High Courts30 Jul 1984
Purnima Vindal and Others Vs Chatar Mal and Others
Punjab And Haryana At Chandigarh · (1985) 1 ACC 292 : (1986) ACJ 130 : (1985) 82 PLR 119
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,038 of 4,611
High Courts30 Jul 1984
Kamlesh Vs Paras Ram
Punjab And Haryana At Chandigarh · AIR 1985 P&H 199
Hindu Marriage Act, 1955 — Section 13(1)
High Courts30 Jul 1984
Budh Ram (deceased) Vs The State of Haryana
Punjab And Haryana At Chandigarh · (1985) 1 ILR (P&H) 46
Criminal Procedure Code, 1973 (CrPC) — Section 262, 263, 264, 265Income Tax Act, 1961 — Section 4(3)Prevention of Food Adulteration Act, 1954 — Section 10, 10(1), 10(2), 13, 16
High Courts30 Jul 1984Dismissed
Budh Ram (Deceased) Vs State Of Haryana
Punjab And Haryana At Chandigarh · (1985) 1 ILR (P&H) 46 : (1985) 1 RCR(Criminal) 510
Income Tax Act, 1961 — Section 4(3)(viii)
High Courts27 Jul 1984Dismissed
Smt. Nargis Vs Major Ranbir Singh Sangha and Another
Punjab And Haryana At Chandigarh · (1984) 07 P&H CK 0090
Hindu Marriage Act, 1955 — Section 25
High Courts27 Jul 1984
State of Punjab Vs Jaswant Singh
Punjab And Haryana At Chandigarh · (1984) ILR (P&H) 490 : (1984) PLJ 517 : (1984) RRR 116
High Courts27 Jul 1984Allowed
Ajay Kumar Vs Krishan Kumar and another
Punjab And Haryana At Chandigarh · (1984) 2 RCR(Rent) 233
High Courts27 Jul 1984Dismissed
Smt Chakan Kaur Vs Arjan Singh
Punjab And Haryana At Chandigarh · (1984) 07 P&H CK 0001
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts26 Jul 1984Dismissed
Chaman Lal Sehgal Vs Prem Nath Kalia
Punjab And Haryana At Chandigarh · (1984) 2 RCR(Rent) 293
High Courts26 Jul 1984
Pal Singh and ors. Vs State of Punjab
Punjab And Haryana At Chandigarh · (1984) 07 P&H CK 0064
High Courts26 Jul 1984
Faridabad Complex Administration Vs State of Haryana
Punjab And Haryana At Chandigarh · (1984) PLJ 574 : (1984) RRR 181
High Courts26 Jul 1984
Bhagat Singh and Others Vs Income Tax Officer
Punjab And Haryana At Chandigarh · (1985) 44 CTR 258 : (1985) 152 ITR 82
Income Tax Act, 1961 — Section 277
High Courts26 Jul 1984Allowed
Parbhati alias Paro Vs Khiali Ram and another
Punjab And Haryana At Chandigarh · (1984) 07 P&H CK 0003
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts25 Jul 1984Allowed
Mathra Dass Vs Kewal Krishan
Punjab And Haryana At Chandigarh · (1984) 07 P&H CK 0088
High Courts25 Jul 1984Allowed
Som Nath Vs State of Haryana
Punjab And Haryana At Chandigarh · (1984) 07 P&H CK 0073
Penal Code, 1860 (IPC) — Section 279, 304AProbation of Offenders Act, 1958 — Section 4
High Courts25 Jul 1984
Mohinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1986) 1 CurLJ 263
High Courts25 Jul 1984Dismissed
Stephen Chemical Limited Vs Innosearch Limited
Punjab And Haryana At Chandigarh · (1986) 60 CompCas 702 : (1985) 1 ILR (P&H) 245
Companies Act, 1956 — Section 43Punjab and Haryana High Court Rules and Order — Rule 1
High Courts25 Jul 1984
Satinder Pal Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1985) PLJ 60 : (1985) RRR 625
High Courts25 Jul 1984
Bagga Singh Vs Commissioner, Ferozepur Division, Ferozepur and Another
Punjab And Haryana At Chandigarh · AIR 1986 P&H 172
Constitution of India, 1950 — Article 226East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 18, 8Punjab Gram Panchayat (Common Purposes Land, Eviction and Rent Recovery) Act, 1976 — Section 23A, 3