High Courts31 Jan 1986

Ram Kishan Vs Santra Devi and Others

Punjab And Haryana At Chandigarh · (1986) 01 P&H CK 0083

East Punjab Urban Rent Restriction Act, 1949 — Section 16Evidence Act, 1872 — Section 1, 3Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 16