High Courts09 Jul 1984
Pritam Singh and Another Vs Bachan Kaur and Another
Punjab And Haryana At Chandigarh · AIR 1985 P&H 4
Hindu Succession Act, 1956 — Section 14(1)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,042 of 4,611
High Courts09 Jul 1984Dismissed
Duli Chand Vs The State of Haryana and Another
Punjab And Haryana At Chandigarh · (1984) 07 P&H CK 0006
Land Acquisition Act, 1894 — Section 4
High Courts09 Jul 1984Dismissed
Central Warehousing Corporation and another Vs Sh. Amar Nath and others
Punjab And Haryana At Chandigarh · (1984) 07 P&H CK 0005
Land Acquisition Act, 1894 — Section 50
High Courts21 Jun 1984
Sukhjinder Singh Vs State of Punjab and ors.
Punjab And Haryana At Chandigarh · (1984) 06 P&H CK 0001
High Courts01 Jun 1984
Ram Rattan Vs State of Haryana and ors.
Punjab And Haryana At Chandigarh · (1985) 1 AICLR 314
High Courts31 May 1984
Raj Rani Aggarwal Vs Jai Kishan
Punjab And Haryana At Chandigarh · AIR 1985 P&H 187
High Courts31 May 1984Dismissed
Sarwan Singh and Others Vs State and Others
Punjab And Haryana At Chandigarh · (1986) 60 CompCas 633 : (1985) 4 ECC 195 : (1986) 23 ELT 111 : (1985) 1 ILR (P&H) 181 : (1985) 1 RCR(Criminal) 314
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 523Customs Act, 1962 — Section 110
High Courts31 May 1984
Harphool Singh Vs Union of India and Others
Punjab And Haryana At Chandigarh · AIR 1985 P&H 28 : (1985) 1 ILR (P&H) 266 : (1985) 82 PLR 374
Telegraph Rules, 1951 — Rule 421, 429
High Courts31 May 1984Dismissed
Bhagat Ram Sharma Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (1985) 1 ILR (P&H) 270
Constitution of India, 1950 — Article 14, 226Himachal Legislative Assembly (Allowance and Pension of Members) Act, 1971 — Section 6BIndia (Provincial Legislatures) Order, 1947 — Section 5
High Courts31 May 1984
Pushpinder Kaur Sekhon Vs Corporal Sharma and Another
Punjab And Haryana At Chandigarh · (1986) ACJ 591 : AIR 1985 P&H 81
Motor Vehicles Act, 1988 — Section 81
High Courts30 May 1984
Mange Ram Vs Brij Mohan and Others
Punjab And Haryana At Chandigarh · AIR 1985 P&H 6
Representation of the People Act, 1951 — Section 100(1), 123, 123(1), 123(4), 30
High Courts30 May 1984
Mahabir Singh and ors. Vs State of Haryana
Punjab And Haryana At Chandigarh · (1985) 1 AICLR 252 : AIR 1971 P&H 111
High Courts29 May 1984
Jagdish Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (1984) 05 P&H CK 0068
High Courts29 May 1984
Shashikant Vs Sh.A.K.Sharma and anr.
Punjab And Haryana At Chandigarh · (1984) AICLR 724
High Courts29 May 1984Allowed
Babu Ram Golyani and Others Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1985) 1 ILR (P&H) 25 : (1984) 57 STC 17
Constitution of India, 1950 — Article 14, 246Punjab General Sales Tax Act, 1948 — Section 14B
High Courts28 May 1984
Basanta Mal Tilak Ram Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1985) 154 ITR 300
Income Tax Act, 1961 — Section 256(2)
High Courts28 May 1984Allowed
Mrs. Tara Sarup C/O Amartara Industries, Bombay Vs M/S Piara Singh Gurmail Singh and Other
Punjab And Haryana At Chandigarh · (1984) 05 P&H CK 0012
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 4
High Courts25 May 1984Dismissed
Durga Dass Vs Hari Ram
Punjab And Haryana At Chandigarh · (1984) 2 RCR(Rent) 427
High Courts25 May 1984
Pritam Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1984) 05 P&H CK 0072
High Courts25 May 1984
Mohinder Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1984) 05 P&H CK 0071