High Courts21 May 1984
Krishan Lal and ors Vs Jai Dev and ors.
Punjab And Haryana At Chandigarh · (1984) 05 P&H CK 0044
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,044 of 4,611
High Courts21 May 1984
Rattan Singh Vs Harbhajan Kaur alias Hardip Kaur
Punjab And Haryana At Chandigarh · (1984) CurLJ 366
High Courts21 May 1984
Union Territory of Chandigarh and Others Vs V.K. Khanna and Others
Punjab And Haryana At Chandigarh · AIR 1985 P&H 32 : (1985) 1 ILR (P&H) 21
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 80(1) , 80(2)
High Courts21 May 1984Allowed
Shambhu Dayal Vs Smt. Pushpa Kanta
Punjab And Haryana At Chandigarh · (1985) 1 ILR (P&H) 176
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 10, Order 26 Rule 18, Order 26 Rule 9Evidence Act, 1872 — Section 157
High Courts18 May 1984
Gurdev Singh and ors. Vs Punjab State and anr.
Punjab And Haryana At Chandigarh · (1984) 05 P&H CK 0037
High Courts17 May 1984
S.I.Gurbux Singh, Police, Amritsar Vs Om Parkash, D.S.P., Amritsar and anr.
Punjab And Haryana At Chandigarh · (1984) 05 P&H CK 0069
High Courts17 May 1984
State of Punjab Vs Kishan Singh
Punjab And Haryana At Chandigarh · (1984) 05 P&H CK 0052
High Courts17 May 1984
Jagan Nath Vs State of Haryana
Punjab And Haryana At Chandigarh · (1984) 05 P&H CK 0024
High Courts17 May 1984
Pritam Singh and Another Vs Satya Devi and Others
Punjab And Haryana At Chandigarh · (1984) 2 ACC 353
High Courts16 May 1984
Sunhera Vs Har Narain (deceased) by his L.Rs
Punjab And Haryana At Chandigarh · (1985) ILR (P&H) 324 : (1985) PLJ 179 : (1985) RRR 439
High Courts16 May 1984
Gurcharan Singh and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 1985 P&H 26
Punjab Land Reforms Act, 1972 — Section 11(2), 15, 8Punjab Security of Land Tenures Act, 1953 — Section 14
High Courts16 May 1984Dismissed
Kamlesh Kumari Nagpal and Others Vs Oriental Fire and Genl. Ins. Company Ltd. and Others
Punjab And Haryana At Chandigarh · (1985) ACJ 101
High Courts15 May 1984
Badamo Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (1984) ILR (P&H) 479 : (1984) PLJ 368 : (1984) RRR 194
High Courts15 May 1984
Kalyan Singh Vs Shankar Lal and anr.
Punjab And Haryana At Chandigarh · (1984) AICLR 740
High Courts15 May 1984
Sabrose Finance Corporation Vs Haryana State and Others
Punjab And Haryana At Chandigarh · (1985) 46 CTR 57 : (1985) 1 ILR (P&H) 173 : (1985) 154 ITR 890 : (1985) 82 PLR 202
Income Tax Act, 1961 — Section 138, 138(2)
High Courts11 May 1984Dismissed
Zile Singh and Others Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1985) 1 ILR (P&H) 18
Constitution of India, 1950 — Article 226, 227Land Acquisition Act, 1894 — Section 17, 4, 6, 9
High Courts11 May 1984
Sital Singh and Another Vs Chela @ Sarjit Singh and Others
Punjab And Haryana At Chandigarh · (1984) 2 ACC 396
High Courts11 May 1984Dismissed
Rajinder Kaur and Others Vs Avtar Singh and Others
Punjab And Haryana At Chandigarh · (1984) 05 P&H CK 0020
High Courts10 May 1984
Pepsu Road Transport Corporation Vs Satya Wanti and Others
Punjab And Haryana At Chandigarh · (1984) 2 ACC 385 : (1986) ACJ 392
Penal Code, 1860 (IPC) — Section 304A
High Courts10 May 1984
Jagtar Singh Vs Additional Director, Consolidation of Holdings, Punjab
Punjab And Haryana At Chandigarh · (1984) ILR (P&H) 439 : (1984) PLJ 310 : (1984) RRR 132