High Courts26 Apr 1984
Nand Singh and another Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (1984) ILR (P&H) 390 : (1984) PLJ 298 : (1984) RRR 113
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,047 of 4,611
High Courts26 Apr 1984
Baj Singh and ors. Vs State of Punjab
Punjab And Haryana At Chandigarh · (1984) 04 P&H CK 0026
High Courts26 Apr 1984Dismissed
Krishan Vs Chhajju, deceased represented by his legal representatives Smt. Parbhi and Others
Punjab And Haryana At Chandigarh · (1984) 04 P&H CK 0011
Punjab Security of Land Tenures Act, 1953 — Section 18
High Courts25 Apr 1984Dismissed
Maninderjit Singh and Others Vs Sardar Singh and Others
Punjab And Haryana At Chandigarh · (1985) 1 ILR (P&H) 133 : (1984) 86 PLR 512
Central Motor Vehicles Rules, 1989 — Regulation 6, 7
High Courts25 Apr 1984
Buti @ Bunti Vs Murti and Others
Punjab And Haryana At Chandigarh · (1984) 2 ACC 11
High Courts25 Apr 1984Dismissed
Man Inderjit Singh and Others Vs Sardar Singh and Others
Punjab And Haryana At Chandigarh · (1985) ACJ 413
Central Motor Vehicles Rules, 1989 — Regulation 6, 7
High Courts25 Apr 1984
Gurbachan Kaur Vs Savita Kapoor and Others
Punjab And Haryana At Chandigarh · (1984) 2 ACC 200 : (1986) ACJ 211
Motor Vehicles Act, 1988 — Section 96(2)(ii)
High Courts25 Apr 1984Dismissed
Man Inderjit Singh and Others Vs Sardar Singh alias Sardara Singh and Others
Punjab And Haryana At Chandigarh · (1985) ACJ 413
Motor Vehicles Act, 1988 — Regulation 6
High Courts24 Apr 1984
Rakesh Kumar Vs Daulat Ram and Others
Punjab And Haryana At Chandigarh · (1984) 2 RCR(Rent) 28
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3
High Courts24 Apr 1984
Bhagwan Dass and Another Vs Anand Pal and Others
Punjab And Haryana At Chandigarh · (1984) 2 ACC 307
High Courts24 Apr 1984
Bhagwan Dass Bhatia and Another Vs Anand Pal and Others
Punjab And Haryana At Chandigarh · (1986) ACJ 879 : AIR 1985 P&H 126
High Courts24 Apr 1984
Parma Nand Vs State of Haryana
Punjab And Haryana At Chandigarh · (1984) CriLJ 1491 : (1985) 1 ILR (P&H) 237 : (1984) 2 RCR(Criminal) 487
Prevention of Food Adulteration Act, 1954 — Section 16, 2
High Courts23 Apr 1984
M/s. Saran Singh Waryam Singh Vs Shri Jit Singh
Punjab And Haryana At Chandigarh · (1984) 04 P&H CK 0049
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 20
High Courts23 Apr 1984
I.S. Saharia Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1984) 2 ACC 80
High Courts23 Apr 1984
Pepsu Road Transport Corporation Vs Gurnam Singh and Others
Punjab And Haryana At Chandigarh · (1984) 2 ACC 180
High Courts23 Apr 1984Allowed
State of Punjab and Another Vs Surat Singh and Another
Punjab And Haryana At Chandigarh · (1985) 1 ILR (P&H) 129
Industrial Disputes Act, 1947 — Section 10(1), 11A
High Courts19 Apr 1984Dismissed
State of Punjab Vs Kishan Chand Sandhir
Punjab And Haryana At Chandigarh · (1984) 2 ILR (P&H) 460
Punjab Civil Services Rules — Rule 2.5
High Courts18 Apr 1984Allowed
Smt. Phoolo Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (1984) 04 P&H CK 0057
High Courts18 Apr 1984Allowed
Baldev Raj Vs Mohan Lal
Punjab And Haryana At Chandigarh · (1984) 2 ILR (P&H) 405
High Courts18 Apr 1984Allowed
Prem Lata and Others Vs Mohan Lal
Punjab And Haryana At Chandigarh · (1984) 2 ILR (P&H) 405