High Courts22 Aug 1984Dismissed
Pt. Ram Parkash and another Vs Smt Kanta Suri and others
Punjab And Haryana At Chandigarh · (1984) 08 P&H CK 0094
Motor Vehicles Act, 1988 — Section 110D
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,035 of 4,611
High Courts22 Aug 1984Dismissed
Ram Parkash and Another Vs Kanta Suri and Others
Punjab And Haryana At Chandigarh · (1986) ACJ 471
Motor Vehicles Act, 1988 — Section 110D
High Courts22 Aug 1984
Budh Ram Vs State of Haryana
Punjab And Haryana At Chandigarh · AIR 1986 P&H 130
Prevention of Food Adulteration Act, 1954 — Section 10, 2Prevention of Food Adulteration Rules, 1955 — Rule 3
High Courts22 Aug 1984
Sher Singh Vs State of U.T.(Chandigarh)
Punjab And Haryana At Chandigarh · (1984) 08 P&H CK 0071
High Courts22 Aug 1984
Raj Kumari Goyal Vs Punjabi University, Patiala and Others
Punjab And Haryana At Chandigarh · AIR 1986 P&H 159 : (1985) 2 ILR (P&H) 258
Constitution of India, 1950 — Article 14
High Courts21 Aug 1984Allowed
Devinder Mohan Vs Ram Parkash Kalia
Punjab And Haryana At Chandigarh · (1984) 2 RCR(Rent) 442
High Courts21 Aug 1984
Banti Devi and Others Vs Joga Singh and Others
Punjab And Haryana At Chandigarh · (1984) 2 ACC 540
High Courts21 Aug 1984
Roshan Lal Vs State of Haryana
Punjab And Haryana At Chandigarh · (1984) 08 P&H CK 0047
High Courts21 Aug 1984
Kuldip Darshan and Another Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1985) 1 ACC 67
High Courts21 Aug 1984Allowed
Girwar Lal Vs Om Parkash Goyal
Punjab And Haryana At Chandigarh · (1984) 2 RCR(Rent) 467
High Courts21 Aug 1984Dismissed
Raj Rishi Vs Smt. Sudesh Kumari
Punjab And Haryana At Chandigarh · (1984) 08 P&H CK 0005
Evidence Act, 1872 — Section 64
High Courts17 Aug 1984
Bayer India Ltd. and Another Vs Taranjit Kaur and Others
Punjab And Haryana At Chandigarh · (1985) 1 ACC 434 : (1986) ACJ 546
High Courts17 Aug 1984
Om Prakash Tandon Vs D.N. Kalia and Others
Punjab And Haryana At Chandigarh · AIR 1985 P&H 50 : (1984) 2 RCR(Rent) 241
High Courts17 Aug 1984
Gurdev Singh Vs State of Punjab .
Punjab And Haryana At Chandigarh · (1985) 1 AICLR 704
High Courts16 Aug 1984
Balkar Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1984) 08 P&H CK 0067
High Courts16 Aug 1984
Balbir Singh Vs Dhanpati
Punjab And Haryana At Chandigarh · (1984) 08 P&H CK 0055
High Courts16 Aug 1984Allowed
Vijay Kumar Dhanda Vs Sehgal Paper Ltd.
Punjab And Haryana At Chandigarh · (1985) 57 CompCas 465
Companies Act, 1956 — Section 391, 446(2)
High Courts14 Aug 1984
Gurnam Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1985) CriLJ 1462
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 302, 34
High Courts14 Aug 1984
Tilak Raj Bakshi Vs Prem Chand
Punjab And Haryana At Chandigarh · (1984) 08 P&H CK 0026
High Courts13 Aug 1984Allowed
Akash Financiers Pvt. Ltd. Vs Ram Singh Kapur
Punjab And Haryana At Chandigarh · (1984) 08 P&H CK 0096
Arbitration Act, 1940 — Section 34