High Courts18 Apr 1984
Avtar Singh Vs Commissioner, Jullundur Division and others .
Punjab And Haryana At Chandigarh · (1984) PLJ 244 : (1984) RRR 65
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,048 of 4,611
High Courts18 Apr 1984Allowed
Phoolo Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (1984) 04 P&H CK 0013
High Courts17 Apr 1984
Gurbans Singh Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (1984) PLJ 203 : (1984) RRR 5
High Courts17 Apr 1984
Sant Kumar Sharda Vs State of Panjab and anr.
Punjab And Haryana At Chandigarh · (1984) AICLR 532
High Courts17 Apr 1984
Thaman Singh (died) Rep. by Lrs. - Appeallant Vs Dial Singh
Punjab And Haryana At Chandigarh · (1985) PLJ 67 : (1985) RRR 325
High Courts17 Apr 1984Dismissed
Ram Sarup Vs Harish Chander
Punjab And Haryana At Chandigarh · (1984) 2 RCR(Rent) 75
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13
High Courts16 Apr 1984
Jaggar Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1984) AICLR 509
High Courts16 Apr 1984Dismissed
Sadhu Singh and Others Vs Punjab State
Punjab And Haryana At Chandigarh · (1984) 04 P&H CK 0010
Pepsu Tenancy and Agricultural Lands Act, 1955 — Section 47
High Courts16 Apr 1984
Natha Ram Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (1985) PLJ 415 : (1985) RRR 516
High Courts10 Apr 1984Allowed
Pyara Singh and Others Vs Gurbachan Singh and Others
Punjab And Haryana At Chandigarh · (1984) 04 P&H CK 0054
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3A
High Courts09 Apr 1984
Diwan Chand Saini Vs State of Punjab - Petitioner
Punjab And Haryana At Chandigarh · (1984) ILR (P&H) 374 : (1984) PLJ 246 : (1984) RRR 68
High Courts05 Apr 1984
Bhag Singh Vs The Manager, Sewak Bus Service Pvt. Ltd. and Others
Punjab And Haryana At Chandigarh · AIR 1984 P&H 418
Motor Vehicles Act, 1988 — Section 110, 110(1)
High Courts05 Apr 1984
Raghbir Singh Vs Nachhatar Kaur
Punjab And Haryana At Chandigarh · (1984) 04 P&H CK 0039
High Courts05 Apr 1984
State Chandigarh Administration Vs Gurcharan Singh Tohra and ors.
Punjab And Haryana At Chandigarh · (1984) 2 ILR (P&H) 456
High Courts05 Apr 1984
Bhagwant Kaur and Others Vs Pepsu Road Transport Corp. and Others
Punjab And Haryana At Chandigarh · (1984) 2 ACC 138
High Courts05 Apr 1984Allowed
Chandigarh Administration Vs Gurcharan Singh Tohra and Others
Punjab And Haryana At Chandigarh · (1984) 2 ILR (P&H) 456
Jail Manual — Rule 559A, 560, 560APenal Code, 1860 (IPC) — Section 188Prevention of Insults to National Honour Act, 1971 — Section 2
High Courts05 Apr 1984Allowed
Shri Gurbachan Singh Pardesi Vs Foreign Exchange Regulation Appellate Board and Another
Punjab And Haryana At Chandigarh · (1984) 2 ECC 222
Foreign Exchange Regulation Act, 1973 — Section 4, 54, 9
High Courts05 Apr 1984
Durlab Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1984) CriLJ 1419 : (1984) 2 RCR(Criminal) 101
Criminal Procedure Code, 1973 (CrPC) — Section 313, 342Prevention of Food Adulteration Act, 1954 — Section 16
High Courts04 Apr 1984
Tirath Singh Vs Bal Kisan and Others
Punjab And Haryana At Chandigarh · AIR 1984 P&H 373
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 22 Rule 4, Order 22 Rule 4(3)
High Courts04 Apr 1984
Bakhtawar Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1986) 1 AICLR 277