High Courts28 Aug 1984
Pargat Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1984) 08 P&H CK 0046
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,034 of 4,611
High Courts28 Aug 1984
Ram Parkash Vs Dayal Chand and Others
Punjab And Haryana At Chandigarh · AIR 1986 P&H 237
Civil Procedure Code, 1908 (CPC) — Section 115, 92
High Courts28 Aug 1984
Dhan Kaur and Others Vs Bhan Kaur and Others
Punjab And Haryana At Chandigarh · AIR 1986 P&H 178
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 9(2), 11
High Courts28 Aug 1984
Vinod Jain Vs State of Punjab
Punjab And Haryana At Chandigarh · (1984) 08 P&H CK 0020
High Courts28 Aug 1984Allowed
Rattan Singh and others Vs Ram Parkash and others
Punjab And Haryana At Chandigarh · (1984) 08 P&H CK 0004
Punjab Occupancy Tenants (Vesting of Proprietary Rights) Act, 1952 — Section 3
High Courts27 Aug 1984Dismissed
Om Parkash Dhir and Others Vs The Assistant Collector, Central Excise and Others
Punjab And Haryana At Chandigarh · (1985) 4 ECC 230 : (1985) ECR 849 : (1984) 2 RCR(Criminal) 517
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts27 Aug 1984
Sewa Ram Ahmednagar Vs Raj Rani and Another
Punjab And Haryana At Chandigarh · AIR 1985 P&H 84
Arbitration Act, 1940 — Section 34
High Courts27 Aug 1984
Sant Lal Vs Bhagwati Parshad, A.S.I.Police
Punjab And Haryana At Chandigarh · (1985) 1 AICLR 166
High Courts27 Aug 1984Allowed
Hardit Singh and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1985) 2 ILR (P&H) 327
Constitution of India, 1950 — Article 226Pepsu Tenancy and Agricultural Lands Act, 1955 — Section 3, 32MM, 32MM(1)Pepsu Tenancy and Agricultural Lands Rules, 1958 — Rule 22(1)
High Courts24 Aug 1984Allowed
The Sainik Rest House and Others Vs Ramji Lal and Others
Punjab And Haryana At Chandigarh · (1984) 08 P&H CK 0095
Arbitration Act, 1940 — Section 14
High Courts24 Aug 1984
Lajwant Singh, D.S.P. Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1984) 08 P&H CK 0031
High Courts24 Aug 1984
Mohan Singh and Another Vs Chuhar Singh and Another
Punjab And Haryana At Chandigarh · (1985) 1 ACC 77
High Courts24 Aug 1984
Pardeep Singh Vs State of Punjab and ors.
Punjab And Haryana At Chandigarh · (1984) 08 P&H CK 0019
High Courts24 Aug 1984Dismissed
Jaswant Rai Vs Harbans Lal
Punjab And Haryana At Chandigarh · (1984) 2 RCR(Rent) 632
Limitation Act, 1963 — Section 5
High Courts23 Aug 1984Allowed
State Bank of India Vs Bhakoo Industries
Punjab And Haryana At Chandigarh · (1984) 08 P&H CK 0099
High Courts23 Aug 1984
Haryana State and Another Vs Shanti Devi and Others
Punjab And Haryana At Chandigarh · (1985) 1 ACC 195
High Courts23 Aug 1984
Ram Kali and Another Vs Sohan Lal
Punjab And Haryana At Chandigarh · AIR 1985 P&H 124
High Courts23 Aug 1984
Jasmeet Kaur and Others Vs Anant Ram and Others
Punjab And Haryana At Chandigarh · (1984) 2 ACC 495 : (1986) ACJ 368
High Courts23 Aug 1984
Kirpal Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1984) 08 P&H CK 0018
High Courts23 Aug 1984
J.S. Saraon Vs Amrit Sagar Kashyap
Punjab And Haryana At Chandigarh · AIR 1986 P&H 94 : (1986) RCR(Rent) 642 Supp