High Courts16 Mar 1984
Raj Chopra and Others Vs S. Sangara Singh and Others
Punjab And Haryana At Chandigarh · AIR 1985 P&H 22
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,052 of 4,611
High Courts16 Mar 1984
Babu Singh Vs Gurtej Singh
Punjab And Haryana At Chandigarh · (1984) 03 P&H CK 0035
High Courts15 Mar 1984
Shaialu Singh (deceased) Represented by L.Rs Vs Mohinder Singh and another
Punjab And Haryana At Chandigarh · (1985) ILR (P&H) 318 : (1985) PLJ 16 : (1985) RRR 563
High Courts15 Mar 1984
JAI SINGH KULBIR SINGH Vs COMMISSIONER OF INCOME TAX.
Punjab And Haryana At Chandigarh · (1984) 43 CTR 210
Income Tax Act, 1961 — Section 148
High Courts15 Mar 1984
Om Prakash Vs Executive Engineer, S.Y.L. Canal Division No. 7
Punjab And Haryana At Chandigarh · (1984) 2 ILR (P&H) 215 : (1985) 1 LLJ 16
Industrial Disputes Act, 1947 — Section 2
High Courts15 Mar 1984
Sushil Kumar Jain and anr. Vs Joginder Singh
Punjab And Haryana At Chandigarh · (1984) 03 P&H CK 0076
High Courts15 Mar 1984
Ashok Kumar and anr. Vs State of Punjab
Punjab And Haryana At Chandigarh · (1984) 03 P&H CK 0069
High Courts15 Mar 1984
Gurdwara Sahib Deh Aujla Vs Inder Singh (died) Rep.By L.Rs.
Punjab And Haryana At Chandigarh · (1984) CurLJ 261 : (1984) PLJ 207 : (1984) RRR 8
High Courts15 Mar 1984Allowed
Gopal Oil Mills Vs Assistant Excise and Taxation Commissioner and Another
Punjab And Haryana At Chandigarh · (1984) 57 STC 308
Constitution of India, 1950 — Article 226, 227Punjab General Sales Tax Act, 1948 — Section 11, 11A, 2, 21, 4
High Courts15 Mar 1984
Kuldip Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1984) 2 RCR(Criminal) 536
High Courts15 Mar 1984Dismissed
Ved Parkash Vs Harbans Lal
Punjab And Haryana At Chandigarh · (1984) 03 P&H CK 0002
High Courts14 Mar 1984Dismissed
Hawa Singh Vs Chand Kaur and Others
Punjab And Haryana At Chandigarh · (1986) ACJ 456
High Courts14 Mar 1984
Nohar Chand Gupta Vs State of Puniab
Punjab And Haryana At Chandigarh · (1984) CriLJ 886 : (1984) 2 RCR(Criminal) 34
Criminal Procedure Code, 1973 (CrPC) — Section 468, 482Essential Commodities Act, 1955 — Section 10, 12A, 3, 7Prevention of Food Adulteration Act, 1954 — Section 16, 17, 7
High Courts14 Mar 1984
Khushal Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1984) 03 P&H CK 0070
High Courts14 Mar 1984
Rachhpal Chand and another Vs State of Punjab
Punjab And Haryana At Chandigarh · (1984) 03 P&H CK 0068
High Courts14 Mar 1984
Kishori Lal and Another Vs Rishi Dev and Others
Punjab And Haryana At Chandigarh · (1984) 2 ACC 129
High Courts13 Mar 1984
Sheilawati Vs Sukhdev Kaur and Others
Punjab And Haryana At Chandigarh · (1984) 2 ACC 50
High Courts13 Mar 1984
Lachhman Singh Kamboj Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · AIR 1986 P&H 164
Haryana Legislative Assembly (Allowances and Pension of Members) Act, 1975 — Section 2, 6(2)Servant Quarters and Motor Garages Allotment Rules, 1975 — Rule 4(1), 4(2), 4(3)
High Courts13 Mar 1984
Gulzari Lal Vs Desso alias Kuldip Kaur
Punjab And Haryana At Chandigarh · (1984) CurLJ 355
High Courts13 Mar 1984
Commissioner of Wealth Tax Vs Tara Chand Khanna
Punjab And Haryana At Chandigarh · (1984) 42 CTR 20 : (1984) 148 ITR 647 : (1984) 18 TAXMAN 505
Wealth Tax Act, 1957 — Section 18(1), 27(2)