High Courts19 Jul 1984
S.K. Anand and Another Vs Avnash Chander and Another
Punjab And Haryana At Chandigarh · AIR 1985 P&H 231
Criminal Procedure Code, 1973 (CrPC) — Section 145East Punjab Urban Rent Restriction Act, 1949 — Section 13
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,040 of 4,611
High Courts19 Jul 1984
Tara Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1985) ILR (P&H) 41 : (1984) PLJ 501 : (1984) RRR 99
High Courts19 Jul 1984
Hazara Singh Vs Primary Co-operative Land Mortgage Bank Ltd.Rajpura
Punjab And Haryana At Chandigarh · (1984) PLJ 470 : (1984) RRR 73
High Courts19 Jul 1984
Commissioner of Income Tax Vs Haryana Co-operative Sugar Mills Ltd.
Punjab And Haryana At Chandigarh · (1985) 44 CTR 46 : (1985) 1 ILR (P&H) 209 : (1985) 154 ITR 751
Income Tax Act, 1961 — Section 41(1)
High Courts19 Jul 1984Allowed
State of Punjab and Another Vs Bhagwant Singh
Punjab And Haryana At Chandigarh · (1985) 1 ILR (P&H) 202 : (1985) 1 RCR(Rent) 279
Punjab Urban Estates (Development and Regulation) (Amendment) Act, 1981 — Section 11A, 11A(1), 11A(2)Punjab Urban Estates (Development and Regulation) Act, 1964 — Section 11A
High Courts19 Jul 1984
Darshan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1985) 2 AICLR 150
High Courts19 Jul 1984Dismissed
Oriental Fire and General Insurance Co. Ltd. and Another Vs Smt. Raj Rani and Others
Punjab And Haryana At Chandigarh · (1986) ACJ 310 : (1987) 61 CompCas 331
High Courts19 Jul 1984
Commissioner of Income Tax Vs Mohan Lal Kansal
Punjab And Haryana At Chandigarh · (1985) 21 TAXMAN 76
Income Tax Act, 1961 — Section 147(6), 148, 256(1)
High Courts18 Jul 1984
Surat Singh Vs Punjab State and others
Punjab And Haryana At Chandigarh · (1984) 07 P&H CK 0078
Punjab Gram Panchayat Act, 1952 — Section 23
High Courts18 Jul 1984
Kirpal Singh Bajwa Vs U.T.Chandigarh through Home Secretary and anr.
Punjab And Haryana At Chandigarh · (1985) 1 AICLR 725
High Courts18 Jul 1984
Ujjagar Singh Numberdar and ors. Vs Harbhajan Singh and anr.
Punjab And Haryana At Chandigarh · (1985) 1 AICLR 40 : (1984) 2 RCR(Criminal) 245
High Courts18 Jul 1984Allowed
Amini George and Another Vs Bhagat Singh and Others
Punjab And Haryana At Chandigarh · (1985) ACJ 533
High Courts16 Jul 1984
Union of India and Another Vs Surinder Chand Mehra and Another
Punjab And Haryana At Chandigarh · AIR 1985 P&H 68 : (1985) 1 ILR (P&H) 192 : (1984) 2 RCR(Rent) 253
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 79Constitution of India, 1950 — Article 299, 300
High Courts16 Jul 1984
Bishanpal Singh alias Fauji Vs State of Punjab through Home Secretary and anr.
Punjab And Haryana At Chandigarh · (1984) 07 P&H CK 0069
High Courts16 Jul 1984
Bhawgan Dass Vs State of Haryana
Punjab And Haryana At Chandigarh · (1985) 1 AICLR 505
High Courts16 Jul 1984
Bua Lal Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (1985) 2 CurLJ 328 : (1985) PLJ 416 : (1985) RRR 517
High Courts16 Jul 1984
Joti Ram and Others Vs Chaman Lal and Others
Punjab And Haryana At Chandigarh · AIR 1985 P&H 2 : (1985) 1 ILR (P&H) 197
Succession Act, 1925 — Section 110
High Courts16 Jul 1984
Harnek Singh and ors. Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1985) 1 AICLR 436
High Courts16 Jul 1984
Violet Vs David
Punjab And Haryana At Chandigarh · AIR 1985 P&H 49
Divorce Act, 1869 — Section 17
High Courts16 Jul 1984
Pyare Lal Saldi and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 1985 P&H 37 : (1985) 1 ILR (P&H) 335
Punjab Municipal Act, 1911 — Section 61, 62