High Courts01 May 1984Dismissed
Ambala Bus Syndicate Vs Presiding Officer, Labour Court and Others
Punjab And Haryana At Chandigarh · (1984) 05 P&H CK 0097
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,046 of 4,611
High Courts01 May 1984Dismissed
Kaka Singh Vs Commissioner, Ferozepore Division and Others
Punjab And Haryana At Chandigarh · (1985) 1 ILR (P&H) 251 : (1985) 88 PLR 53
Punjab Public Premises and Land (Eviction and Rent Recovery) Act, 1973 — Section 11, 13, 13B, 15, 2Punjab Village Common Lands (Regulation) Act, 1961 — Section 13BPunjab Village Common Lands (Regulation) Rules, 1955 — Rule 20, 21
High Courts01 May 1984
Sohan Singh Vs Hari Singh
Punjab And Haryana At Chandigarh · (1984) 2 RCR(Rent) 130 : (1985) 1 RCR(Rent) 653
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)(iv)
High Courts01 May 1984Dismissed
Kaka Singh Vs Commissioner, Ferozepur Division, Ferozepur and others
Punjab And Haryana At Chandigarh · (1984) 05 P&H CK 0077
Punjab Public Premises and Land (Eviction and Rent Recovery) Act, 1973 — Section 5
High Courts01 May 1984
Kaushmbari Mal Devi Dass Cloth Merchants and ors. Vs Amarjit Pal Singh Puri
Punjab And Haryana At Chandigarh · (1984) AICLR 539
High Courts01 May 1984
Phool Singh Vs Ladwa Co-operative Marketing-cum-Processing Society Ltd., Ladwa
Punjab And Haryana At Chandigarh · (1984) PLJ 316 : (1984) RRR 137
High Courts01 May 1984
Darshan Singh Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (1984) PLJ 398 : (1984) RRR 20
High Courts01 May 1984
Punjab Concast Steels Ltd. Vs The Municipal Corporation, Ludhiana and Another
Punjab And Haryana At Chandigarh · AIR 1985 P&H 287 : (1985) 2 RCR(Rent) 562
Delhi Municipal Corporation Act, 1957 — Section 116, 93Punjab Municipal Corporation Act, 1976 — Section 103
High Courts01 May 1984
Ajay Kumar Mittal Vs Haryana Agricultural University, Hissar and Others
Punjab And Haryana At Chandigarh · AIR 1984 P&H 278 : (1985) 1 ILR (P&H) 1
Constitution of India, 1950 — Article 1, 14, 15, 15(4)
High Courts01 May 1984
Sardari Lal Gupta Vs Siri Krishan Aggarwal
Punjab And Haryana At Chandigarh · AIR 1984 P&H 439
Specific Relief Act, 1877 — Section 54, 55, 9
High Courts01 May 1984Allowed
Lal Chand Vs Amar Chand
Punjab And Haryana At Chandigarh · (1984) 05 P&H CK 0007
High Courts01 May 1984
Resham Singh and Another Vs Kartar Singh and Others
Punjab And Haryana At Chandigarh · (1984) 05 P&H CK 0004
Criminal Procedure Code, 1973 (CrPC) — Section 198
High Courts30 Apr 1984Dismissed
Radha Krishan Vs Shashi Bansal
Punjab And Haryana At Chandigarh · (1985) 1 RCR(Rent) 691
High Courts30 Apr 1984
Pepsu Road Transport Corporation, Patiala Vs Qimat Rai Jain and Others
Punjab And Haryana At Chandigarh · (1984) 2 ACC 336 : AIR 1985 P&H 29
High Courts30 Apr 1984
Court on its own Motion Vs Ram Lubhaya and anr.
Punjab And Haryana At Chandigarh · (1985) 1 AICLR 88 : (1985) CrLJ 896 : (1985) 1 ILR (P&H) 428 : (1985) 1 RCR(Criminal) 414
High Courts28 Apr 1984
Sawan Ram Vs State of Haryana
Punjab And Haryana At Chandigarh · (1985) 1 RCR(Criminal) 45
High Courts27 Apr 1984Dismissed
Mehar Singh and Others Vs The Financial Commissioner, Haryana, Chandigarh and Others
Punjab And Haryana At Chandigarh · (1984) 04 P&H CK 0045
Constitution of India, 1950 — Article 226, 227
High Courts27 Apr 1984
Kuldip Singh Kohli Vs Gurmail Singh and Others
Punjab And Haryana At Chandigarh · AIR 1985 P&H 208
Central Motor Vehicles Rules, 1989 — Regulation 6 , 7
High Courts26 Apr 1984
Khem Singh Vs State of Haryana and ors.
Punjab And Haryana At Chandigarh · (1984) 04 P&H CK 0038
High Courts26 Apr 1984
Satnam Singh Vs State of Punjab and ors.
Punjab And Haryana At Chandigarh · (1984) AICLR 513