High Courts06 Mar 1984
Surjit Singh Vs Dialpura Bhaika Co-operative Agricultural Service Society Ltd.Dialpura Bhaika
Punjab And Haryana At Chandigarh · (1984) PLJ 554 : (1984) RRR 166
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,054 of 4,611
High Courts06 Mar 1984
Jang Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1984) 03 P&H CK 0036
High Courts05 Mar 1984
Baldev Krishan Vs State or Punjab
Punjab And Haryana At Chandigarh · (1984) CurLJ 597
High Courts05 Mar 1984
Gurdit Singh and another Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (1984) CurLJ 247 : (1984) ILR (P&H) 252 : (1984) PLJ 375 : (1984) RRR 3
High Courts05 Mar 1984
Commissioner of Income Tax Vs Inderjit Singh
Punjab And Haryana At Chandigarh · (1985) 153 ITR 372
Income Tax Act, 1961 — Section 269C, 269F(6)
High Courts05 Mar 1984
Amrao Singh and Others Vs Santan Dharam Sabha, Chandigarh
Punjab And Haryana At Chandigarh · AIR 1985 P&H 195
Punjab Requisitioning and Acquisition of Immovable Property Act, 1952 — Section 3(1), 6(2), 7Registration Act, 1908 — Section 90(1)Transfer of Property Act, 1882 — Section 107, 53A, 54
High Courts02 Mar 1984
Sukhchain Singh and Company and Others Vs The Food Corporation of India and Others
Punjab And Haryana At Chandigarh · (1984) 2 ILR (P&H) 448
Constitution of India, 1950 — Article 14, 21Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14B, 6, 6A, 6B, 6CPenal Code, 1860 (IPC) — Section 193, 196, 228
High Courts02 Mar 1984
Ajit Ram @ Ajit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1984) 03 P&H CK 0067
High Courts02 Mar 1984Dismissed
The State of Haryana and others Vs Daya Ram and others
Punjab And Haryana At Chandigarh · (1984) 03 P&H CK 0001
Punjab Gram Panchayat Act, 1952 — Section 5
High Courts01 Mar 1984Dismissed
Smt. Harnam Kaur and others Vs Gurbachan Singh and others
Punjab And Haryana At Chandigarh · (1984) 03 P&H CK 0089
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts01 Mar 1984
Gubachan Singh and anr. Vs State of Punjab and ors.
Punjab And Haryana At Chandigarh · (1984) 03 P&H CK 0075
High Courts01 Mar 1984
Puran Singh Vs Ajit Singh and Another
Punjab And Haryana At Chandigarh · (1984) 2 ILR (P&H) 362
Criminal Procedure Code, 1973 (CrPC) — Section 193, 204, 209, 438, 438(1)Penal Code, 1860 (IPC) — Section 302, 34
High Courts28 Feb 1984Allowed
Ajmer Singh and others Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1984) 02 P&H CK 0123
Land Acquisition Act, 1894 — Section 18
High Courts28 Feb 1984Dismissed
Mst. Ajmer Kaur Vs Babu Mal and Other
Punjab And Haryana At Chandigarh · (1984) 02 P&H CK 0122
Specific Relief Act, 1877 — Section 9
High Courts28 Feb 1984
Kishan Lal (died) and others Vs Kurda
Punjab And Haryana At Chandigarh · (1985) PLJ 53 : (1985) RRR 619
High Courts28 Feb 1984
Avinash Chander Vs Mohan Lal and Another
Punjab And Haryana At Chandigarh · AIR 1984 P&H 391 : (1984) 2 ILR (P&H) 315 : (1984) 2 RCR(Rent) 68
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58(1), Order 21 Rule 58(4), Order 21 Rule 59, Order 21 Rule 63, Order 43 Rule 1
High Courts27 Feb 1984
Commissioner of Income Tax Vs Kanhaya Lal Ram Chand (No. 2)
Punjab And Haryana At Chandigarh · (1984) 40 CTR 318 : (1989) 179 ITR 253
Income Tax Act, 1961 — Section 256(2)
High Courts27 Feb 1984
Tara Singh alias Kartar Singh and others Vs Gurdial Singh and others
Punjab And Haryana At Chandigarh · (1984) PLJ 302 : (1984) RRR 116
High Courts27 Feb 1984
Pradeep Kumar Singh Vs Haryana Financial Corporation, Chandigarh and Another
Punjab And Haryana At Chandigarh · AIR 1986 P&H 98 : (1984) 2 ILR (P&H) 359
Haryana Public Moneys (Recovery of Dues) Act, 1979 — Section 4(2)
High Courts27 Feb 1984
Hawa Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1985) 1 AICLR 441