High Courts04 Apr 1984
Gian Chand Vs Kultar Singh
Punjab And Haryana At Chandigarh · (1984) PLJ 492 : (1984) RRR 92
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,049 of 4,611
High Courts04 Apr 1984Allowed
Harnam Singh and Another Vs Aar Pee Auto Aid and Others
Punjab And Haryana At Chandigarh · (1986) ACJ 396 : (1987) 61 CompCas 619
Motor Vehicles Act, 1939 — Section 95
High Courts02 Apr 1984Dismissed
Harish Chand Vs Udai Bhan and Others
Punjab And Haryana At Chandigarh · (1984) 04 P&H CK 0047
High Courts02 Apr 1984
Keshav Dass Vs Ved Vyas and Another
Punjab And Haryana At Chandigarh · (1984) 2 ACC 164 : (1986) ACJ 636
High Courts02 Apr 1984
Kaushalya Devi and Another Vs Mohan Lal and Others
Punjab And Haryana At Chandigarh · (1984) 2 ACC 302 : AIR 1984 P&H 415 : (1985) 1 ILR (P&H) 112
Motor Vehicles Act, 1939 — Section 110
High Courts30 Mar 1984
COMMISSIONER OF INCOME TAX Vs MALAWA RAM HANDA and SONS.
Punjab And Haryana At Chandigarh · (1984) 42 CTR 19
Income Tax Act, 1961 — Section 271, 274
High Courts30 Mar 1984
Commissioner of Income Tax Vs Dr. Krishan Lal Goyal
Punjab And Haryana At Chandigarh · (1984) 43 CTR 135 : (1984) 148 ITR 283
Income Tax Act, 1961 — Section 139, 140
High Courts30 Mar 1984
Mujhail Singh Vs Jagir Kaur
Punjab And Haryana At Chandigarh · AIR 1986 P&H 161
Civil Procedure Code, 1908 (CPC) — Section 115Hindu Marriage Act, 1955 — Section 13, 9
High Courts30 Mar 1984
Gurdip Singh and Another Vs Parbati and Others
Punjab And Haryana At Chandigarh · (1984) 1 ACC 468
High Courts30 Mar 1984Allowed
Kalu Vs Tarloki Nath and Others
Punjab And Haryana At Chandigarh · (1985) 1 ILR (P&H) 169
Punjab Security of Land Tenures Act, 1953 — Section 12(3), 18, 25
High Courts29 Mar 1984
Ram Labhaya Vs State of Haryana
Punjab And Haryana At Chandigarh · AIR 1984 P&H 427 : (1985) 1 ILR (P&H) 107
Land Acquisition Act, 1894 — Section 4
High Courts29 Mar 1984
Ajit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1984) 03 P&H CK 0037
High Courts29 Mar 1984
State of Punjab Vs Himachal Government Timber Depot
Punjab And Haryana At Chandigarh · (1985) 58 STC 265
Central Sales Tax Act, 1956 — Section 3Punjab General Sales Tax Act, 1948 — Section 21, 5
High Courts29 Mar 1984
The State of Punjab Vs Gurdial Singh and Others
Punjab And Haryana At Chandigarh · (1984) CriLJ 1914 : (1984) 2 RCR(Criminal) 78
Criminal Procedure Code, 1973 (CrPC) — Section 307, 313, 386, 389, 390
High Courts29 Mar 1984
Harchand Singh & anr. Vs State of Punjab
Punjab And Haryana At Chandigarh · (1984) 03 P&H CK 0007
High Courts29 Mar 1984Allowed
M/S Modern Equipment Company, Ambala Cantt Vs The Regional Director, Employees, State Insurance Corporation, Chandigarh
Punjab And Haryana At Chandigarh · (1984) 03 P&H CK 0004
Employees State Insurance Act, 1948 — Section 75
High Courts28 Mar 1984Dismissed
The Doaba Industrial and Trading Company (Pvt.) Ltd. Vs The Employees State Insurance Corporation
Punjab And Haryana At Chandigarh · (1984) 03 P&H CK 0113
Employees State Insurance Act, 1948 — Section 75
High Courts28 Mar 1984
Savatri Devi Vs State of Haryana
Punjab And Haryana At Chandigarh · (1984) PLJ 167 : (1985) RRR 644
High Courts28 Mar 1984
Chitru Vs Savitri Devi
Punjab And Haryana At Chandigarh · (1985) ILR (P&H) 292 : (1985) PLJ 5 : (1985) RRR 540
High Courts28 Mar 1984Allowed
Santokh Singh Vs Amar Singh
Punjab And Haryana At Chandigarh · (1984) 03 P&H CK 0047