High Courts13 Aug 1984
Kashmiri Lal Vs State of Punjab
Punjab And Haryana At Chandigarh · (1984) 08 P&H CK 0051
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,036 of 4,611
High Courts13 Aug 1984
Chaman Lal and Others Vs Indira Wati
Punjab And Haryana At Chandigarh · AIR 1985 P&H 201 : (1985) 1 ILR (P&H) 288 : (1984) 2 RCR(Rent) 236
High Courts10 Aug 1984Allowed
P.C. Wadhwa Vs The State of Haryana and Another
Punjab And Haryana At Chandigarh · (1985) 1 ILR (P&H) 356
Business of the Government of Haryana Rules, 1977 — Rule 18, 19Constitution of India, 1950 — Article 311Police Act, 1949 — Section 3, 4, 7
High Courts10 Aug 1984
Gian Chand Vs District Magistrate, Ludhiana and anr.
Punjab And Haryana At Chandigarh · (1985) 2 AICLR 661 : (1984) CurLJ 601
High Courts10 Aug 1984
Udham Devi Vs Tripta and anr.
Punjab And Haryana At Chandigarh · (1984) 08 P&H CK 0048
High Courts10 Aug 1984Allowed
Ramesh Kumar Vs National Insurance Co. Ltd. and Others
Punjab And Haryana At Chandigarh · (1986) ACJ 557 : (1987) 61 CompCas 225
Motor Vehicles Act, 1939 — Section 95(2)
High Courts09 Aug 1984
Gurtejinder Singh Gill Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · AIR 1985 P&H 34 : (1985) 1 ILR (P&H) 349
Punjab Municipal Act, 1911 — Section 13(2), 20, 21(2)
High Courts09 Aug 1984
Sarwan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1984) 08 P&H CK 0058
High Courts09 Aug 1984
Tripta Vs Sat Parkash
Punjab And Haryana At Chandigarh · (1984) 08 P&H CK 0056
High Courts09 Aug 1984
Farmers' Forum, Punjab, Chandigarh and Another Vs Ram Lal Gandhi
Punjab And Haryana At Chandigarh · AIR 1985 P&H 324 : (1984) 2 RCR(Rent) 170
East Punjab Urban Rent Restriction Act, 1949 — Section 13Societies Registration Act, 1860 — Section 6
High Courts09 Aug 1984
Jagdish Rai Vs Ujagar Singh
Punjab And Haryana At Chandigarh · AIR 1985 P&H 57
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1Limitation Act, 1963 — Section 17
High Courts08 Aug 1984
Deep Chand Vs State of Haryana
Punjab And Haryana At Chandigarh · (1984) 08 P&H CK 0059
High Courts08 Aug 1984
Ran Singh Malik Vs State of Haryana and anr.
Punjab And Haryana At Chandigarh · (1984) 08 P&H CK 0054
High Courts08 Aug 1984
Mohinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1984) 08 P&H CK 0044
High Courts08 Aug 1984
Raj Kumar and Anr. Vs State of Punjab
Punjab And Haryana At Chandigarh · (1984) 08 P&H CK 0043
High Courts07 Aug 1984
Narinder Singh Randhawa and Another Vs Hardial Singh Dhillon and Others
Punjab And Haryana At Chandigarh · AIR 1985 P&H 41 : (1985) 2 ILR (P&H) 253
Arbitration Act, 1940 — Section 34Partnership Act, 1932 — Section 43, 44
High Courts07 Aug 1984
Gain Chand Goel Vs Inderjit Aggarwal
Punjab And Haryana At Chandigarh · AIR 1985 P&H 109
Civil Procedure Code, 1908 (CPC) — Section 35
High Courts07 Aug 1984
Gurcharan Singh Vs Amarjit Kaur and anr.
Punjab And Haryana At Chandigarh · (1984) 08 P&H CK 0014
High Courts06 Aug 1984Dismissed
Firm Des Raj Chander Bhan Vs Smt. Ramlubhai and Others
Punjab And Haryana At Chandigarh · (1984) 08 P&H CK 0097
High Courts06 Aug 1984Allowed
Smt. Dulari Vs Jai Pal and another
Punjab And Haryana At Chandigarh · (1984) 08 P&H CK 0090
Punjab Pre-emption Act, 1913 — Section 15(1)(a)