High Courts10 Sept 1984
Varinder Kumar Vs Parsini Devi and anr.
Punjab And Haryana At Chandigarh · (1984) 09 P&H CK 0059
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,032 of 4,611
High Courts10 Sept 1984
Rakhu alias Ram Rakha Vs State of Punjab
Punjab And Haryana At Chandigarh · (1986) 1 LLR 23 : (1985) PLJ 569 : (1985) RRR 501
High Courts10 Sept 1984
Tarlok Singh Chela Mahant Ishar Singh and ors. Vs State of Punjab
Punjab And Haryana At Chandigarh · (1984) 09 P&H CK 0036
High Courts10 Sept 1984
Daya Ram Vs State of Haryana and anr.
Punjab And Haryana At Chandigarh · (1984) 09 P&H CK 0023
High Courts10 Sept 1984
Sukhminder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1984) 09 P&H CK 0018
High Courts07 Sept 1984
Karnail Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (1985) CriLJ 1604 : (1985) 1 RCR(Criminal) 150
Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 148, 149, 306, 380, 440
High Courts07 Sept 1984
Jai Parkash @ Kaku Vs State of Sikkim and ors.
Punjab And Haryana At Chandigarh · (1984) 09 P&H CK 0055
High Courts07 Sept 1984
Rajasthan State Road Transport Corporation Vs Kanti Devi and Others
Punjab And Haryana At Chandigarh · (1985) 1 ACC 452 : (1985) ACJ 288
High Courts06 Sept 1984
In Re: M/s Sterling Steels and Wires Limited, and another
Punjab And Haryana At Chandigarh · (1984) 09 P&H CK 0088
Companies Act, 1956 — Section 394
High Courts06 Sept 1984
Kanta Devi Vs Raj Kumari and Another
Punjab And Haryana At Chandigarh · (1985) CriLJ 262 : (1984) 2 RCR(Criminal) 477
Criminal Procedure Code, 1973 (CrPC) — Section 145, 146, 482
High Courts06 Sept 1984Dismissed
Prof. K.K. Sud Vs Lt. Col. Iesh Rikhi
Punjab And Haryana At Chandigarh · (1984) 2 RCR(Rent) 387
East Punjab Urban Rent Restriction Act, 1949 — Section 13(3)(ia)
High Courts06 Sept 1984
Nawab Singh Vs Registrar Coop.Societies Haryana
Punjab And Haryana At Chandigarh · (1985) ILR (P&H) 176 : (1985) PLJ 3 : (1985) RRR 536
High Courts05 Sept 1984Allowed
Raman Narang Ex-Secretary, Municipal Committee Sangat Vs The State of Punjab and others
Punjab And Haryana At Chandigarh · (1984) 09 P&H CK 0091
Punjab Municipal Act, 1911 — Section 240
High Courts05 Sept 1984
Basti Ram Vs State of Haryana
Punjab And Haryana At Chandigarh · (1984) 09 P&H CK 0054
High Courts05 Sept 1984
Commissioner of Income Tax Vs Mehar Singh
Punjab And Haryana At Chandigarh · (1985) 154 ITR 637
Income Tax Act, 1961 — Section 256, 271(1)
High Courts04 Sept 1984
Amarjit Singh Vs State of Punjab and ors.
Punjab And Haryana At Chandigarh · (1985) 1 AICLR 70
High Courts04 Sept 1984
Rattan Singh and ors. Vs State of Punjab
Punjab And Haryana At Chandigarh · (1984) 09 P&H CK 0058
High Courts04 Sept 1984
Pohlu Ram and Another Vs Rajasthan State Road Transport Corpn. and Another
Punjab And Haryana At Chandigarh · (1985) 1 ACC 408 : (1986) ACJ 736
High Courts04 Sept 1984
Laxmi Narain Vs Gulab Chand
Punjab And Haryana At Chandigarh · (1984) 09 P&H CK 0022
Succession Act, 1925 — Section 114
High Courts04 Sept 1984
William Jacks and Company (India) Ltd. Vs Sraswati Industrial Syndicate Limited
Punjab And Haryana At Chandigarh · (1984) 09 P&H CK 0020
Companies Act, 1956 — Section 439