High Courts25 May 1984
Mohan Lal Vs State of Haryana
Punjab And Haryana At Chandigarh · (1984) 05 P&H CK 0067
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,043 of 4,611
High Courts25 May 1984
Joginder Kaur Vs Surjit Singh
Punjab And Haryana At Chandigarh · AIR 1985 P&H 128
Evidence Act, 1872 — Section 145Hindu Marriage Act, 1955 — Section 13, 13(1)
High Courts25 May 1984
Rajinder Kumari Vs Padam Prakash
Punjab And Haryana At Chandigarh · AIR 1985 P&H 232
Criminal Procedure Code, 1973 (CrPC) — Section 107, 51Hindu Marriage Act, 1955 — Section 13
High Courts25 May 1984Dismissed
Jaswinder Kaur and Others Vs Ashok Kumar Khosla and Others
Punjab And Haryana At Chandigarh · (1984) 05 P&H CK 0019
High Courts25 May 1984Allowed
Pritam Singh Cheema Vs State of Punjab and Other
Punjab And Haryana At Chandigarh · (1984) 05 P&H CK 0010
Limitation Act, 1908 — Section 5
High Courts25 May 1984
National Insurance Co. Ltd. and Another Vs Jaswinder Kaur and Others
Punjab And Haryana At Chandigarh · (1984) 2 ACC 402
High Courts23 May 1984Dismissed
Balwant Singh Vs Harbhajan Singh
Punjab And Haryana At Chandigarh · (1985) 1 RCR(Rent) 613
High Courts23 May 1984
Ashok Kumar Gulati and Another Vs Parvaish Sahdev and Others
Punjab And Haryana At Chandigarh · (1984) 2 ACC 478
High Courts23 May 1984
Soma alias Sahib Kaur Vs Gurnam Singh and anr.
Punjab And Haryana At Chandigarh · (1984) 05 P&H CK 0073
High Courts23 May 1984
Sadha Singh Vs Bahadur Singh and ors.
Punjab And Haryana At Chandigarh · (1984) 05 P&H CK 0065
High Courts23 May 1984Dismissed
Intra Chemicals and Drugs Pvt. Ltd. Vs Rupa Narain
Punjab And Haryana At Chandigarh · (1985) ACJ 709
High Courts23 May 1984
Joginder Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1984) 05 P&H CK 0039
High Courts23 May 1984Dismissed
Intra Chemicals and Drugs (P) Ltd. Vs Rupa Narain
Punjab And Haryana At Chandigarh · (1985) 1 ILR (P&H) 263
High Courts23 May 1984
Tek Bahadur Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 1986 P&H 127 : (1985) 1 ILR (P&H) 258
Constitution of India, 1950 — Article 226, 227Punjab Agricultural Produce Markets Act, 1961 — Section 15
High Courts22 May 1984
The Oriental Fire and General Insurance Co. Ltd. and Others Vs Swarna Rani and Others
Punjab And Haryana At Chandigarh · (1984) 2 ACC 256
High Courts22 May 1984
Raghbir Singh Vs Commissioner of Income Tax and Others
Punjab And Haryana At Chandigarh · (1985) 154 ITR 255
Income Tax Act, 1961 — Section 271(1), 274
High Courts22 May 1984Dismissed
Tirath Singh Vs Virinder Pal
Punjab And Haryana At Chandigarh · (1985) 1 RCR(Rent) 688
High Courts22 May 1984Allowed
Sharomani Gurdwara Parbandhak Committee Vs Jathedar Harkiat Singh and Others
Punjab And Haryana At Chandigarh · (1999) 3 CivCC 511
Sikh Gurdwaras Act, 1925 — Schedule 1, 3(2)
High Courts21 May 1984
Ruth Chowdhary Vs Bakhtawar Chowdhry
Punjab And Haryana At Chandigarh · AIR 1985 P&H 1
Divorce Act, 1869 — Section 18, 20
High Courts21 May 1984
Hansa Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1984) 05 P&H CK 0045