High Courts10 May 1984
Hakam Rai Vs State of Haryana
Punjab And Haryana At Chandigarh · (1984) 05 P&H CK 0041
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,045 of 4,611
High Courts10 May 1984
Parmeshri Vs Naurata
Punjab And Haryana At Chandigarh · AIR 1984 P&H 342 : (1985) 1 ILR (P&H) 153
Civil Procedure Code, 1908 (CPC) — Section 148
High Courts10 May 1984
Harcharan Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 1984 P&H 382
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 12, Order 16 Rule 18, Order 16 Rule 5, Order 16 Rule 6, 151Constitution of India, 1950 — Article 226 , 227Punjab Co-operative Societies Act, 1961 — Section 83
High Courts09 May 1984
Hari Krishan Garg Vs Daulat Ram and Another
Punjab And Haryana At Chandigarh · AIR 1985 P&H 95 : (1985) 2 RCR(Rent) 253
High Courts09 May 1984
Virpal Kaur and Murti through their mother Surjit Kaur and anr. Vs Bhura Singh
Punjab And Haryana At Chandigarh · (1984) 05 P&H CK 0070
High Courts09 May 1984
Jug Lal Vs State of Haryana
Punjab And Haryana At Chandigarh · (1984) PLJ 328 : (1985) RRR 444
High Courts09 May 1984
Harjinder Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1984) CriLJ 1422 : (1984) 2 RCR(Criminal) 179 : (1985) 1 RCR(Criminal) 417
Constitution of India, 1950 — Article 20Criminal Procedure Code, 1973 (CrPC) — Section 193, 221, 300
High Courts08 May 1984
Ramesh Chander Vs Bhushan Lal
Punjab And Haryana At Chandigarh · AIR 1984 P&H 345 : (1985) 1 ILR (P&H) 149 : (1984) 2 RCR(Rent) 50
Civil Procedure Code, 1908 (CPC) — Section 21
High Courts08 May 1984
Satbir and anr. Vs State of Haryana
Punjab And Haryana At Chandigarh · (1984) 05 P&H CK 0063
High Courts08 May 1984
Col. Kuldip Singh Dhillon and Others Vs Paragaon Utility Financiers (P.) Ltd. and Others
Punjab And Haryana At Chandigarh · (1984) 05 P&H CK 0005
Companies Act, 1956 — Section 169, 53(2)
High Courts07 May 1984
Hari Singh and others Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (1984) PLJ 304 : (1984) RRR 120
High Courts07 May 1984
Chandan Vs Risala and others
Punjab And Haryana At Chandigarh · (1985) PLJ 163 : (1985) RRR 431
High Courts04 May 1984
Kartar Singh Vs Deputy Registrar, Co-operative Societies, Sangrur and others
Punjab And Haryana At Chandigarh · (1984) ILR (P&H) 451 : (1984) PLJ 355 : (1984) RRR 183
High Courts04 May 1984
Singhu and another Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (1984) PLJ 303 : (1984) RRR 118
High Courts04 May 1984
Punjab Financial Corporation, Chandigarh Vs Stylo Industries and Others
Punjab And Haryana At Chandigarh · AIR 1984 P&H 387 : (1985) 1 ILR (P&H) 139
State Financial Corporations Act, 1951 — Section 31
High Courts03 May 1984
Ram Kumar Vs Malla
Punjab And Haryana At Chandigarh · (1984) PLJ 309 : (1986) RRR 500
High Courts03 May 1984Allowed
New India Assurance Co. Vs Smt. Basanti and Others
Punjab And Haryana At Chandigarh · (1986) ACJ 579 : (1987) 61 CompCas 315
High Courts02 May 1984Allowed
Krishan Lal Vs State of Haryana
Punjab And Haryana At Chandigarh · (1984) 05 P&H CK 0096
Land Acquisition Act, 1894 — Section 4
High Courts02 May 1984
Sukhbir Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1984) 2 RCR(Criminal) 189
High Courts02 May 1984Allowed
Pardeep Aggarbatti Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1985) 58 STC 295
Punjab General Sales Tax Act, 1948 — Section 5