High Courts22 Mar 1984Dismissed
Employees State Insurance Corporation Vs T.C. Vermani
Punjab And Haryana At Chandigarh · (1985) 1 ILR (P&H) 94
Employees State Insurance Act, 1948 — Section 2(9), 40, 75
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,051 of 4,611
High Courts22 Mar 1984Dismissed
Land Acquisition Collector, Punjab State Electricity Board, Patiala Vs Aditya Kumar and Others
Punjab And Haryana At Chandigarh · (1984) 03 P&H CK 0099
Land Acquisition Act, 1894 — Section 4
High Courts22 Mar 1984
Anglo-French Drug Co. (Eastern) Ltd. Vs Belco Pharma
Punjab And Haryana At Chandigarh · AIR 1984 P&H 430 : (1984) 2 ILR (P&H) 391
High Courts22 Mar 1984
Hari Chand Vs Mangal Singh and others
Punjab And Haryana At Chandigarh · (1984) ILR (P&H) 292 : (1984) PLJ 253 : (1984) RRR 81
High Courts22 Mar 1984
Ashok Kumar Vs Kala Devi and others
Punjab And Haryana At Chandigarh · (1984) PLJ 308 : (1984) RRR 126
High Courts21 Mar 1984
Kishan Chand and Others Vs Municipal Committee, Sangat and Another
Punjab And Haryana At Chandigarh · AIR 1984 P&H 384 : (1984) 2 ILR (P&H) 386
Punjab Municipal Act, 1911 — Section 62(10)
High Courts21 Mar 1984
Mani Singh Avtar Singh Vs Inspecting Asst. Commr. of Income Tax (Acquisition Range)
Punjab And Haryana At Chandigarh · (1984) 41 CTR 243 : (1985) 151 ITR 233 : (1984) 18 TAXMAN 345
Income Tax Act, 1961 — Section 269C
High Courts20 Mar 1984Allowed
Grind Lays Bank Vs Mikado Woollen Mills
Punjab And Haryana At Chandigarh · (1984) 03 P&H CK 0114
High Courts20 Mar 1984
Punjab Gun House Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1984) 2 ILR (P&H) 381 : (1985) 58 STC 299
Punjab General Sales Tax Act, 1948 — Section 10
High Courts20 Mar 1984
Lalit Kumar and Others Vs Jairam Dass and Others
Punjab And Haryana At Chandigarh · AIR 1984 P&H 426
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(5)Limitation Act, 1963 — Section 21, 21(1)
High Courts20 Mar 1984
Deep Snack Bar and Others Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · AIR 1984 P&H 377 : (1984) 2 ILR (P&H) 478
Cinematograph Film Rules, 1948 — Rule 3Haryana Cinemas Regulation Act, 1952 — Section 3, 4, 5, 7Punjab Entertainments Duty Act, 1955 — Section 2, 3
High Courts20 Mar 1984
Gurdip Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1984) 03 P&H CK 0061
High Courts20 Mar 1984
Paro Vs Prem Singh and Others
Punjab And Haryana At Chandigarh · (1984) 2 ACC 279 : (1986) ACJ 438 : AIR 1984 P&H 425
High Courts20 Mar 1984
Commissioner of Income Tax Vs Aggarwal Textile Mills
Punjab And Haryana At Chandigarh · (1985) 154 ITR 234
Income Tax Act, 1961 — Section 147
High Courts20 Mar 1984
Ess Ess Kay Engineering Co. Pvt. Ltd. Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1985) 151 ITR 636
Income Tax Act, 1961 — Section 256(2), 37, 40
High Courts20 Mar 1984
Kewal Krishan Kuthiala Vs Commissioner of Gift-tax
Punjab And Haryana At Chandigarh · (1985) 1 ILR (P&H) 87 : (1985) 151 ITR 662
Gift Tax Act, 1958 — Section 2, 3, 5, 5(1)
High Courts19 Mar 1984Dismissed
Jaswant Kaur and Another Vs Devinder Kaur and Others
Punjab And Haryana At Chandigarh · (1984) 03 P&H CK 0111
High Courts16 Mar 1984Allowed
Suresh Chopra Vs Punjab Roadways and Others
Punjab And Haryana At Chandigarh · (1986) ACJ 84
High Courts16 Mar 1984
Maya Ram Jia Lal Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1984) 43 CTR 138 : (1985) 152 ITR 608
Income Tax Act, 1961 — Section 154, 271(1)
High Courts16 Mar 1984
Karan alias Karan Singh and Others Vs Parkash Chand
Punjab And Haryana At Chandigarh · AIR 1985 P&H 341
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23