COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments

92,207 judgments · page 4,050 of 4,611

High Courts27 Mar 1984

Manohar Lal Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (1985) 1 ILR (P&H) 100

Constitution of India, 1950 — Article 226, 227Punjab Civil Services (Premature Retirement) Rules, 1975 — Rule 3, 4, 5Punjab Civil Services Rules — Rule 5.32

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High Courts27 Mar 1984

Ganesh Foundry Works Vs Bhagwanti and Others

Punjab And Haryana At Chandigarh · (1985) 1 LLJ 95

Employees Compensation Act, 1923 — Section 2, 5

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High Courts27 Mar 1984

Krishan Lal Vs Gulab Ram

Punjab And Haryana At Chandigarh · AIR 1985 P&H 157 : (1984) 2 ILR (P&H) 401

Civil Procedure Code, 1908 (CPC) — Section 151, 152

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High Courts27 Mar 1984

Harbans Kaur Vs Balwant Kaur and Another

Punjab And Haryana At Chandigarh · AIR 1984 P&H 325

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66, Order 21 Rule 66(2), Order 21 Rule 69, Order 21 Rule 90, Order 21 Rule 92

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High Courts27 Mar 1984Allowed

Waryam Singh Vs Sham Dass

Punjab And Haryana At Chandigarh · (1984) 2 ILR (P&H) 398 : (1984) 2 RCR(Rent) 18

East Punjab Urban Rent Restriction Act, 1949 — Section 13, 13(1)

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High Courts27 Mar 1984

Mahant Narbada Nath and others Vs State of Punjab and another

Punjab And Haryana At Chandigarh · (1984) PLJ 344 : (1984) RRR 174

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High Courts27 Mar 1984

M. Holkar and Another Vs A.P. Srihan

Punjab And Haryana At Chandigarh · AIR 1985 P&H 24 : (1984) 2 RCR(Rent) 29

Specific Relief Act, 1963 — Section 41

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High Courts27 Mar 1984

Darshan Lal Vs State of Punjab

Punjab And Haryana At Chandigarh · (1984) 03 P&H CK 0038

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High Courts26 Mar 1984

Bhai Shamsher Singh and Another Vs Punjab State and Others

Punjab And Haryana At Chandigarh · (1985) ACJ 360

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High Courts26 Mar 1984

Court on its own Motion Vs Mohinder Singh

Punjab And Haryana At Chandigarh · (1984) 03 P&H CK 0073

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High Courts26 Mar 1984Allowed

Mandip Kaur Vs Ram Lal and Others

Punjab And Haryana At Chandigarh · (1985) ACJ 570

Central Motor Vehicles Rules, 1989 — Regulation 6, 7

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High Courts26 Mar 1984

Ranjit Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (1985) PLJ 182 : (1985) RRR 442

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High Courts26 Mar 1984

Sulakhan Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (1986) PLJ 184 : (1985) RRR 475

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High Courts26 Mar 1984

Union of India (UOI) Vs Exchange Regulation Appellate Board and Others

Punjab And Haryana At Chandigarh · (1984) 3 ECC 69 : (1985) 21 ELT 367

Foreign Exchange Regulation Act, 1973 — Section 51, 54, 9(3)

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High Courts24 Mar 1984

Bhag Singh Vs State of Punjab and ors.

Punjab And Haryana At Chandigarh · (1984) 03 P&H CK 0041

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High Courts23 Mar 1984Allowed

Shrimati Sharda Devi and others Vs Shri Bahadur Singh and others

Punjab And Haryana At Chandigarh · (1984) 03 P&H CK 0115

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High Courts23 Mar 1984Dismissed

Shanta Nagpal and Others Vs Bhagwan Singh and Others

Punjab And Haryana At Chandigarh · (1986) ACJ 376

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High Courts23 Mar 1984

Baldev Mittar Khullar and others Vs State of Punjab and others

Punjab And Haryana At Chandigarh · (1984) CurLJ 315 : (1984) PLJ 264 : (1985) RRR 622

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High Courts23 Mar 1984Allowed

Sharda Devi and Others Vs Bahadur Singh and Others

Punjab And Haryana At Chandigarh · (1985) ACJ 518

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High Courts22 Mar 1984Dismissed

Mange Ram and Another Vs Dewak Ram and Another

Punjab And Haryana At Chandigarh · (1984) 03 P&H CK 0112

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1

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