CourtKutchehry.com
HomeJudgmentsCourtKutchehry AIBlogPricing
Courts/Punjab And Haryana At Chandigarh

COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments

92,207 judgments · page 4,031 of 4,611

By year

  • 2026
  • 2025
  • 2024
  • 2023
  • 2022
  • 2021
  • 2020
  • 2019
  • 2018
  • 2017
  • 2016
  • 2015
  • 2014
  • 2013
  • 2012
  • 2011
  • 2010
  • 2009
  • 2008
  • 2007
  • 2006
  • 2005
  • 2004
  • 2003
  • 2002
  • 2001
  • 2000
  • 1999
  • 1998
  • 1997
  • 1996
  • 1995
  • 1994
  • 1993
  • 1992
  • 1991
  • 1990
  • 1989
  • 1988
  • 1987
  • 1986
  • 1985
  • 1984
  • 1983
  • 1982
  • 1981
  • 1980
  • 1979
  • 1978
  • 1977
  • 1976
  • 1975
  • 1974
  • 1973
  • 1972
  • 1971
  • 1970
  • 1969
  • 1968
  • 1967
  • 1966
  • 1965
  • 1964
  • 1963
  • 1962
  • 1961
  • 1960
  • 1959
  • 1958
  • 1957
  • 1956
  • 1955
  • 1954
  • 1953
  • 1952
  • 1951
  • 1950
  • 1949
  • 1948
  • 1933
  • 1885
High Courts14 Sept 1984

Ishar Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (1985) 1 AICLR 93

Read judgment
High Courts13 Sept 1984

Taj Financing and Trading Co. Vs Inder Dev Gupta and Others

Punjab And Haryana At Chandigarh · AIR 1986 P&H 55 : (1985) 2 ILR (P&H) 82

Arbitration Act, 1940 — Section 34
Read judgment
High Courts13 Sept 1984

Krishan Kumar Vs State of Punjab

Punjab And Haryana At Chandigarh · (1985) 1 AICLR 65

Read judgment
High Courts13 Sept 1984

Balvinder Singh Vs Pritam Kaur

Punjab And Haryana At Chandigarh · (1984) 09 P&H CK 0028

Read judgment
High Courts13 Sept 1984

Ravi Ghai Vs State of Punjab

Punjab And Haryana At Chandigarh · (1984) 09 P&H CK 0026

Read judgment
High Courts13 Sept 1984Allowed

Tara Chand Vs State of Haryana

Punjab And Haryana At Chandigarh · (1984) 09 P&H CK 0007

Prevention of Food Adulteration Act, 1954 — Section 16(I)(a)(i)
Read judgment
High Courts12 Sept 1984Allowed

Rajesh Garg Vs The Management of The Punjab State Tube Well Corporation Ltd. and Another

Punjab And Haryana At Chandigarh · (1985) 2 ILR (P&H) 95

Industrial Disputes Act, 1947 — Section 2
Read judgment
High Courts12 Sept 1984

Sukhpal Singh (HUF) Vs Commissioner of Income Tax and Another

Punjab And Haryana At Chandigarh · (1985) 47 CTR 42 : (1985) 156 ITR 480 : (1985) 21 TAXMAN 249

Income Tax Act, 1961 — Section 281B
Read judgment
High Courts12 Sept 1984

Vinod Kumar and Another Vs Suresh Pal

Punjab And Haryana At Chandigarh · AIR 1985 P&H 361

Limitation Act, 1963 — Article 97Registration Act, 1908 — Section 30(2)
Read judgment
High Courts12 Sept 1984

Ranjit Singh Vs Sunder and ors.

Punjab And Haryana At Chandigarh · (1984) 09 P&H CK 0024

Read judgment
High Courts12 Sept 1984

Rajesh Garg, B.A., L.L.B., Avocate Vs The Management of The Punjab State Tubewell Corporation Ltd. and another

Punjab And Haryana At Chandigarh · (1985) 2 ILR (P&H) 95

Industrial Disputes Act, 1947 — Section 2(a)
Read judgment
High Courts11 Sept 1984

Mohammad Shaffi Vs Tallai Ram and Others

Punjab And Haryana At Chandigarh · AIR 1985 P&H 121 : (1985) 1 ILR (P&H) 368

Read judgment
High Courts11 Sept 1984

Jai Bhagwan Vs State of Haryana

Punjab And Haryana At Chandigarh · (1984) 09 P&H CK 0062

Read judgment
High Courts11 Sept 1984

Mohinder Singh Vs Satbir Singh

Punjab And Haryana At Chandigarh · (1985) 1 AICLR 48

Read judgment
High Courts11 Sept 1984Allowed

Surjit Kaur Vs Sh. Pritam Singh

Punjab And Haryana At Chandigarh · (1985) 1 RCR(Rent) 62

Read judgment
High Courts10 Sept 1984Dismissed

Tirlok Singh Vs Kailash Bharti and others

Punjab And Haryana At Chandigarh · (1984) 09 P&H CK 0092

Read judgment
High Courts10 Sept 1984Dismissed

Tirlok Singh Vs Kailash Bharti and Others

Punjab And Haryana At Chandigarh · (1984) 09 P&H CK 0083

Read judgment
High Courts10 Sept 1984

Savita Sharma and Another Vs J.N. Sharma and Another

Punjab And Haryana At Chandigarh · (1985) 1 ACC 235 : (1986) ACJ 497

Read judgment
High Courts10 Sept 1984

Sitara Lal Vs Shiv Kumar and Others

Punjab And Haryana At Chandigarh · AIR 1986 P&H 112

Read judgment
High Courts10 Sept 1984

Ramzan Khan Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · AIR 1985 P&H 242 : (1985) 82 PLR 127

Gram Panchayat Act — Section 100(2)
Read judgment
Previous1…4,0294,0304,0314,0324,033…4,611Next

© 2026 CourtKutchehry.com · India’s Intelligent Legal Research Platform

HomeCourtKutchehry AIPrivacy PolicyRefund PolicyTerms and Conditions