High Courts16 Jul 1984Dismissed
Harminder Singh Vs Kartar Singh and Another
Punjab And Haryana At Chandigarh · (1984) 2 RCR(Rent) 218
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,041 of 4,611
High Courts13 Jul 1984Dismissed
Smt Parkash Wati Vs Jagdish Chand
Punjab And Haryana At Chandigarh · (1985) 2 RCR(Rent) 514
Transfer of Property Act, 1882 — Section 106
High Courts13 Jul 1984Dismissed
Devki Nandan Vs Amar Singh
Punjab And Haryana At Chandigarh · (1984) 07 P&H CK 0083
High Courts12 Jul 1984
Commissioner of Wealth-tax Vs Jagir Singh
Punjab And Haryana At Chandigarh · (1985) 44 CTR 260 : (1985) 154 ITR 633
Wealth Tax Act, 1957 — Section 18(1)
High Courts12 Jul 1984
In Re: Four Service Appeals Preferred by Shri B.K. Bhatia and Others
Punjab And Haryana At Chandigarh · (1985) 1 ILR (P&H) 317
Constitution of India, 1950 — Article 148, 148(5), 229, 229(2), 309Government of India Act, 1935 — Section 241, 242(4)High Court Establishment (Appointment and Conditions of Service) Rules, 1952 — Rule 3, 9
High Courts12 Jul 1984Allowed
Amarjit Singh Vs The Tribunal Constituted Under the Town Improvement Act and others
Punjab And Haryana At Chandigarh · (1984) 07 P&H CK 0019
Constitution of India, 1950 — Article 226, 227
High Courts12 Jul 1984Dismissed
Prem Kaur Vs Prem Singh and Others
Punjab And Haryana At Chandigarh · (1984) 07 P&H CK 0014
Redemption of Mortgages (Punjab) Act, 1913 — Section 4
High Courts11 Jul 1984
Commissioner of Income Tax Vs Shri Anand Parkash Kapoor
Punjab And Haryana At Chandigarh · (1985) 154 ITR 429
Income Tax Act, 1961 — Section 47, 52(2)
High Courts11 Jul 1984
Ranjit Singh, Advocate Vs Amarjit Kaur
Punjab And Haryana At Chandigarh · (1984) 07 P&H CK 0058
High Courts11 Jul 1984
Gurbax Rai Vs Fauja Singh
Punjab And Haryana At Chandigarh · (1984) CurLJ 556 : (1984) PLJ 515 : (1984) RRR 112
High Courts11 Jul 1984
Mehar Singh Vs Prem Singh
Punjab And Haryana At Chandigarh · (1985) ILR (P&H) 438 : (1985) PLJ 318 : (1985) RRR 538
High Courts11 Jul 1984
Jagdish Chand Sharma Vs Ram Kali and Others
Punjab And Haryana At Chandigarh · (1984) 2 ACC 519
High Courts10 Jul 1984
Ashok Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (1986) CriLJ 1963
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts10 Jul 1984
Bhagwani Devi Vs Krishna Kumar Saini and Others
Punjab And Haryana At Chandigarh · (1986) ACJ 331 : AIR 1985 P&H 347
High Courts10 Jul 1984
Kishan Singh Vs Mithu Singh and Others
Punjab And Haryana At Chandigarh · AIR 1984 P&H 422 : (1985) 1 ILR (P&H) 187
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 7Redemption of Mortgages (Punjab) Act, 1913 — Section 4
High Courts10 Jul 1984
P.R.Velayudhian Vs State of Punjab
Punjab And Haryana At Chandigarh · (1984) 07 P&H CK 0037
High Courts10 Jul 1984
Madan Lal Vs State of Punjab
Punjab And Haryana At Chandigarh · (1984) 07 P&H CK 0032
High Courts09 Jul 1984Dismissed
Subhash Chander Gupta Vs Brij Bala and Another
Punjab And Haryana At Chandigarh · (1984) 07 P&H CK 0089
Criminal Procedure Code, 1973 (CrPC) — Section 107, 151
High Courts09 Jul 1984Allowed
Harbans Singh Vs Kishan Lal and Others
Punjab And Haryana At Chandigarh · (1984) ACJ 650 : (1986) 60 CompCas 662 : (1985) 82 PLR 621
High Courts09 Jul 1984
Chandgi Vs Financial Commissioner, Haryana
Punjab And Haryana At Chandigarh · (1984) PLJ 437 : (1984) RRR 53