High Courts06 Aug 1984
Sajjan Singh Vs Mukand Singh
Punjab And Haryana At Chandigarh · (1984) PLJ 506 : (1985) RRR 101
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,037 of 4,611
High Courts03 Aug 1984
Nirmal Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1984) 08 P&H CK 0057
High Courts03 Aug 1984
Satbir Singh Vs District Magistrate, Ambala and anr.
Punjab And Haryana At Chandigarh · (1985) 1 AICLR 541
High Courts03 Aug 1984
Charanjit Singh and anr. Vs State of Haryana & anr.
Punjab And Haryana At Chandigarh · (1984) 08 P&H CK 0027
High Courts03 Aug 1984Dismissed
The Municipal Committee Mukerian Vs The Sub-Divisional Officer (C) Dasuya and Another
Punjab And Haryana At Chandigarh · (1984) 08 P&H CK 0007
Constitution of India, 1950 — Article 226, 227
High Courts02 Aug 1984Dismissed
Hari Ram and others Vs Surjit
Punjab And Haryana At Chandigarh · (1984) 08 P&H CK 0098
Limitation Act, 1963 — Article 97
High Courts02 Aug 1984
Karam Chand Vs Superintending Canal Officer
Punjab And Haryana At Chandigarh · (1985) 1 CurLJ 394 : (1985) PLJ 64 : (1985) RRR 123
High Courts02 Aug 1984
Narinder Singh and anr. Vs State of Punjab
Punjab And Haryana At Chandigarh · (1984) 08 P&H CK 0052
High Courts02 Aug 1984
Balwant Singh Vs Chatin Sing and Others
Punjab And Haryana At Chandigarh · AIR 1985 P&H 74
Transfer of Property Act, 1882 — Section 122, 123
High Courts02 Aug 1984
Mangoo Ram Mohan Lal Vs The State of Haryana
Punjab And Haryana At Chandigarh · (1987) 65 STC 45
Punjab General Sales Tax Act, 1948 — Section 2, 21
High Courts02 Aug 1984
Harpal Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1984) 08 P&H CK 0025
High Courts02 Aug 1984Allowed
State of Haryana Vs Satya Devi and others
Punjab And Haryana At Chandigarh · (1984) 08 P&H CK 0010
High Courts01 Aug 1984Dismissed
Smt. Laxmi devi and Others Vs Smt. Rattan Devi
Punjab And Haryana At Chandigarh · (1984) 2 RCR(Rent) 232
East Punjab Urban Rent Restriction Act, 1949 — Section 13(3)(a)(i)
High Courts01 Aug 1984
Madura Coats Limited and Others Vs Chetan Dev
Punjab And Haryana At Chandigarh · AIR 1985 P&H 43
Patents and Designs Act, 1911 — Section 36Trade and Merchandise Marks Act, 1958 — Section 120
High Courts01 Aug 1984
Chaturbhuj Vs State of Haryana
Punjab And Haryana At Chandigarh · (1984) 08 P&H CK 0013
High Courts01 Aug 1984Dismissed
Union of India (UOI) and Others Vs Shri Sahib Dayal and Another
Punjab And Haryana At Chandigarh · (1984) 4 ECC 38
Gold (Control) Act, 1968 — Section 74
High Courts31 Jul 1984Dismissed
Suraj Bhan Vs Phool Singh and others
Punjab And Haryana At Chandigarh · (1984) 07 P&H CK 0084
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts31 Jul 1984
Param Shanta Nand alias Jai Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (1984) 07 P&H CK 0056
High Courts31 Jul 1984Allowed
Mohan Lal Vs Kalp Shikha
Punjab And Haryana At Chandigarh · (1984) 07 P&H CK 0011
Hindu Marriage Act, 1955 — Section 9
High Courts30 Jul 1984
The New India Assurance Co. Ltd. and Others Vs Padam Kumar Jain and Others
Punjab And Haryana At Chandigarh · (1984) 2 ACC 371