High Courts25 Jul 1984Dismissed
Didar Singh Vs Ishar Singh
Punjab And Haryana At Chandigarh · (1984) 07 P&H CK 0013
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 14
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,039 of 4,611
High Courts24 Jul 1984
Dr. Surinder Nath Joshi Vs The Punjab Public Service Commission and others
Punjab And Haryana At Chandigarh · (1985) 1 ILR (P&H) 218 : (1985) 87 PLR 21
Constitution of India, 1950 — Article 226
High Courts24 Jul 1984Dismissed
Shri Des Raj Vs food Corporation of India
Punjab And Haryana At Chandigarh · (1985) 1 ILR (P&H) 233
Arbitration Act, 1940 — Section 20
High Courts24 Jul 1984
Darshan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1984) 07 P&H CK 0067
High Courts24 Jul 1984
Nirdosh Kumar Vs Padma Rani alias Meena
Punjab And Haryana At Chandigarh · (1984) 07 P&H CK 0066
High Courts24 Jul 1984
Krishan Kumar Vs U.T.of Chandigarh
Punjab And Haryana At Chandigarh · (1984) 07 P&H CK 0061
High Courts24 Jul 1984
Surjit Singh Vs Pritam Kaur
Punjab And Haryana At Chandigarh · (1984) 07 P&H CK 0060
High Courts24 Jul 1984
Inder Singh Vs Union of India and others
Punjab And Haryana At Chandigarh · (1985) 1 CurLJ 415 : (1985) ILR (P&H) 301 : (1985) PLJ 34 : (1985) RRR 599
High Courts24 Jul 1984
Surinder Nath Joshi Vs The Punjab Public Service Commission and Others
Punjab And Haryana At Chandigarh · (1985) 1 ILR (P&H) 218 : (1985) 87 PLR 21
Constitution of India, 1950 — Article 226, 320, 320(1), 320(3)Punjab Dental Education Service (Class I) Rules, 1977 — Rule 7
High Courts24 Jul 1984Dismissed
Des Raj Vs Food Corporation of India
Punjab And Haryana At Chandigarh · (1985) 1 ILR (P&H) 233
Arbitration Act, 1940 — Section 20Limitation Act, 1963 — Article 137
High Courts24 Jul 1984
Jagdish Lal and Another Vs Surender Kumar and Others
Punjab And Haryana At Chandigarh · AIR 1985 P&H 76 : (1985) 1 ILR (P&H) 223 : (1985) 1 RCR(Rent) 298
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 101, Order 21 Rule 103, Order 21 Rule 97, Order 21 Rule 97(2), Order 21 Rule 98(2)
High Courts24 Jul 1984Allowed
Kishori Lal Vs Wazir Chand and Another
Punjab And Haryana At Chandigarh · (1984) 2 RCR(Rent) 335
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts23 Jul 1984
Rakesh Raj and others Vs Munish Biala Partner M/s Prince Steel Indusries
Punjab And Haryana At Chandigarh · (1984) 2 RCR(Rent) 329
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts23 Jul 1984
Kali Ram Vs State of Haryana
Punjab And Haryana At Chandigarh · (1984) PLJ 504 : (1984) RRR 103
High Courts23 Jul 1984
Sheo Narain and Another Vs Rawat and Others
Punjab And Haryana At Chandigarh · AIR 1986 P&H 174 : (1985) 82 PLR 47
Evidence Act, 1872 — Section 45, 73
High Courts23 Jul 1984Allowed
Hari Parshad Handa Vs The State of Punjab and Another
Punjab And Haryana At Chandigarh · (1985) 1 ILR (P&H) 215 : (1985) 87 PLR 39
Punjab Financial Rules — Rule 7.3
High Courts23 Jul 1984Allowed
Hari parshad Handa PCS (Judicial) Magistrate Ist Class, Subordinate Judge Ist class, Garhshankar, Hoshiarpur Vs The State of Punjab and another
Punjab And Haryana At Chandigarh · (1984) 07 P&H CK 0007
High Courts20 Jul 1984
Mahabir Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1984) 07 P&H CK 0023
High Courts20 Jul 1984Allowed
Jiya Ram Vs Purshotam Dass
Punjab And Haryana At Chandigarh · (1984) 2 RCR(Rent) 411
High Courts19 Jul 1984Allowed
Mst. Bachni Vs Mangal Singh
Punjab And Haryana At Chandigarh · (1984) 07 P&H CK 0086
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3