High Courts27 Feb 1984
Union of India Vs Atul Kuthalia and others
Punjab And Haryana At Chandigarh · (1984) PLJ 204 : (1984) RRR 7
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,055 of 4,611
High Courts27 Feb 1984
Jagat Ram and Others Vs Jagit Singh
Punjab And Haryana At Chandigarh · AIR 1984 P&H 281
Civil Procedure Code, 1908 (CPC) — Section 2, 47
High Courts27 Feb 1984Allowed
Income Tax Officer Vs Radha Kishan
Punjab And Haryana At Chandigarh · (1989) 2 ILR (P&H) 283
Criminal Procedure Code, 1973 (CrPC) — Section 360Income Tax Act, 1961 — Section 276CC, 292A
High Courts27 Feb 1984Allowed
Hazuri alias Hazura Singh Vs Lehna Singh and Others
Punjab And Haryana At Chandigarh · (1984) 02 P&H CK 0015
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts24 Feb 1984Dismissed
Hy-Lay Poultry Farms Vs The State of Haryana
Punjab And Haryana At Chandigarh · (1985) 58 STC 208
Central Sales Tax Act, 1956 — Section 3, 7Punjab General Sales Tax Act, 1948 — Section 4A
High Courts23 Feb 1984Dismissed
Daulat Ram and Others Vs Smt. Roop Rani
Punjab And Haryana At Chandigarh · (1984) 1 RCR(Rent) 472
High Courts23 Feb 1984
Lachhman Singh and anr. Vs State
Punjab And Haryana At Chandigarh · (1984) 02 P&H CK 0082
High Courts23 Feb 1984
Gurbachan Singh Vs State
Punjab And Haryana At Chandigarh · (1986) PLJ 183 : (1985) RRR 473
High Courts23 Feb 1984
State of Haryana and Another Vs O.P. Singhal and Co.
Punjab And Haryana At Chandigarh · AIR 1984 P&H 358
Arbitration Act, 1940 — Section 34Constitution of India, 1950 — Article 299
High Courts23 Feb 1984
Municipal Committee Bahadurgarh Vs Rizk Ram and others
Punjab And Haryana At Chandigarh · (1984) CurLJ 251 : (1984) ILR (P&H) 249 : (1984) PLJ 220 : (1984) RRR 26
High Courts23 Feb 1984
Bakhshish Singh Vs Harjit Kaur
Punjab And Haryana At Chandigarh · (1984) 02 P&H CK 0054
High Courts23 Feb 1984
Ronglu and Others Vs Behari Lal and Others
Punjab And Haryana At Chandigarh · (1984) 2 ACC 261
High Courts23 Feb 1984Allowed
Surain Chand Vs Suba Singh
Punjab And Haryana At Chandigarh · (1984) 02 P&H CK 0013
High Courts23 Feb 1984Dismissed
New India Assurance Company Ltd. Vs Samundri Roadways Company (P) Ltd. and Others
Punjab And Haryana At Chandigarh · (1985) ACJ 239
Motor Vehicles Act, 1939 — Section 82, 95(2)
High Courts23 Feb 1984Allowed
The New India Assurance Company Ltd. Vs The Samundri Roadways Company Pvt. Ltd. and Others
Punjab And Haryana At Chandigarh · (1984) 02 P&H CK 0004
Motor Vehicles Act, 1939 — Section 95(2)(b)
High Courts23 Feb 1984
Karnail Singh and others Vs Rattan Singh
Punjab And Haryana At Chandigarh · (1985) PLJ 413 : (1986) RRR 261
High Courts23 Feb 1984
Buta Ram Vs Joginder Paul
Punjab And Haryana At Chandigarh · (1985) 1 CurLJ 417 : (1985) PLJ 46 : (1986) RRR 279
High Courts22 Feb 1984
Balbir Kaur Vs Maghar Singh
Punjab And Haryana At Chandigarh · AIR 1984 P&H 417
Hindu Marriage Act, 1955 — Section 12(1)
High Courts22 Feb 1984Allowed
Jarao Kaur Vs Mangtoo Ram and Others
Punjab And Haryana At Chandigarh · (1984) 2 ILR (P&H) 328
High Courts21 Feb 1984
Piara Singh Vs Badan Singh
Punjab And Haryana At Chandigarh · (1984) 02 P&H CK 0119
Civil Procedure Code, 1908 (CPC) — Section 60