Chandigarh · (1985) 152 ITR 213
Income Tax Act, 1961 — Section 271(1)
High Courts12 Mar 1984
Niranjan Singh & anr. Vs State of Haryana
Punjab And Haryana At Chandigarh · (1984) 03 P&H CK 0071
High Courts12 Mar 1984
Lohani Co-op. Credit & Services Society Ltd., Lohani Vs Bhagwanpuri
Punjab And Haryana At Chandigarh · (1984) PLJ 179 : (1985) RRR 649 : (1985) RRR 27
High Courts09 Mar 1984
Commissioner of Income Tax Vs Shri Amar Nath Bhatia
Punjab And Haryana At Chandigarh · (1984) 41 CTR 157 : (1984) 148 ITR 701
Income Tax Act, 1961 — Section 64(1)
High Courts09 Mar 1984
Rattan Chand Krishan Lal Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1984) 43 CTR 219 : (1984) 148 ITR 597
Income Tax Act, 1961 — Section 274(2)
High Courts09 Mar 1984
Mohan Lal Vs Ranjit Rani and anr.
Punjab And Haryana At Chandigarh · (1984) 2 RCR(Criminal) 96
High Courts09 Mar 1984
Commissioner of Income Tax Vs Panbari Tea Company Limited
Punjab And Haryana At Chandigarh · (1984) 40 CTR 323 : (1985) 151 ITR 726
High Courts08 Mar 1984
Shri Prem Nath Mayor Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1984) 41 CTR 246 : (1984) 148 ITR 588
Income Tax Act, 1961 — Section 132, 143, 146, 153(2A), 153(2A)(1)
High Courts08 Mar 1984
Northern Carriers Pvt. Ltd. Vs United India Insurance Co. Ltd. and Another
Punjab And Haryana At Chandigarh · AIR 1986 P&H 175 : (1985) 1 ILR (P&H) 85 : (1985) 82 PLR 234
Civil Procedure Code Amendment Act, 1973 — Order 9 Rule 13
High Courts08 Mar 1984
Raghbir and ors Vs State of Haryana
Punjab And Haryana At Chandigarh · (1984) 2 RCR(Criminal) 445
High Courts07 Mar 1984
Mansa Ram Advocate Vs State U.T.Chandigarh
Punjab And Haryana At Chandigarh · (1984) 03 P&H CK 0072
High Courts07 Mar 1984
Rakesh Bhatia Vs Ashwani Kumar
Punjab And Haryana At Chandigarh · (1984) 03 P&H CK 0043
High Courts07 Mar 1984
Madan Lal Ramesh Chander and Others Vs Jagdish Singh and Others
Punjab And Haryana At Chandigarh · (1986) ACJ 679 : AIR 1985 P&H 93
Motor Vehicles Act, 1988 — Regulation 4
High Courts07 Mar 1984
Commissioner of Income Tax Vs Shri Radhey Mohan
Punjab And Haryana At Chandigarh · (1984) 43 CTR 236 : (1985) 153 ITR 399
Income Tax Act, 1961 — Section 269D, 269H
High Courts06 Mar 1984Dismissed
Gurbachan Singh Vs Mastan Singh, etc.
Punjab And Haryana At Chandigarh · (1984) 03 P&H CK 0109
Limitation Act, 1963 — Section 14
High Courts06 Mar 1984
Manmohan Singh Bedi and Others Vs Santosh Kumari and Others
Punjab And Haryana At Chandigarh · AIR 1984 P&H 220 : (1985) 82 PLR 45 : (1985) 1 RCR(Rent) 631
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)
High Courts06 Mar 1984
Jubedan Begum and Others Vs Sekhawat Ali Khan
Punjab And Haryana At Chandigarh · AIR 1984 P&H 221 : (1984) 2 ILR (P&H) 371
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1